Central Excises and Salt Act, 1944 — Section 14Civil Procedure Code, 1908 (CPC) — Section 132, 133Criminal Procedure Code, 1973 (CrPC) — Section 161, 167, 167(2), 437, 437(1)

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High Courts14 Mar 2011

Neetu Maurya and Another Vs State of U.P. and Others

Allahabad High Court · (2011) 61 ACR 2161 : (2011) 4 ADJ 843 : (2011) 4 AWC 2.259 : (2011) 8 RCR(Civil) 2031

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High Courts14 Mar 2011Dismissed

Punvasi Vs Dy. Director of Consolidation and Others

Allahabad High Court · (2011) 4 ADJ 420 : (2011) 4 AWC 3542 : (2011) 112 RD 664

Limitation Act, 1963 — Section 11, 11A, 5, 8A, 9BUttar Pradesh Consolidation of Holdings Act, 1953 — Section 9

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High Courts14 Mar 2011Dismissed

Smt. Omwati and Others Vs Deputy Director of Consolidation and Others

Allahabad High Court · (2011) 4 ADJ 193 : (2011) 4 AWC 3539

Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 12Uttar Pradesh Land Revenue Act, 1901 — Section 52

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High Courts14 Mar 2011Dismissed

Bhupendra Joshi and others Vs Allahabad Bank Centralised Retail Banking and another

Allahabad High Court · (2011) 2 UPLBEC 923

Constitution of India, 1950 — Article 226Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 17

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High Courts11 Mar 2011Dismissed

Zulfikar Ahmad and Others Vs Smt. Khurshida Begum and Others

Allahabad High Court · (2011) 5 ADJ 6 : (2011) 4 AWC 3866 : (2011) 8 RCR(Civil) 2198 : (2011) 113 RD 453

Civil Procedure Code, 1908 (CPC) — Order 14 Rule 1, Order 9 Rule 6, Order 9 Rule 8, Order 9 Rule 9, 11

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High Courts11 Mar 2011Dismissed

Binda Prasad Vs A.K. Gupta, Chief Engg. Allahabad Zone P.W.D. and Others

Allahabad High Court · (2011) 03 AHC CK 0311

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High Courts11 Mar 2011Dismissed

Govind @ Durgesh Vs State of U.P.

Allahabad High Court · (2011) 03 AHC CK 0302

Penal Code, 1860 (IPC) — Section 201, 302, 394, 411

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High Courts11 Mar 2011Dismissed

State of U.P.through Principal Secretary, Department of Forests Vs State Public Services Tribunal, Uttaranchal, Nainital Bench, Nainital

Allahabad High Court · (2011) 03 AHC CK 0218

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High Courts11 Mar 2011Dismissed

Dr. M. Ismail Faruqui Vs Shri Rajendra Singh

Allahabad High Court · (2011) 03 AHC CK 0135

Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, 151, 152, 153Constitution of India, 1950 — Article 51A

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High Courts11 Mar 2011Dismissed

M. Ismail Faruqui Vs Nirmohi Akhara, through its Sarbarahkar/Mahant, Shri Bhaskar Das, adult

Allahabad High Court · (2011) 113 RD 868

Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 47 Rule 1

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High Courts11 Mar 2011Dismissed

Smt. Kamla Vs Tejpal and Others

Allahabad High Court · (2011) 3 ADJ 602 : (2011) 7 RCR(Criminal) 433

Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 308, 323, 324, 325, 376

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High Courts11 Mar 2011Dismissed

Gaon Sabha Mudhiyari Vs Consolidation Commissioner and Others

Allahabad High Court · (2011) 4 ADJ 915 : (2012) 4 AWC 5302

Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 48, 9A(2)

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High Courts11 Mar 2011Allowed

Shyam Singh and Others Vs State of U.P. and Others

Allahabad High Court · (2012) 1 DMC 8 : (2011) 3 RCR(Criminal) 456 : (2011) 3 RCR(Criminal) 456

Protection of Women From Domestic Violence Act, 2005 — Section 29

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High Courts11 Mar 2011Allowed

Nawab Dulla Khan Vs Ajiz Khan and Others

Allahabad High Court · (2011) 4 ADJ 164 : (2012) 4 AWC 5282

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Evidence Act, 1872 — Section 44Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 11, 176, 9

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High Courts11 Mar 2011Dismissed

Shiv Om and Others Vs District Judge

Allahabad High Court · (2011) 129 FLR 1016

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High Courts11 Mar 2011Dismissed

Prashant Glass Works (Pvt.) Limited Vs Bank of Baroda

Allahabad High Court · (2011) 4 ADJ 423 : AIR 2012 All 7 : (2011) 8 RCR(Civil) 3053 : (2011) 113 RD 410

Companies Act, 1956 — Section 433, 434Court Fees Act, 1870 — Section 7(iv)Specific Relief Act, 1963 — Section 34, 42

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