High Courts29 Mar 2011Disposed Of
Munni Devi and Others Vs Estate Officer, British India Corp.Ltd. and Others
Allahabad High Court · (2011) 03 AHC CK 0199
COURT ARCHIVE
Allahabad High Court judgments, 2011
4,609 judgments · page 178 of 231
High Courts29 Mar 2011Disposed Of
Mohd.Tarique Siddiqui Vs State of U.P.And Another
Allahabad High Court · (2011) 03 AHC CK 0194
High Courts29 Mar 2011Allowed
Leela Vishwash and Another Vs State of U.P.
Allahabad High Court · (2011) 03 AHC CK 0193
High Courts29 Mar 2011Allowed
Guddan Kumari @ Guddu and Anr. Vs State of U.P. and Others
Allahabad High Court · (2011) 03 AHC CK 0192
High Courts29 Mar 2011Dismissed
Ram Awadh Singh (since deceased) thru'' L.R. Vs Kamata (since deceased) and Others
Allahabad High Court · (2011) 03 AHC CK 0166
High Courts29 Mar 2011
Rahul Kumar Vs State of U.P. and Others
Allahabad High Court · (2011) 5 ADJ 566 : (2011) 6 ALD 198 : (2001) 2 UPLBEC 1627
Uttar Pradesh Civil Police Constable and Head Constable Service Rules, 2008 — Rule 10, 11, 12, 13, 14
High Courts29 Mar 2011Dismissed
Iqbal Vs Samir Verma Collector
Allahabad High Court · (2011) 03 AHC CK 0106
Constitution of India, 1950 — Article 215Contempt of Courts Act, 1971 — Section 12, 15, 20
High Courts29 Mar 2011Allowed
Kanhaiya Lal (dead) and Others Vs D.D.C.
Allahabad High Court · (2011) 4 AWC 3326
Agra Tenancy Act, 1926 — Section 24Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 5, 9A
High Courts29 Mar 2011Allowed
Indra Jeet Vs Board of Revenue U.P. and Others
Allahabad High Court · (2011) 113 RD 1
Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 122B 4(F)
High Courts29 Mar 2011Dismissed
Parmarth Iron Pvt. Ltd. Vs Chief Commissioner of Cus. and C. EX.
Allahabad High Court · (2011) 269 ELT 60
High Courts28 Mar 2011Allowed
Smt. Sadhana Singh Vs State of U.P. and Others
Allahabad High Court · (2011) 5 ADJ 54 : (2011) 4 AWC 3843 : (2011) 3 UPLBEC 1850
Constitution of India, 1950 — Article 1, 14, 16, 317National Council for Teacher Education Act, 1993 — Section 17(4)
High Courts28 Mar 2011Allowed
Ehsan and Others Vs State of U.P. and Another
Allahabad High Court · (2011) 2 ACR 1837 : (2011) 8 RCR(Criminal) 867
High Courts28 Mar 2011Allowed
Surendra Singh Vs B.R.
Allahabad High Court · (2011) 113 RD 88
Civil Procedure Code, 1908 (CPC) — Section 100, 100(1)Evidence Act, 1872 — Section 13, 32, 33, 4, 67Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 229B
High Courts28 Mar 2011Dismissed
Ram Sagar Singh Vs State of U.P. and Others
Allahabad High Court · (2011) 4 ADJ 726 : (2011) 130 FLR 32
Constitution of India, 1950 — Article 14, 226
High Courts28 Mar 2011Dismissed
Ashok Kumar Sharma, Proprietor of A.K. Builders and Supplier and Another Vs Triveni Engineering and Industries and Another
Allahabad High Court · (2011) 163 CompCas 409 : (2011) 2 CompLJ 236
Allahabad High Court Rules, 1952 — Rule 5Civil Procedure Code, 1908 (CPC) — Section 148ACompanies (Court) Rules, 1959 — Rule 6, 67
High Courts28 Mar 2011
Mahendra Pratap Singh Vs State of U.P. and others
Allahabad High Court · (2011) 4 AWC 4058
High Courts28 Mar 2011Dismissed
Dr. Narendra Sharma Vs Chancellor Sardar V.B. Patel and University of Agriculture and Technology and Others
Allahabad High Court · (2011) 4 ADJ 576 : (2011) 2 UPLBEC 1058
High Courts28 Mar 2011Dismissed
Sameeksha Srivastava through Samrat Srivastava and Nandini Srivastava Vs State of U.P.Through Principal Secretary Home and others
Allahabad High Court · (2011) 8 RCR(Criminal) 678
High Courts28 Mar 2011Dismissed
Shabana @ Vandana Vs S.S.P., Faizabad and others
Allahabad High Court · (2011) 8 RCR(Civil) 3162
Constitution of India, 1950 — Article 226
High Courts28 Mar 2011Disposed Of
Surendra Prakash Shukla Vs State of U.P and Another
Allahabad High Court · (2011) 03 AHC CK 0202