High Courts23 Jun 2011Disposed Of
Shobha Ram and Others Vs State of U.P.and Another
Allahabad High Court · (2011) 06 AHC CK 0085
COURT ARCHIVE
Allahabad High Court judgments, 2011
4,609 judgments · page 122 of 231
High Courts23 Jun 2011Disposed Of
Jony @ Jonchand and Others Vs State of U.P.and Another
Allahabad High Court · (2011) 06 AHC CK 0084
High Courts23 Jun 2011Disposed Of
Rishabh Gupta @ Teetu Vs State of U.P.and Another
Allahabad High Court · (2011) 06 AHC CK 0065
High Courts23 Jun 2011Disposed Of
Uma Shanker Mishra Vs State of U.P.and Another
Allahabad High Court · (2011) 06 AHC CK 0064
High Courts23 Jun 2011Disposed Of
Chandra Pal Singh Vs State of U.P.and Another
Allahabad High Court · (2011) 06 AHC CK 0063
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 201, 409, 420, 467
High Courts23 Jun 2011Dismissed
Gaurav and Others Vs State of U.P.and Another
Allahabad High Court · (2011) 06 AHC CK 0062
High Courts23 Jun 2011Disposed Of
Champa Devi and Others Vs State of U.P.& Another
Allahabad High Court · (2011) 06 AHC CK 0061
Criminal Procedure Code, 1973 (CrPC) — Section 227, 228, 239, 482Penal Code, 1860 (IPC) — Section 467, 468
High Courts23 Jun 2011Disposed Of
Tajendra Sharma and Others Vs State of U.P.and Another
Allahabad High Court · (2011) 06 AHC CK 0060
High Courts23 Jun 2011Allowed
Hari Om and Others Vs State of U.P.and Others
Allahabad High Court · (2011) 06 AHC CK 0059
High Courts23 Jun 2011Disposed Of
Kishan Pal and Others Vs State of U.P.and Another
Allahabad High Court · (2011) 06 AHC CK 0058
High Courts23 Jun 2011
Sandeep Kumar Singh and Others Vs State of U.P.
Allahabad High Court · (2011) 06 AHC CK 0030
High Courts23 Jun 2011
Kunwar Pal and Another Vs State of U.P.
Allahabad High Court · (2011) 06 AHC CK 0029
Penal Code, 1860 (IPC) — Section 148, 149, 308, 325
High Courts23 Jun 2011Dismissed
Satish Kumar Pandey Vs State of U.P. and Others
Allahabad High Court · (2011) 06 AHC CK 0024
Constitution of India, 1950 — Article 226Uttar Pradesh Government Servants (Discipline and Appeal) Rules, 1999 — Rule 4
High Courts23 Jun 2011Dismissed
Ram Darash Singh Vs Ganga Prasad Yadav and Others
Allahabad High Court · (2011) 06 AHC CK 0019
Uttar Pradesh Intermediate Education Act, 1921 — Section 16(E)(10)
High Courts23 Jun 2011
Ashok Kumar Upadhyay and Others Vs State of U.P.
Allahabad High Court · (2011) 06 AHC CK 0002
High Courts22 Jun 2011Dismissed
Venus Sugar Limited Vs State of Uttar Pradesh and Others
Allahabad High Court · (2011) 7 ADJ 415
Civil Procedure Code, 1908 (CPC) — Section 11Constitution of India, 1950 — Article 226Sick Industrial Companies (Special Provisions) Act, 1985 — Section 15, 15(1), 22, 22(1), 3(1)
High Courts22 Jun 2011Dismissed
Smt. Vinita Mehrotra and Another Vs Rooprani Sukhnandan Singh Mahavidyalaya and Others
Allahabad High Court · (2011) 06 AHC CK 0187
High Courts22 Jun 2011Dismissed
Asok Pande and Another Vs Union of India (UOI) and Others
Allahabad High Court · (2011) 7 ADJ 75
Constitution of India, 1950 — Article 107, 107(1), 13, 14, 154
High Courts22 Jun 2011
Aradhna Mishra Vs State of U.P. and Others
Allahabad High Court · (2011) 06 AHC CK 0174
High Courts22 Jun 2011Disposed Of
Mohd.Zafar and Others Vs State of U.P.and Others
Allahabad High Court · (2011) 06 AHC CK 0125