High Courts24 Jun 2011
Amit Gupta Vs The State of U.P. and Others
Allahabad High Court · (2011) 06 AHC CK 0195
COURT ARCHIVE
Allahabad High Court judgments, 2011
4,609 judgments · page 119 of 231
High Courts24 Jun 2011
Rama Sahnker Verma Vs State of U.P. thr. Secy. Secon. Education and Others
Allahabad High Court · (2011) 06 AHC CK 0194
High Courts24 Jun 2011
Sujeet Kumar Dubey Vs The State of U.P. and Others
Allahabad High Court · (2011) 06 AHC CK 0188
High Courts24 Jun 2011
Prabhakar Yadav and Another Vs State of U.P. thr. Secy. Secon. Education and Others
Allahabad High Court · (2011) 06 AHC CK 0185
High Courts24 Jun 2011
Smt. Suman Dwivedi Vs State of U.P. and Others
Allahabad High Court · (2011) 06 AHC CK 0183
High Courts24 Jun 2011
Santosh Kumar Singh Vs State of U.P. thr. Prin Secy. Secon. Education and Others
Allahabad High Court · (2011) 06 AHC CK 0180
High Courts24 Jun 2011Dismissed
Avanish Tripathi Vs State of U.P. and Others
Allahabad High Court · (2011) 06 AHC CK 0177
High Courts24 Jun 2011Dismissed
Smt. Prayga Srivastava Vs State of U.P. thr. Secy. Secon. Education Civil Sectt. and Others
Allahabad High Court · (2011) 06 AHC CK 0176
High Courts24 Jun 2011
Rakesh Kumar Shukla Vs State of U.P. and Others
Allahabad High Court · (2011) 06 AHC CK 0175
High Courts24 Jun 2011Allowed
Vikash Singh Vs State of U.P. and Others
Allahabad High Court · (2011) 06 AHC CK 0173
High Courts24 Jun 2011
Pankaj Kumar Singh Vs The State of U.P. and Others
Allahabad High Court · (2011) 06 AHC CK 0172
High Courts24 Jun 2011Dismissed
Sunil Kumar Pandey and Others Vs State of U.P. and Others
Allahabad High Court · (2011) 7 ADJ 421 : (2011) 3 UPLBEC 2143
Constitution of India, 1950 — Article 309Government of India Act, 1935 — Section 243Police Act, 1861 — Section 2, 46(2)
High Courts24 Jun 2011Allowed
Dinesh Kumar Mishra Vs The State of U.P. and Others
Allahabad High Court · (2011) 06 AHC CK 0166
High Courts24 Jun 2011Disposed Of
Madhuri @ Marjina @ Rehana and Others Vs State of U.P.and Others
Allahabad High Court · (2011) 06 AHC CK 0095
High Courts24 Jun 2011Allowed
Vivek Srivastava and Others Vs State of U.P.and Others
Allahabad High Court · (2011) 06 AHC CK 0094
High Courts24 Jun 2011Disposed Of
Nityanand Tripathi Vs State of U.P.Thru Secy.Home and Others
Allahabad High Court · (2011) 06 AHC CK 0093
High Courts24 Jun 2011Disposed Of
Ratan Sagar & Others Vs State of U.P.and Another
Allahabad High Court · (2011) 06 AHC CK 0092
High Courts24 Jun 2011Disposed Of
Sher Singh and Others Vs State of U.P.and Another
Allahabad High Court · (2011) 06 AHC CK 0091
High Courts24 Jun 2011Allowed
Deepu Vs State of U.P.and Another
Allahabad High Court · (2011) 06 AHC CK 0090