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Allahabad High Court judgments, 2011

4,609 judgments · page 183 of 231

High Courts17 Mar 2011Dismissed

Jayveer Singh and Others Vs Sher Pal (Dead) and Others

Allahabad High Court · (2011) 4 ADJ 206 : (2011) 4 AWC 4068 : (2011) 8 RCR(Civil) 1987 : (2011) 113 RD 446

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 31, Order 7 Rule 11Specific Relief Act, 1963 — Section 16, 16C, 20Transfer of Property Act, 1882 — Section 34, 54, 61
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High Courts17 Mar 2011Dismissed

Angan Lal Vs Om Singh and Others

Allahabad High Court · (2011) 4 ADJ 161 : (2011) 5 AWC 5271 : (2011) 113 RD 836

Reserve Bank of India Act, 1934 — Section 2Uttar Pradesh Zamindari Abolition and Land Reforms Rules, 1952 — Rule 115Q, 115R
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High Courts16 Mar 2011Allowed

Kapil Deo Prasad Vs State of U.P. and Others

Allahabad High Court · (2011) 4 ADJ 657 : (2011) 130 FLR 106 : (2011) 3 UPLBEC 2079

Uttar Pradesh Public Services (Reservation for Scheduled Castes, Scheduled Tribes and Other Backward Classes) Act, 1994 — Section 3(7)
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High Courts16 Mar 2011

Dr. Dharam Bir Singh Vs State of U.P. and Others

Allahabad High Court · (2011) 4 ADJ 481 : (2011) 130 FLR 96 : (2011) 2 UPLBEC 1230

Constitution of India, 1950 — Article 226, 351, 351A, 353Uttar Pradesh Disciplinary Proceedings (Administrative Tribunal) Rules, 1947 — Rule 18
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