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Allahabad High Court judgments, 2011

4,609 judgments · page 190 of 231

High Courts07 Mar 2011Allowed

Indra Pal Vs State of U.P. and Others

Allahabad High Court · (2011) 3 ADJ 751 : (2011) 8 RCR(Criminal) 2078

Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 2, 2(1), 20, 49, 7AJuvenile Justice (Care and Protection of Children) Rules, 2007 — Rule 12, 98
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High Courts07 Mar 2011Allowed

Dinesh Chandra Vs State of U.P. and Others

Allahabad High Court · (2011) 3 ADJ 649 : (2011) 8 RCR(Criminal) 923

Criminal Procedure Code, 1973 (CrPC) — Section 200, 244, 245(1), 468, 468(2)Penal Code, 1860 (IPC) — Section 30, 415, 420, 463, 464
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High Courts04 Mar 2011Disposed Of

Yangliu @ Liu Yang Vs State of U.P.

Allahabad High Court · (2011) 03 AHC CK 0239

Criminal Procedure Code, 1973 (CrPC) — Section 482Foreigners Act, 1946 — Section 14Medical Termination of Pregnancy Act, 1971 — Section 3
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