High Courts24 Jun 2011Allowed
Rohitash and Another Vs State of U.P.and Another
Allahabad High Court · (2011) 06 AHC CK 0089
COURT ARCHIVE
Allahabad High Court judgments, 2011
4,609 judgments · page 120 of 231
High Courts24 Jun 2011Disposed Of
Ranjan Sarakar Vs State of U.P.and Another
Allahabad High Court · (2011) 06 AHC CK 0057
High Courts24 Jun 2011Disposed Of
Kamal Singh Rana @ K.S.Rana Vs State of U.P.and Another
Allahabad High Court · (2011) 06 AHC CK 0056
High Courts24 Jun 2011Disposed Of
Dharamveer Singh and Others Vs State of U.P.& Another
Allahabad High Court · (2011) 06 AHC CK 0055
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 307, 323, 452, 504, 506
High Courts24 Jun 2011Disposed Of
Munna Yadav and Others Vs State of U.P.and Another
Allahabad High Court · (2011) 06 AHC CK 0054
High Courts24 Jun 2011Disposed Of
Manveer Vs State of U.P.and Another
Allahabad High Court · (2011) 06 AHC CK 0053
High Courts24 Jun 2011Dismissed
Juber Ahmad Vs State of U.P.Thru Prin.Secy.Home Deptt and Others
Allahabad High Court · (2011) 06 AHC CK 0052
High Courts24 Jun 2011Dismissed
Rajeev Alias Vikki Saxena and Others Vs State of U.P.and Others
Allahabad High Court · (2011) 06 AHC CK 0051
High Courts24 Jun 2011
Kamlesh Kumar Patel Vs State of U.P. thr. Secy. Secon. Education and Others
Allahabad High Court · (2011) 06 AHC CK 0041
High Courts24 Jun 2011
Jagannath Mishra Vs State of U.P. and Others
Allahabad High Court · (2011) 06 AHC CK 0040
High Courts24 Jun 2011
Vijay Vikram Singh Vs State of U.P.
Allahabad High Court · (2011) 06 AHC CK 0038
High Courts24 Jun 2011
Indra Mani Misra Vs State of U.P. thr. Secy. Secondary Education U.P. and Others
Allahabad High Court · (2011) 06 AHC CK 0036
High Courts24 Jun 2011
Manoj Kumar Pandey Vs The State of U.P. and Others
Allahabad High Court · (2011) 06 AHC CK 0035
High Courts24 Jun 2011
Shiv Chandra Maurya Vs The State of U.P. and Others
Allahabad High Court · (2011) 06 AHC CK 0034
High Courts24 Jun 2011
Vinay Shanker Tiwari Vs The State of U.P. and Others
Allahabad High Court · (2011) 06 AHC CK 0033
High Courts24 Jun 2011
Vikrant Singh Vs State of U.P. thr. Prin. Secy. Secon. Education and Others
Allahabad High Court · (2011) 06 AHC CK 0032
High Courts24 Jun 2011
Pradeep Kumar Pandey Vs State of U.P. thr. Secy. Secon. Education and Others
Allahabad High Court · (2011) 06 AHC CK 0031
High Courts24 Jun 2011
Sunil Kumar Tripathi and Others Vs State of U.P. and Others
Allahabad High Court · (2011) 06 AHC CK 0028
High Courts24 Jun 2011Dismissed
Raj Kumar Sahu Vs Smt. Ram Rati Sahu
Allahabad High Court · (2011) 06 AHC CK 0026
Civil Procedure Code, 1908 (CPC) — Section 113Constitution of India, 1950 — Article 227
High Courts24 Jun 2011
Amit Kumar Mishra Vs State of U.P. and Others
Allahabad High Court · (2011) 06 AHC CK 0025