High Courts03 Mar 2011Allowed
Abdul Aziz Ansari Vs State of U.P. and Others
Allahabad High Court · (2011) 4 ADJ 146 : (2011) 8 RCR(Civil) 1841
Municipalities Act, 1916 — Section 48, 48(2), 48(2A)
COURT ARCHIVE
Allahabad High Court judgments, 2011
4,609 judgments · page 192 of 231
High Courts03 Mar 2011Dismissed
Axalto Cards and Terminals (I) Ltd. Vs State of U.P. and others
Allahabad High Court · (2012) 54 VST 64
Uttar Pradesh Trade Tax Act, 1948 — Section 21
High Courts03 Mar 2011Allowed
Ayub and Another Vs State of U.P.
Allahabad High Court · (2011) 3 ACR 2594 : (2011) 4 ADJ 314
Criminal Procedure Code, 1973 (CrPC) — Section 162, 164, 313Evidence Act, 1872 — Section 145, 155, 157, 80Penal Code, 1860 (IPC) — Section 302, 307, 34, 394
High Courts03 Mar 2011Disposed Of
Ramesh Dutt and Another Vs VIIIth Addl. District Judge and Others
Allahabad High Court · (2011) 03 AHC CK 0333
High Courts03 Mar 2011Dismissed
C/M, Maa Sharda Inter College and Another Vs State of U.P. and Others
Allahabad High Court · (2011) 03 AHC CK 0320
High Courts03 Mar 2011Dismissed
Smt. Sunder Kaur Vs Smt. Ram Kali
Allahabad High Court · (2011) 3 ADJ 708 : (2012) 1 RCR(Rent) 163
Civil Procedure Code, 1908 (CPC) — Section 151, 152Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1), 22, 34, 34(1), 34(1)(C)Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Rules, 1972 — Rule 22
High Courts03 Mar 2011Dismissed
Prabhat Chandra Jain and Others Vs Sri Navneet Sehgal, Chairman and Another
Allahabad High Court · (2011) 3 ADJ 622 : (2011) 8 RCR(Civil) 2037
Constitution of India, 1950 — Article 129, 215, 246(1), 246(2)Contempt of Courts Act, 1971 — Section 10, 12, 14, 15, 17Limitation Act, 1963 — Section 17
High Courts03 Mar 2011Dismissed
Gokulesh Fuel Point and Another Vs Bharat Petroleum Corpn. Ltd. and Others
Allahabad High Court · (2011) 03 AHC CK 0303
High Courts03 Mar 2011Partly Allowed
State of U.P. Vs Presiding Officer Industrial Tribunal U.P. and Another
Allahabad High Court · (2011) 03 AHC CK 0300
Uttar Pradesh Industrial Disputes Act, 1947 — Section 6N
High Courts03 Mar 2011Dismissed
C.P. Singh Vs State of U.P. and Another
Allahabad High Court · (2011) 2 ACR 1751 : (2011) 3 AWC 209 : (2011) 8 RCR(Criminal) 2003
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 340, 362, 369, 482Negotiable Instruments Act, 1881 (NI) — Section 138Penal Code, 1860 (IPC) — Section 147, 323, 342, 363, 392
High Courts03 Mar 2011Allowed
Bhanu Pratap Mishra Vs Rakesh Nigam and others
Allahabad High Court · (2011) 03 AHC CK 0257
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1)(a)
High Courts03 Mar 2011Allowed
Saurabh Misra and others Vs State of U.P.and another
Allahabad High Court · (2011) 03 AHC CK 0251
Criminal Procedure Code, 1973 (CrPC) — Section 482Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 498A, 506
High Courts03 Mar 2011Allowed
Ganga Chauhan @ Guga Chauhan and another Vs State of U.P.and another
Allahabad High Court · (2011) 03 AHC CK 0228
Criminal Procedure Code, 1973 (CrPC) — Section 202, 482
High Courts03 Mar 2011Disposed Of
Sheikh Aijaz Ali Meenai Vs The Waqf Tribunal/Civil Judge (SD), Lucknow and Others
Allahabad High Court · (2011) 03 AHC CK 0207
High Courts03 Mar 2011Dismissed
Alok Kumar Pandey Vs Banaras Hindu University and Others
Allahabad High Court · (2011) 03 AHC CK 0178
Constitution of India, 1950 — Article 226
High Courts03 Mar 2011Dismissed
Smt. Shahida Bano Vs State of U.P.
Allahabad High Court · (2011) 03 AHC CK 0177
Constitution of India, 1950 — Article 226
High Courts03 Mar 2011Dismissed
Rajendra Yadav Vs State
Allahabad High Court · (2011) 3 AWC 206
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 376
High Courts03 Mar 2011Dismissed
Smt. Neelam Tripathi Vs State of U.P. and Others
Allahabad High Court · (2011) 03 AHC CK 0161
Constitution of India, 1950 — Article 226Stamp Act, 1899 — Section 47A, 56
High Courts03 Mar 2011Allowed
Ashutosh Industries and Another Vs Union of India (UOI) and Others
Allahabad High Court · (2011) 03 AHC CK 0160
High Courts03 Mar 2011Dismissed
Const. C.P. 709 Suresh Kumar and Others Vs State of U.P. and Others
Allahabad High Court · (2011) 03 AHC CK 0157