High Courts06 Jul 2011Allowed
Raj Kumar Saxena Vs State of U.P. and Others
Allahabad High Court · (2011) 07 AHC CK 0103
Constitution of India, 1950 — Article 226, 32Industrial Disputes Act, 1947 — Section 6N
COURT ARCHIVE
Allahabad High Court judgments, 2011
4,609 judgments · page 114 of 231
High Courts06 Jul 2011Dismissed
Nafees @ Bhurey and Another Vs State of U.P and Another
Allahabad High Court · (2011) 7 ADJ 942 : (2011) 7 RCR(Criminal) 2259
Criminal Procedure Code, 1973 (CrPC) — Section 249, 256, 259, 378Penal Code, 1860 (IPC) — Section 323, 324, 504, 506
High Courts06 Jul 2011Dismissed
Amiya Kumar Vs State of U.P. and Others
Allahabad High Court · (2011) 7 ADJ 626 : (2011) 5 AWC 5417
High Courts06 Jul 2011Dismissed
Shailendra Singh Vs District Magistrate, Mirzapur and others
Allahabad High Court · (2011) 07 AHC CK 0019
High Courts05 Jul 2011Allowed
Shri Ram Dixit Vs District Judge, Raebareli and others
Allahabad High Court · (2011) 114 RD 645
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 10Constitution of India, 1950 — Article 226Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 331
High Courts05 Jul 2011Allowed
B.R. Nangia Vs State of U.P. and Others
Allahabad High Court · (2011) 10 ADJ 242 : (2012) 1 AWC 262 : (2011) 114 RD 627
Uttar Pradesh Bhoodan Yagna Act, 1952 — Section 11(4), 13, 13(3), 14, 14(1)Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 131, 131B, 28, 4
High Courts05 Jul 2011Dismissed
Krishna Murari Tripathi Vs District Inspector of School and Others
Allahabad High Court · (2011) 8 ADJ 210
Constitution of India, 1950 — Article 226
High Courts05 Jul 2011Dismissed
Smt. Pushpa Devi and Others Vs Addl. District Judge, Allahabad and Another
Allahabad High Court · (2011) 7 ADJ 640
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 5Evidence Act, 1872 — Section 49Provincial Small Cause Courts Act, 1887 — Section 25
High Courts05 Jul 2011Allowed
Kayess Flour Mills Pvt. Ltd. and Another Vs State of U.P. and Others
Allahabad High Court · (2011) 7 ADJ 732 : (2011) 114 RD 312
Companies Act, 1956 — Section 566, 575General Clauses Act, 1897 — Section 3(18)Notaries Act, 1952 — Section 2(b)
High Courts05 Jul 2011Dismissed
Nishith Verma Vs Registrar General, High Court of Judicature at Allahabad and Others
Allahabad High Court · (2011) 6 ADJ 885
Allahabad High Court Officers and Staff (Conditions of Service and Conduct) Rules, 1976 — Rule 14, 33Civil Services (Classification, Control and Appeal) Rules — Rule 55Constitution of India, 1950 — Article 14, 16, 226, 229, 309
High Courts05 Jul 2011
Smt. Siya Devi Vs 1st A.D.J. and Another
Allahabad High Court · (2011) 7 ADJ 378
Constitution of India, 1950 — Article 226Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Rules, 1972 — Rule 18(2)
High Courts05 Jul 2011Dismissed
Dr. Tara Charan Agarwal Vs Smt. Veena Agarwal
Allahabad High Court · (2011) 8 ADJ 118 : (2012) 3 AWC 3070 : (2012) 1 CivCC 357 : (2012) 1 DMC 331 : (2012) 1 RCR(Civil) 91 : (2012) 1 RCR(Civil) 91
Hindu Marriage Act, 1955 — Section 13, 13(l)
High Courts05 Jul 2011Dismissed
Ram Charan Pal and Another Vs State of U.P. and Others
Allahabad High Court · (2012) 1 ADJ 122
Constitution of India, 1950 — Article 14, 16, 16(2), 21, 226
High Courts05 Jul 2011Allowed
Brijanand Pandey and Others Vs Board of Revenue and Others
Allahabad High Court · (2012) 6 AWC 5584
Criminal Procedure Code, 1973 (CrPC) — Section 145Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 132
High Courts05 Jul 2011Dismissed
Lt.Col.Ranjodh Singh (SL-4092P) Vs Union of India and others
Allahabad High Court · (2011) 07 AHC CK 0174
Armed Forces Tribunals Act, 2007 — Section 16(2)Army Act, 1950 — Section 121
High Courts05 Jul 2011Dismissed
Lord Krishna Sugar Mills Ltd., New Delhi Vs State of U.P. and Others
Allahabad High Court · (2011) 8 ADJ 72 : (2011) 6 AWC 6055
Civil Procedure Code, 1908 (CPC) — Section 11Constitution of India, 1950 — Article 226Uttar Pradesh Sugar Undertakings (Acquisition) (Amendment) Act, 2009 — Section 3A, 3B, 3C, 3D, 3E
High Courts05 Jul 2011Allowed
Ranveer Singh and Another Vs Addl. Commissioner and Others
Allahabad High Court · (2011) 8 ADJ 20 : (2012) 3 AWC 3067
Evidence Act, 1872 — Section 68Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 10(2), 29, 30, 4AUttar Pradesh Imposition of Ceiling on Land Holdings Rules, 1961 — Rule 8
High Courts05 Jul 2011
Raksha Pal Singh and others Vs Pokhi Singh and others
Allahabad High Court · (2011) 8 ADJ 294 : (2011) 113 RD 778
Limitation Act, 1963 — Section 5Uttar Pradesh Agricultural Credit Act, 1973 — Section 11AUttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 154, 154(1)
High Courts05 Jul 2011Dismissed
Chhabinath Singh Vs State of U.P. and Others
Allahabad High Court · (2011) 7 ADJ 548
Constitution of India, 1950 — Article 243D(1)Eight Amendment Rules, 2010 — Rule 5(2)Uttar Pradesh Panchayat Raj Act, 1947 — Section 110, 11A, 12, 3(5)
High Courts04 Jul 2011Dismissed
Jaspal Singh Vs Sri Guru Singh Sabha Gurudwara, Naka Hindola, Lucknow and others
Allahabad High Court · (2011) 114 RD 518
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 90Provincial Small Cause Courts Act, 1887 — Section 25Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 2(1), 20, 20(4)