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Allahabad High Court judgments, 2011

4,609 judgments · page 175 of 231

High Courts31 Mar 2011Dismissed

Raj Kumar Singh Vs Ranvir Singh and Others

Allahabad High Court · (2011) 4 ADJ 119 : AIR 2011 All 119 : (2011) 3 CivCC 527 : (2011) 8 RCR(Civil) 3064 : (2011) 113 RD 521

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Court Fees Act, 1870 — Article 17, 7
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High Courts31 Mar 2011Allowed

Samma Vs Board of Revenue, U.P. and Others

Allahabad High Court · (2011) 5 ADJ 314 : (2011) 4 AWC 4060 : (2011) 113 RD 319

Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 122B(4F), 157, 158, 159Uttar Pradesh Zamindari Abolition and Land Reforms Rules, 1952 — Rule 138, 177(1)
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High Courts31 Mar 2011Allowed

Dinesh Harijan Vs State of U.P.

Allahabad High Court · (2011) 3 ACR 2671

Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 302, 34, 394, 411
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High Courts30 Mar 2011Allowed

Sugreev Vs State of U.P. and Two Others

Allahabad High Court · (2011) 7 ADJ 490 : (2011) 5 AWC 4915

Urban Land (Ceiling and Regulation) Act, 1976 — Section 10(3), 10(5), 10(6), 11, 12Urban Land (Ceiling and Regulation) Repeal Act, 1999 — Section 4
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High Courts30 Mar 2011Dismissed

Gayyur Ahmad Vs State of U.P. and Others

Allahabad High Court · (2011) 03 AHC CK 0342

Constitution of India, 1950 — Article 226Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13, 14, 17, 18
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