High Courts23 Mar 2011Allowed
Katari Singh Vs State of U. P
Allahabad High Court · (2012) 2 ACR 1317 : (2012) 4 ADJ 21
Criminal Procedure Code, 1973 (CrPC) — Section 482Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21, 8
COURT ARCHIVE
Allahabad High Court judgments, 2011
4,609 judgments · page 182 of 231
High Courts18 Mar 2011Dismissed
Dr. (Mrs.) Nupur Talwar Vs C.B.I. and Another
Allahabad High Court · (2011) 4 ADJ 682
Constitution of India, 1950 — Article 20(3)Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 167(1), 167(2), 169, 173(2)Evidence Act, 1872 — Section 25
High Courts18 Mar 2011Dismissed
M/s Girdhari Lal And Company, Firozabad and another Vs Meera Rani Gupta
Allahabad High Court · (2011) 2 RCR(Rent) 327
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1), 22
High Courts18 Mar 2011Dismissed
Committee of Management, Deviji Madhyamik Vidhyalaya Vs State of U.P. and Others
Allahabad High Court · (2011) 3 ADJ 813
High Courts18 Mar 2011Dismissed
Ashok Kumar Pandey Vs State of U.P. and Others
Allahabad High Court · (2011) 4 ADJ 617 : (2011) 2 UPLBEC 1072
Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 409, 420, 467, 468, 471Purvanchal Gramin Bank (Officers and Employees Service) Regulations, 2005 — Regulation 17, 19, 47, 48, 47
High Courts18 Mar 2011Dismissed
Kamal Nayan Singh Vs State of U.P. and Others
Allahabad High Court · (2011) 4 ADJ 718 : (2011) 6 AWC 5724 : (2011) 130 FLR 621 : (2011) 2 UPLBEC 924
Uttar Pradesh Government Servants (Punishment and Appeal) Rules, 1999 — Rule 4
High Courts18 Mar 2011Dismissed
Bhanu Pratap Mehra Vs Brij Leasing (P) Ltd. and Others
Allahabad High Court · (2011) 4 ADJ 125 : (2011) 3 CivCC 148 : (2011) 8 RCR(Civil) 2834 : (2011) 113 RD 379
Civil Procedure Code, 1908 (CPC) — Order 29 Rule 1, Order 6 Rule 14, Order 7 Rule 14Companies Act, 1956 — Section 291, 397, 398
High Courts18 Mar 2011Dismissed
Dr. Rajesh Talwar Vs CBI Delhi and Another
Allahabad High Court · (2011) 5 ADJ 615 : (2011) 8 RCR(Criminal) 2033
Criminal Procedure Code, 1973 (CrPC) — Section 109(1), 154, 156, 158, 161Penal Code, 1860 (IPC) — Section 120, 201, 302, 34
High Courts18 Mar 2011Dismissed
Indal Singh Vs State of U.P.Through Principal Secy.Home Dept.Lucknow
Allahabad High Court · (2011) 03 AHC CK 0284
High Courts18 Mar 2011Dismissed
Lal Baboo Vs State of U.P.& Ors.
Allahabad High Court · (2011) 03 AHC CK 0256
Constitution of India, 1950 — Article 309
High Courts18 Mar 2011Dismissed
Balraj Singh and Another Vs Sushila Devi and Others
Allahabad High Court · (2011) 03 AHC CK 0233
Allahabad High Court Rules, 1952 — Chapter 8, 5Constitution of India, 1950 — Article 215, 226, 227
High Courts18 Mar 2011Disposed Of
Nizamuddin Khan (Dead) Through Lrs. Vs IIIrd Additional District Judge Bahraich and others
Allahabad High Court · (2011) 03 AHC CK 0230
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1)(a), 21(1)(b), 21(1)(c), 3(g)
High Courts18 Mar 2011Allowed
Nirmal Jain Vs Pradeshiya Industrial and Investment Corporation of U.P. and Another
Allahabad High Court · (2011) 3 ADJ 842 : (2011) 3 BC 439 : (2011) 8 RCR(Civil) 3038 : (2011) 113 RD 423
Constitution of India, 1950 — Article 141Recovery of Debts Due to Banks and Financial Institutions Act, 1993 — Section 34, 34(2)State Financial Corporations Act, 1951 — Section 29, 30, 31, 32, 32A
High Courts18 Mar 2011Dismissed
Muneshar (Dead by LRs) and Others Vs Deputy Director of Consolidation and Others
Allahabad High Court · (2011) 113 RD 510
Constitution of India, 1950 — Article 226Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 9
High Courts18 Mar 2011Allowed
Tara Chand and Others Vs State of U.P. and Others
Allahabad High Court · (2011) 4 ADJ 640 : (2012) 4 AWC 5289 : (2011) 113 RD 383
Civil Procedure Code, 1908 (CPC) — Section 151Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 27(4), 27(6)
High Courts18 Mar 2011Allowed
Yogesh Dutt Vs Union of India (UOI) and Others
Allahabad High Court · (2011) 4 ADJ 778 : (2011) 2 UPLBEC 1139
Constitution of India, 1950 — Article 14, 16(1)Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 2, 33
High Courts18 Mar 2011Dismissed
Sunil Kumar Srivastava Vs Union of India (UOI) and Others
Allahabad High Court · (2011) 4 ADJ 324 : (2011) 130 FLR 625 : (2011) LLR 1036
Constitution of India, 1950 — Article 226Sindicate Bank Officers Employees (Conduct) Regulations, 1976 — Regulation 17, 24, 6
High Courts18 Mar 2011Dismissed
Surendra Narain Singh @ Babu (Dead) through L.Rs. Vs State of U.P. and Others
Allahabad High Court · (2011) 8 ADJ 314 : (2011) 4 AWC 4042 : (2011) 113 RD 543
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 30, 4, 5(2)Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 10, 10(2), 13, 13(3), 13A
High Courts18 Mar 2011Allowed
Rampal Singh and Others Vs State of U.P. and Another
Allahabad High Court · (2011) 3 ACR 3412 : (2011) 10 ADJ 207 : (2011) 6 AWC 2421 : (2012) 1 DMC 383 : (2011) 7 RCR(Criminal) 344
Criminal Procedure Code, 1973 (CrPC) — Section 244, 482Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 323, 498A, 504, 506
High Courts18 Mar 2011Dismissed
Vinod Kumar Jha and another Vs Union of India and others
Allahabad High Court · (2012) 5 AWC 4536(1)
Constitution of India, 1950 — Article 226Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 17