High Courts04 Jul 2011Allowed
Rudra Narain Pandey Vs The State of U.P. and Others
Allahabad High Court · (2011) 7 ADJ 428
Constitution of India, 1950 — Article 311(2)
COURT ARCHIVE
Allahabad High Court judgments, 2011
4,609 judgments · page 116 of 231
High Courts04 Jul 2011Allowed
Hindon River Sahkari Awas Samiti Ltd. Vs State of U.P. and Others
Allahabad High Court · (2011) 8 ADJ 859 : (2011) 114 RD 306
Land Acquisition Act, 1894 — Section 4, 6Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 154, 166, 167
High Courts04 Jul 2011
Munnilal Vs Commissioner, Azamgarh Division, Azamgarh and others
Allahabad High Court · (2012) 4 AWC 3593 : (2011) 114 RD 4
Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 125A, 198(4)
High Courts04 Jul 2011Allowed
State of U.P. Vs Raghu Raj Singh (Dead) and Others
Allahabad High Court · (2011) 9 ADJ 137 : (2012) 3 AWC 2899 : (2011) 113 RD 782
High Courts04 Jul 2011Allowed
U.P.S.R.T.C. Vs Rajendra Singh and Others
Allahabad High Court · (2011) 9 ADJ 698 : (2011) 131 FLR 194 : (2011) LLR 1257
Industrial Disputes Act, 1947 — Section 17B
High Courts04 Jul 2011Allowed
U.P.S.R.T.C. Jhansi Vs P.O., Labour Court, (Fourt) Kanpur and Another
Allahabad High Court · (2011) 9 ADJ 749
Uttar Pradesh State Road Transport Corporation Employees (Other than Officers) Service Regulations, 1981 — Regulation 63(4)
High Courts04 Jul 2011Allowed
Abdul Jalil Vs Jalil Beg and Others
Allahabad High Court · (2011) 7 ADJ 292 : (2012) 1 AWC 150
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 1, Order 8 Rule 10
High Courts04 Jul 2011Dismissed
Kishnu and Others Vs Sheesh Pal and Others
Allahabad High Court · (2011) 7 ADJ 684 : (2011) 113 RD 810
Uttar Pradesh Land Revenue Act, 1901 — Section 33, 39Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 122B, 198(4), 198(5), 198(6), 25AUttar Pradesh Zamindari Abolition and Land Reforms Rules, 1952 — Rule 173, 175
High Courts01 Jul 2011Dismissed
Kuldeep and Others Vs State of U.P. and Others
Allahabad High Court · (2011) 9 ADJ 685
High Courts01 Jul 2011Dismissed
Akhilesh Chandra Sharma Vs State of U.P. and others
Allahabad High Court · (2011) 5 AWC 5057 : (2011) 131 FLR 407
Penal Code, 1860 (IPC) — Section 354Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)
High Courts01 Jul 2011Allowed
Budhpal Vs State of U.P.
Allahabad High Court · (2011) 3 ACR 2963 : (2011) 6 ADJ 949 : (2011) 7 RCR(Criminal) 2210
Criminal Procedure Code, 1973 (CrPC) — Section 273, 482Penal Code, 1860 (IPC) — Section 302
High Courts30 Jun 2011Dismissed
Raj Bahadur and others Vs State of U. P. and others
Allahabad High Court · (2011) 5 AWC 4734(1) : (2011) 8 RCR(Civil) 554
Constitution of India, 1950 — Article 226
High Courts30 Jun 2011Dismissed
Lal Bahadur Vs State of U. P. and others
Allahabad High Court · (2011) 5 AWC 4734
High Courts30 Jun 2011Allowed
Chief Engineer & Head of the Department, Irrigation & another Vs Rajendra Prasad Tayal & another
Allahabad High Court · (2011) 06 AHC CK 0163
Constitution of India, 1950 — Article 166
High Courts30 Jun 2011Disposed Of
Ujma and Others Vs State of U.P.and Others
Allahabad High Court · (2011) 06 AHC CK 0148
High Courts30 Jun 2011Disposed Of
Manoj Kumar Tibarewal Vs State of U.P.and Others
Allahabad High Court · (2011) 06 AHC CK 0147
High Courts30 Jun 2011Disposed Of
Mukul Kaushik Vs State of U.P.and Others
Allahabad High Court · (2011) 06 AHC CK 0146
High Courts30 Jun 2011Disposed Of
Sabji Vikreta Kalyan Samiti, Basti through its Secretary Vs State of U.P.and others
Allahabad High Court · (2011) 06 AHC CK 0139
Constitution of India, 1950 — Article 226
High Courts30 Jun 2011Disposed Of
Radhey Shyam [Constable Armorer No.822230094] Vs State of U.P.and Others
Allahabad High Court · (2011) 06 AHC CK 0138
High Courts30 Jun 2011Disposed Of
Raj Kumar Sharma Vs State of U.P.and Others
Allahabad High Court · (2011) 06 AHC CK 0137