High Courts24 Jun 2011
Gyanendra Kumar Vs The State of U.P. and Others
Allahabad High Court · (2011) 06 AHC CK 0023
COURT ARCHIVE
Allahabad High Court judgments, 2011
4,609 judgments · page 121 of 231
High Courts24 Jun 2011
Ashish Kumar Yadav and Another Vs The State of U.P. and Others
Allahabad High Court · (2011) 06 AHC CK 0021
High Courts24 Jun 2011
Shatrohan Singh Vs The State of U.P. and Others
Allahabad High Court · (2011) 06 AHC CK 0020
High Courts24 Jun 2011
Anamika Tripathi Vs State of U.P. thr. Prin. Secy. Secondary Education and Others
Allahabad High Court · (2011) 06 AHC CK 0018
High Courts24 Jun 2011
Alok Kumar Vs State of U.P. Thr. Secy. Secon. Education and Others
Allahabad High Court · (2011) 06 AHC CK 0016
High Courts24 Jun 2011
Sushil Kumar Vs The State of U.P. and Others
Allahabad High Court · (2011) 06 AHC CK 0015
High Courts24 Jun 2011Dismissed
C/M Ashok Balika Vidyalaya and Another Vs State of U.P. and Others
Allahabad High Court · (2011) 06 AHC CK 0013
High Court Rules, 1952 — Rule 5
High Courts24 Jun 2011Dismissed
Sunita Gupta and Another Vs State of U.P. and Another
Allahabad High Court · (2011) 3 ACR 2968 : (2011) 7 RCR(Criminal) 2310
Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 320, 482, 483Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 323
High Courts24 Jun 2011
Rakesh Kumar Pathak and Another Vs The State of U.P. and Others
Allahabad High Court · (2011) 06 AHC CK 0007
High Courts24 Jun 2011
Ajai Kumar Gupta and Anr Vs The State of U.P. and Others
Allahabad High Court · (2011) 06 AHC CK 0006
High Courts24 Jun 2011
Ranjana Tripathi Vs The State of U.P. and Others
Allahabad High Court · (2011) 06 AHC CK 0005
High Courts23 Jun 2011
Rajendra Kumar Singh Vs State of U.P. and Others
Allahabad High Court · (2011) 06 AHC CK 0197
High Courts23 Jun 2011
Kanhaiya Prasad Pandey Vs State of U.P.
Allahabad High Court · (2011) 06 AHC CK 0193
High Courts23 Jun 2011Disposed Of
Meena Devi and Another Vs State of U.P.and Another
Allahabad High Court · (2011) 06 AHC CK 0129
High Courts23 Jun 2011Disposed Of
Brij Motors Pvt.Ltd. Vs State of U.P.and Another
Allahabad High Court · (2011) 06 AHC CK 0128
High Courts23 Jun 2011Disposed Of
Ramesh Chandra and Others Vs State of U.P.and Another
Allahabad High Court · (2011) 06 AHC CK 0127
High Courts23 Jun 2011Disposed Of
Aqueel Ahmad Afridi Vs State of U.P.
Allahabad High Court · (2011) 06 AHC CK 0126
High Courts23 Jun 2011Allowed
Ashish Singhal and Others Vs State of U.P.and Another
Allahabad High Court · (2011) 06 AHC CK 0088
High Courts23 Jun 2011Disposed Of
Ruby Sharma and Others Vs State of U.P.and Others
Allahabad High Court · (2011) 06 AHC CK 0087
High Courts23 Jun 2011Disposed Of
Hari Singh and Others Vs State of U.P.and Another
Allahabad High Court · (2011) 06 AHC CK 0086