COURT ARCHIVE

Allahabad High Court judgments, 2011

4,609 judgments · page 188 of 231

High Courts09 Mar 2011

Smt. Chandra Kanta Agarwal and others Vs Special Judge (Ayodhya Prakaran)/ A.D.J., Lucknow and Another.

Allahabad High Court · (2012) 4 AWC 4048 : (2011) 2 RCR(Rent) 449

Civil Procedure Code Amendment Act, 2002 — Order 6 Rule 17, Order 6 Rule 18Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1)

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High Courts09 Mar 2011Allowed

S.S. Kansal (Dr.) Vs XVth A.D.J., Meerut and others

Allahabad High Court · (2012) 115 RD 212

Civil Procedure Code, 1908 (CPC) — Order 8 Rule 1

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High Courts09 Mar 2011

Sanjeev Kumar and Others Vs State of U.P. and Others

Allahabad High Court · (2011) 2 ACR 1733

Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 498A

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High Courts09 Mar 2011

Mohd. Shabbir Vs Union of India (UOI)

Allahabad High Court · (2011) 3 ADJ 591 : (2011) 8 RCR(Criminal) 2136

Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21, 21C, 50, 8

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High Courts09 Mar 2011Dismissed

Gopal Lal Bhalla Vs Additional District and Sessions Judge and Others

Allahabad High Court · (2011) 4 ADJ 226 : (2011) 6 AWC 6203

Constitution of India, 1950 — Article 226Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Rules, 1972 — Rule 10(3), 16, 16(1), 16(2)

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High Courts09 Mar 2011Dismissed

Anant Lal and Another Vs Shiv Kumar Lilariya and Others

Allahabad High Court · (2011) 2 RCR(Rent) 184

Civil Procedure Code, 1908 (CPC) — Order 32 Rule 1, Order 32 Rule 2, Order 32 Rule 3, Order 32 Rule 4, Order 9 Rule 13Limitation Act, 1963 — Article 123

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High Courts09 Mar 2011Allowed

Badri Tiwari Vs D.D.C. and Others

Allahabad High Court · (2011) 5 ADJ 25 : (2011) 4 AWC 3841 : (2011) 113 RD 267

Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 9

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High Courts09 Mar 2011Allowed

Hari Ram Vs Deputy Director of Consolidation and Others

Allahabad High Court · (2011) 4 ADJ 149 : (2012) 4 AWC 5303 : (2011) 3 CivCC 415 : (2011) 8 RCR(Civil) 838

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High Courts09 Mar 2011Dismissed

Krishi Utpadan Mandi Samiti Vs U.P. Industrial Facilitation Council

Allahabad High Court · (2011) 4 ADJ 112 : (2012) 1 ARBLR 165

Arbitration Act, 1940 — Section 14, 20Arbitration and Conciliation Act, 1996 — Section 2, 34, 37, 40, 41Constitution of India, 1950 — Article 226

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High Courts09 Mar 2011Dismissed

Jhanjhan Singh Vs Haji Mohd.Anwar Farshori and Others

Allahabad High Court · (2011) 03 AHC CK 0277

Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1)(a), 22

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High Courts09 Mar 2011Dismissed

Samsuddin Vs Shamim Ahmad and others

Allahabad High Court · (2011) 03 AHC CK 0205

Provincial Small Cause Courts Act, 1887 — Section 18, 25

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High Courts09 Mar 2011Dismissed

Class IV, Employees Association, High Court and Another Vs State of U.P. and Others

Allahabad High Court · (2011) 03 AHC CK 0118

Constitution of India, 1950 — Article 166, 166(2), 166(3), 229, 229(2)

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High Courts09 Mar 2011Dismissed

Mohd. Raghib Vs Mahmood Alam and Others

Allahabad High Court · (2011) 112 RD 667

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High Courts09 Mar 2011Dismissed

Brij Kishore Jaiswal and Another Vs State of U.P. and Others

Allahabad High Court · (2011) 03 AHC CK 0074

Constitution of India, 1950 — Article 19(1), 301, 304, 47Uttar Pradesh Excise (Settlement of Licences Country for Retail Sale of Country Liquor) Rules, 2002 — Rule 12, 2, 8Uttar Pradesh Excise Act, 1910 — Section 21, 24, 36, 41

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High Courts09 Mar 2011

Smt. Neelam and Another Vs State of U.P. and Others

Allahabad High Court · (2011) 4 ADJ 236

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High Courts08 Mar 2011Dismissed

Sattar and Another Vs Ravindra Kumar

Allahabad High Court · (2011) 114 RD 112

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Constitution of India, 1950 — Article 226Transfer of Property Act, 1882 — Section 106

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High Courts08 Mar 2011

Areva T and D India Ltd. Vs Presiding Officer, Labour Court and Others

Allahabad High Court · (2011) 4 ADJ 487 : (2011) 129 FLR 651 : (2012) 1 LLJ 63 : (2011) LLR 697 : (2011) 2 UPLBEC 1253

Industrial Employment (Standing Orders) Act, 1946 — Section 6J, 6K, 6L, 6M, 6NUttar Pradesh Industrial Disputes Act, 1947 — Section 25T, 25U, 6N, 6R

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High Courts08 Mar 2011Dismissed

Kalyan Sansthan Uttar Pradesh and Another Vs State of U.P. and Others

Allahabad High Court · (2011) 4 ADJ 167 : (2011) 6 AWC 6214

Societies Registration Act, 1860 — Section 12D, 13B, 22, 23(3), 24

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High Courts08 Mar 2011Dismissed

Rajesh Kumar Singh Vs Sri Indrajeet Pratap Shahi and Another

Allahabad High Court · (2011) 4 ADJ 260

Limitation Act, 1963 — Section 5Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 16(1), 18, 30Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Rules, 1972 — Rule 8, 8(2)

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High Courts08 Mar 2011Dismissed

Vikrant and Others Vs State of U.P. and Another

Allahabad High Court · (2011) 4 ADJ 134 : (2011) 3 Crimes 300 : (2011) 5 RCR(Criminal) 420

Criminal Procedure Code, 1973 (CrPC) — Section 161, 190(1), 200, 202, 482Penal Code, 1860 (IPC) — Section 304B

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