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COURT ARCHIVE

Allahabad High Court judgments, 2011

4,609 judgments · page 189 of 231

High Courts08 Mar 2011Dismissed

M.S. Hasan and Another Vs State of U.P. and Others

Allahabad High Court · (2011) 4 ADJ 543 : (2011) 113 RD 390

Constitution of India, 1950 — Article 226Transfer of Property Act, 1882 — Section 55(4)Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 10(2), 38B, 5, 5(2), 5(6)
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High Courts08 Mar 2011Allowed

Ajay Vs State of U.P.

Allahabad High Court · (2011) 3 ADJ 618 : (2011) 3 AWC 207 : (2011) 3 Crimes 476 : (2011) 8 RCR(Criminal) 1958

Criminal Procedure Code, 1973 (CrPC) — Section 319Penal Code, 1860 (IPC) — Section 147, 148, 149, 294, 323
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High Courts07 Mar 2011Dismissed

Awadh Bihari Lal Vs Vijay Chandra Gupta and Others

Allahabad High Court · (2011) 3 ADJ 788 : (2011) 2 AWC 1710

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1), 34Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Rules, 1972 — Rule 22
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