High Courts28 Jun 2011Disposed Of
Furkan Ali and Others Vs State of U.P.and Others
Allahabad High Court · (2011) 06 AHC CK 0130
COURT ARCHIVE
Allahabad High Court judgments, 2011
4,609 judgments · page 118 of 231
High Courts28 Jun 2011Allowed
Virendra Singh and Others Vs State of U.P.
Allahabad High Court · (2011) 06 AHC CK 0104
High Courts28 Jun 2011Disposed Of
Bhanu and Others Vs State of U.P.and Others
Allahabad High Court · (2011) 06 AHC CK 0103
High Courts28 Jun 2011Disposed Of
Varsha and Others Vs State of U.P.and Others
Allahabad High Court · (2011) 06 AHC CK 0102
High Courts28 Jun 2011Disposed Of
Malik Fazle Ahmad Alias Lala Malik Vs State of U.P.and Others
Allahabad High Court · (2011) 06 AHC CK 0101
High Courts28 Jun 2011Dismissed
Arun Kumar Singh Vs State of U.P. and Others
Allahabad High Court · (2011) 06 AHC CK 0039
High Courts28 Jun 2011Dismissed
Shiv Mangal Maurya and Another Vs State of U.P. and Others
Allahabad High Court · (2011) 06 AHC CK 0037
High Courts27 Jun 2011Disposed Of
Dinesh Kumar and Others Vs State of U.P.and Others
Allahabad High Court · (2011) 06 AHC CK 0135
High Courts27 Jun 2011Disposed Of
Bijendra and Others Vs State of U.P.and Another
Allahabad High Court · (2011) 06 AHC CK 0134
High Courts27 Jun 2011Disposed Of
Shanti Devi and Others Vs State of U.P.and Another
Allahabad High Court · (2011) 06 AHC CK 0133
Penal Code, 1860 (IPC) — Section 323, 498A
High Courts27 Jun 2011Disposed Of
Deepak Yadav and Others Vs State of U.P.and Another
Allahabad High Court · (2011) 06 AHC CK 0100
High Courts27 Jun 2011Disposed Of
Saurabh Porwal and Another Vs State of U.P.and Another
Allahabad High Court · (2011) 06 AHC CK 0099
High Courts27 Jun 2011Disposed Of
Satendra and Another Vs State of U.P.
Allahabad High Court · (2011) 06 AHC CK 0098
High Courts27 Jun 2011Disposed Of
Alauddin and Others Vs State of U.P.and Others
Allahabad High Court · (2011) 06 AHC CK 0097
High Courts27 Jun 2011Disposed Of
Asique Ali Raini Vs State of U.P.and Others
Allahabad High Court · (2011) 06 AHC CK 0096
High Courts27 Jun 2011Dismissed
Kishan Lal and Anr. Vs State of U.P.and Others
Allahabad High Court · (2011) 06 AHC CK 0050
High Courts27 Jun 2011Disposed Of
Babloo Thakur Vs State of U.P.and Others
Allahabad High Court · (2011) 06 AHC CK 0049
High Courts27 Jun 2011Dismissed
Amar Nath Shroff Vs Smt. Savitri Singh and Others
Allahabad High Court · (2011) 8 ADJ 352 : (2011) 5 AWC 5265 : (2011) 4 CivCC 457 : (2011) 114 RD 256
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 1 Rule 10(2), Order 6 Rule 17, Order 7 Rule 11, 115
High Courts24 Jun 2011
Om Prakash Yadav Vs The State of U.P. and Others
Allahabad High Court · (2011) 06 AHC CK 0198
High Courts24 Jun 2011
Smt. Arti Devi Vs The State of U.P. and Others
Allahabad High Court · (2011) 06 AHC CK 0196