High Courts16 Mar 2011Dismissed
Vijay Kumar Vs Anguri Devi
Allahabad High Court · (2011) 03 AHC CK 0263
COURT ARCHIVE
Allahabad High Court judgments, 2011
4,609 judgments · page 184 of 231
High Courts16 Mar 2011Dismissed
Sri Hans Kumar Vs Madan Gopal Rastogi & Others
Allahabad High Court · (2011) 03 AHC CK 0247
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, 34Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1)(a)
High Courts16 Mar 2011Allowed
Shashi Kant Singh and another Vs State of U.P.
Allahabad High Court · (2011) 8 RCR(Criminal) 2238
Arms Act, 1959 — Section 25, 3Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 307, 34
High Courts16 Mar 2011Disposed Of
Dhruv Kumar Dubey and another Vs State of U.P.and others
Allahabad High Court · (2011) 8 RCR(Criminal) 1065
Criminal Procedure Code, 1973 (CrPC) — Section 2(d), 200, 202, 482
High Courts16 Mar 2011Dismissed
District Basic Education Officer, Lucknow Vs Ram Swaroop and Others
Allahabad High Court · (2011) 03 AHC CK 0219
Uttar Pradesh Fundamental Rules — Rule 56(e)
High Courts16 Mar 2011Dismissed
Saiyad Nasir Miyan and Another Vs Saulat Ali Khan
Allahabad High Court · (2011) 2 ALD(Cri) 499
High Courts16 Mar 2011Allowed
Chhitani and Another Vs Dy. Director of Consolidation and Others
Allahabad High Court · (2011) 03 AHC CK 0126
High Courts16 Mar 2011Dismissed
Yogendra Nath Tripathi Vs Alok Ranjan, Principal Secretary
Allahabad High Court · (2011) 03 AHC CK 0111
Uttar Pradesh Palika (Centralised) Service Rules, 1966 — Rule 31
High Courts16 Mar 2011Dismissed
Dr. Archana Singh Vs Union of India (UOI) and Others
Allahabad High Court · (2011) 4 ADJ 428
Constitution of India, 1950 — Article 226
High Courts16 Mar 2011Allowed
Yogesh Kumar Paliwal Vs Smt. Somwati and Others
Allahabad High Court · (2011) 113 RD 515
High Courts16 Mar 2011Dismissed
Allah Mehar, Carpainter Vs Puran Chand Jain and others
Allahabad High Court · (2012) 115 RD 847
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Constitution of India, 1950 — Article 226
High Courts16 Mar 2011Dismissed
Central Industrial Security Force Vs Bedi Ram and Others
Allahabad High Court · (2012) 116 RD 51
Limitation Act, 1963 — Section 5
High Courts16 Mar 2011Allowed
Ambrish and Others Vs Additional District Judge Lucknow and Others
Allahabad High Court · (2011) 5 ADJ 186
Constitution of India, 1950 — Article 226Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 17(1)(1), 21, 21(1)(a), 22
High Courts15 Mar 2011Allowed
Union of India (UOI) and Others Vs State Commissioner, Consumer Protection and Others
Allahabad High Court · (2011) 4 ADJ 661 : AIR 2012 All 6
Consumer Protection Act, 1986 — Section 9Limitation Act, 1963 — Section 14Railway Claims Tribunal Act, 1987 — Section 13, 15
High Courts15 Mar 2011Allowed
Tejpal Singh and Others Vs Joint Director of Education and Others
Allahabad High Court · (2011) 7 ADJ 70
Uttar Pradesh Intermediate Education Act, 1921 — Section 16A
High Courts15 Mar 2011Dismissed
Vinesh Jain Vs Committee of Management and Others
Allahabad High Court · (2011) 3 ADJ 744
High Courts15 Mar 2011Dismissed
Mohd. Rapheeq Vs Dy. Director of Consolidation and Others
Allahabad High Court · (2011) 4 ADJ 464 : (2012) 4 AWC 5267
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 11A, 20, 9
High Courts15 Mar 2011Dismissed
The Joint Commissioner, Kendriya Vidyalaya Sangathan and Another Vs Dr. Smt. Brij Rani Pandey and Another
Allahabad High Court · (2011) 4 ADJ 881
Memorandum of Association and Rules and Regulations — Regulation 22Voluntary Abandonment of Service — Article 81
High Courts15 Mar 2011Allowed
State of U.P. Vs Gaya Ram and Another
Allahabad High Court · (2011) 4 ADJ 1
High Courts15 Mar 2011Allowed
Shriniwas Ram Vs U.P. Power Corporation Limited and Others
Allahabad High Court · (2011) 3 ADJ 819
Constitution of India, 1950 — Article 14Electricity Act, 1910 — Section 6A