High Courts24 Mar 2011Dismissed
New India Assurance Co.Ltd. Vs Pawan Kothiwal and others
Allahabad High Court · (2011) 03 AHC CK 0222
Provincial Small Cause Courts Act, 1887 — Section 25
COURT ARCHIVE
Allahabad High Court judgments, 2011
4,609 judgments · page 181 of 231
High Courts24 Mar 2011Dismissed
Mohd.Sayeed Vs State of U.P.and others
Allahabad High Court · (2011) 03 AHC CK 0220
Criminal Procedure Code, 1973 (CrPC) — Section 190
High Courts24 Mar 2011Disposed Of
Bahadur Singh Vs State of U.P.& Ors.
Allahabad High Court · (2011) 03 AHC CK 0183
Civil Procedure Code, 1908 (CPC) — Section 156(3)
High Courts24 Mar 2011Allowed
Smt. Premwati and Another Vs Shiv Shanker and Others
Allahabad High Court · (2013) 1 ACC 674 : (2013) ACJ 182 : (2011) 4 ADJ 55 : (2011) 6 AWC 6441 : (2011) 8 RCR(Civil) 3158
Constitution of India, 1950 — Article 15Motor Vehicles Act, 1988 — Section 163A, 166, 168, 173Penal Code, 1860 (IPC) — Section 11
High Courts24 Mar 2011Allowed
Shiv Narayan and Others Vs Deputy Director of Consolidation and Others
Allahabad High Court · (2011) 4 ADJ 723 : (2011) 4 AWC 3359 : (2011) 113 RD 247
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 48(1)Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 18, 19
High Courts24 Mar 2011Allowed
New India Assurance Company Limited Vs Smt. Uma Devi and Others
Allahabad High Court · (2011) 6 ADJ 505
Constitution of India, 1950 — Article 136Motor Vehicles Act, 1988 — Section 146, 147, 147(5)
High Courts24 Mar 2011Dismissed
Surender Kumar Vs U.P. Power Corporation Limited and Another
Allahabad High Court · (2011) 5 ADJ 538 : (2011) 6 RCR(Civil) 1974
Civil Procedure Code, 1908 (CPC) — Section 9Electricity Act, 2003 — Section 23Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 102, 330, 4
High Courts24 Mar 2011Dismissed
Jitendra Kumar and Another Vs Vikram Parmar
Allahabad High Court · (2012) 5 AWC 5265
Constitution of India, 1950 — Article 226Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1)(a)
High Courts23 Mar 2011Allowed
Surendra Singh and Others Vs State of U.P. and Another
Allahabad High Court · (2012) 4 ADJ 500
Criminal Procedure Code, 1973 (CrPC) — Section 311, 482Penal Code, 1860 (IPC) — Section 323, 504, 506Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)
High Courts23 Mar 2011Dismissed
Kalloo Vs Dy. Director of Consolidation Mahoba and Others
Allahabad High Court · (2011) 4 ADJ 475 : (2012) 5 AWC 4568
Constitution of India, 1950 — Article 226
High Courts23 Mar 2011
Sheodhani (Dead) through L Rs. and Others Vs Dy. Director of Consolidation, Varanasi and Others
Allahabad High Court · (2011) 113 RD 249
Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 171
High Courts23 Mar 2011
Dr. S.P. Mittal Vs State of U.P. and Others
Allahabad High Court · (2011) 3 ADJ 805 : (2011) 129 FLR 657
Constitution of India, 1950 — Article 12
High Courts23 Mar 2011Dismissed
Dwarika Lalwani Vs Addl.District Judge, Varanasi and others
Allahabad High Court · (2011) 03 AHC CK 0265
High Courts23 Mar 2011Dismissed
Sheo Dhani (D) through L.Rs.and others Vs D.D.C., Varanasi and others
Allahabad High Court · (2011) 03 AHC CK 0254
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 11, 48, 9A(2)Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 171
High Courts23 Mar 2011Dismissed
Smt. Dayawati and Others Vs D.D.C. Baghpat and Others
Allahabad High Court · (2011) 4 ADJ 579 : (2012) 4 AWC 5305
Limitation Act, 1963 — Section 5Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 53B, 9
High Courts23 Mar 2011
K.K. Bisnoi Vs Sri Shiv Sewak Singh Dios and Others
Allahabad High Court · (2011) 03 AHC CK 0147
High Courts23 Mar 2011Dismissed
Subhash Chandra Vs Khair Kraya Vikray Sahkari Samiti
Allahabad High Court · (2011) 03 AHC CK 0141
Transfer of Property Act, 1882 — Section 106Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 29A
High Courts23 Mar 2011Allowed
Devendra Mohan and Others Vs Deputy Director of Consolidation and Others
Allahabad High Court · (2011) 5 ADJ 479 : (2011) 4 AWC 3353
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 5C
High Courts23 Mar 2011Allowed
Shyam Lai (D) through L.Rs. Vs D.D.C. and Another
Allahabad High Court · (2011) 4 AWC 3343
High Courts23 Mar 2011Allowed
Smt. Madhu and Another Vs Collector/District D.D.C. and Others
Allahabad High Court · (2011) 4 AWC 3351