High Courts11 Mar 2011Allowed
Rajendra Kumar Vs State of U.P. and Others
Allahabad High Court · (2011) 3 ADJ 888 : (2011) 8 RCR(Civil) 3066 : (2011) 113 RD 426
Stamp Act, 1899 — Article 23, 47A(1)
COURT ARCHIVE
Allahabad High Court judgments, 2011
4,609 judgments · page 187 of 231
High Courts11 Mar 2011Dismissed
Ghasitey Vs D.D.C. and others
Allahabad High Court · (2011) 6 ADJ 6373 : (2012) 115 RD 54
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 9(1)
High Courts11 Mar 2011Dismissed
Sunil Kumar Vs DY. Director Of Consolidation and Others
Allahabad High Court · (2011) 112 RD 663
High Courts11 Mar 2011Dismissed
Amar Nath @ Pintoo Baba Vs State of U.P. and Another
Allahabad High Court · (2012) 2 ACR 1937
Criminal Procedure Code, 1973 (CrPC) — Section 161, 446, 82, 82, 83Penal Code, 1860 (IPC) — Section 120B, 302, 363, 366, 394
High Courts10 Mar 2011Dismissed
M/s. Ram Pyari Cold Storage and Ice Factory and another Vs State of U.P. and others
Allahabad High Court · (2011) 114 RD 88
Uttar Pradesh Regulation of Cold Storages Act, 1976 — Section 24, 25, 36
High Courts10 Mar 2011Dismissed
Smt. Farjulli and Others Vs Deputy Director of Consolidation and Another
Allahabad High Court · (2011) 4 ADJ 663 : (2012) 4 AWC 5284
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 12, 48, 49Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 171, 174
High Courts10 Mar 2011Dismissed
Baccharam Shukla Vs State of U.P. and Others
Allahabad High Court · (2011) 3 ADJ 872 : (2011) 8 RCR(Criminal) 1972
Civil Procedure Code, 1908 (CPC) — Section 11Criminal Procedure Code, 1973 (CrPC) — Section 158, 177, 197, 309, 311
High Courts10 Mar 2011Dismissed
Mahipal Singh Vs Commissioner Chitrakoot Dham Mandal Banda and Others
Allahabad High Court · (2011) 5 ADJ 930 : (2011) 4 AWC 3344 : (2011) 8 RCR(Civil) 2006
High Courts10 Mar 2011Dismissed
Smt. Ram Piari (Dead) and Others Vs Deputy Director of Consolidation and Others
Allahabad High Court · (2011) 4 ADJ 213 : (2012) 5 AWC 4570 : (2011) 8 RCR(Civil) 2417
High Courts10 Mar 2011Dismissed
Kailash Nath Upadhyaya Vs Shashi Kant Upadhyaya and Others
Allahabad High Court · (2011) 4 ADJ 389 : (2011) 8 RCR(Civil) 1991 : (2011) 112 RD 764
Civil Procedure Code, 1908 (CPC) — Section 100North Western Provinces Tenancy Act, 1901 — Section 11, 22Transfer of Property Act, 1882 — Section 41, 52
High Courts10 Mar 2011
National Highway Authority of India Vs State of U.P.
Allahabad High Court · (2011) 1 EFLT 318
High Courts10 Mar 2011Disposed Of
Ram and Others Vs Deputy Director of Consolidation and Others
Allahabad High Court · (2011) 4 ADJ 289
Agra Tenancy Act, 1926 — Section 23Civil Procedure Code, 1908 (CPC) — Section 11Evidence Act, 1872 — Section 115
High Courts10 Mar 2011Allowed
Rajendra Singh Vs Commissioner, Lucknow Division, Lucknow and others
Allahabad High Court · (2011) 03 AHC CK 0258
Arms Act, 1959 — Section 17(3)
High Courts10 Mar 2011Dismissed
Ram Adhar and others Vs Collector, Jaunpur and others
Allahabad High Court · (2011) 03 AHC CK 0214
High Courts10 Mar 2011Dismissed
Ishwar Chandra Gupta Vs State of U.P.
Allahabad High Court · (2011) 03 AHC CK 0208
Allahabad High Court Rules, 1952 — Chapter 8, 5
High Courts10 Mar 2011
Sitaram Vs Dy. Director of Consolidation and Others
Allahabad High Court · (2011) 4 ADJ 211
High Courts10 Mar 2011Dismissed
Ramadhar and Others Vs Collector and Others
Allahabad High Court · (2011) 3 ADJ 881 : (2011) 8 RCR(Civil) 1838 : (2011) 113 RD 288
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 17Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 117
High Courts10 Mar 2011Dismissed
Jile Singh Vs State of U.P. and Another
Allahabad High Court · (2011) 4 ADJ 765 : (2011) 8 RCR(Criminal) 1118
Criminal Procedure Code, 1973 (CrPC) — Section 173, 207, 210, 309, 319Penal Code, 1860 (IPC) — Section 201, 302
High Courts10 Mar 2011Dismissed
U.P. State Road Transport Corporation Vs Authority under Payment of Wages Act, M.A.U. and Others
Allahabad High Court · (2011) 129 FLR 513 : (2011) 4 LLJ 215 : (2011) LLR 629 : (2011) 2 UPLBEC 1212
High Courts09 Mar 2011
Smt. Ramwati (Widow) and Others Vs Sri. C.L. Saparia
Allahabad High Court · (2011) 2 RCR(Rent) 474
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1)