High Courts22 Jun 2011Disposed Of
Narendra Prasad Mishra Vs State of U.P.and Others
Allahabad High Court · (2011) 06 AHC CK 0124
COURT ARCHIVE
Allahabad High Court judgments, 2011
4,609 judgments · page 123 of 231
High Courts22 Jun 2011Disposed Of
Ram Autar Vs State of U.P.and Others
Allahabad High Court · (2011) 06 AHC CK 0123
High Courts22 Jun 2011Disposed Of
Hari Iron Store Vs Punjab National Bank and Another
Allahabad High Court · (2011) 06 AHC CK 0122
High Courts22 Jun 2011Disposed Of
Amarjeet and Another Vs State of U.P.and Others
Allahabad High Court · (2011) 06 AHC CK 0121
High Courts22 Jun 2011Disposed Of
Sher Singh Vs State of U.P.and Others
Allahabad High Court · (2011) 06 AHC CK 0120
High Courts22 Jun 2011Disposed Of
Dinesh Singh Yadav and Others Vs State of U.P.and Another
Allahabad High Court · (2011) 06 AHC CK 0119
High Courts22 Jun 2011Disposed Of
Ram Singh Vs State of U.P.and Another
Allahabad High Court · (2011) 06 AHC CK 0118
High Courts22 Jun 2011Allowed
Harihar Ram Vs State of U.P.and Another
Allahabad High Court · (2011) 06 AHC CK 0117
High Courts22 Jun 2011Disposed Of
Suhel and Others Vs State of U.P.and Another
Allahabad High Court · (2011) 06 AHC CK 0116
High Courts22 Jun 2011Disposed Of
Tulsidas @ Ashish And Another Vs State of U.P.and Another
Allahabad High Court · (2011) 06 AHC CK 0076
High Courts22 Jun 2011Disposed Of
Babu Ram and Others Vs State of U.P.and Another
Allahabad High Court · (2011) 06 AHC CK 0075
High Courts22 Jun 2011Disposed Of
Babloo and Others Vs State of U.P.and Another
Allahabad High Court · (2011) 06 AHC CK 0074
High Courts22 Jun 2011Disposed Of
Rama Shankar Singh and Others Vs State of U.P.and Another
Allahabad High Court · (2011) 06 AHC CK 0073
High Courts22 Jun 2011Dismissed
Om Tiwari Vs State of U.P.and Others
Allahabad High Court · (2011) 06 AHC CK 0072
High Courts22 Jun 2011Disposed Of
Ram Singh Vs State of U.P.and Others
Allahabad High Court · (2011) 06 AHC CK 0071
High Courts22 Jun 2011Allowed
Mohd.Farooq Vs DVVNL and Others
Allahabad High Court · (2011) 06 AHC CK 0070
High Courts22 Jun 2011Allowed
Mohd.Abu Talib Vs State of U.P.and Others
Allahabad High Court · (2011) 06 AHC CK 0069
High Courts22 Jun 2011Disposed Of
Amar Nath Yadav Vs State of U.P.and Others
Allahabad High Court · (2011) 06 AHC CK 0068
High Courts22 Jun 2011Disposed Of
Manish Jain Vs State of U.P., Thru.Secretary, Home & Others
Allahabad High Court · (2011) 06 AHC CK 0067
Constitution of India, 1950 — Article 226Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 323, 498A, 504, 506
High Courts22 Jun 2011Dismissed
Nasim and Others Vs State of U.P.and Others
Allahabad High Court · (2011) 06 AHC CK 0066