COURT ARCHIVE

Allahabad High Court judgments, 2011

4,609 judgments · page 113 of 231

High Courts07 Jul 2011Dismissed

Ganesh Kapil Vs Jayanti Prakash Agrawal

Allahabad High Court · (2011) 7 ADJ 738 : (2011) 7 ADJ 241 : (2012) 3 AWC 2365

Transfer of Property Act, 1882 — Section 106Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 12, 2(2), 20(4), 21, 24

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High Courts07 Jul 2011Dismissed

Mahabir and Others Vs State

Allahabad High Court · (2011) 8 ADJ 383 : (2011) 114 RD 76

Evidence Act, 1872 — Section 90Forest Act, 1927 — Section 4, 6, 9

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High Courts07 Jul 2011Dismissed

Nandita Agrawal Proprietor Vs Indian Oil Corporation Ltd.and another

Allahabad High Court · (2011) 07 AHC CK 0187

Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 23 Rule 1(4)Constitution of India, 1950 — Article 226

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High Courts07 Jul 2011Dismissed

Yograj Singh Vs Anandi @ Annu

Allahabad High Court · (2011) 07 AHC CK 0175

Hindu Marriage Act, 1955 — Section 13(1)(ia)

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High Courts07 Jul 2011Allowed

Nawab Vs State of U.P.

Allahabad High Court · (2011) 07 AHC CK 0172

Penal Code, 1860 (IPC) — Section 379, 411

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High Courts07 Jul 2011Dismissed

Vinod Kumar Vs State of U.P.

Allahabad High Court · (2011) 07 AHC CK 0146

Penal Code, 1860 (IPC) — Section 304B

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High Courts07 Jul 2011Dismissed

Ram Chandra (Since Deceased) and Others Vs Khem Chand @ Prem Chand and Another

Allahabad High Court · (2011) 07 AHC CK 0135

Hindu Adoptions and Maintenance Act, 1956 — Section 12Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 229B

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High Courts07 Jul 2011Dismissed

Arum Kumar Vs Naresh Kumar and Others

Allahabad High Court · (2011) 07 AHC CK 0123

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(2)

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High Courts07 Jul 2011Dismissed

Union Bank of India Vs Chairperson, Debts Recovery Appellate Tribunal and Others

Allahabad High Court · (2011) 8 ADJ 506

Contract Act, 1872 — Section 128, 134Recovery of Debts Due to Banks and Financial Institutions Act, 1993 — Section 19, 20Sick Industrial Companies (Special Provisions) Act, 1985 — Section 3(1)

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High Courts07 Jul 2011

Sarwan Singh Vs D.J. and Others

Allahabad High Court · (2011) 8 ADJ 67

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 72, Order 21 Rule 89, Order 21 Rule 90, Order 21 Rule 91, Order 21 Rule 92

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High Courts07 Jul 2011Dismissed

Smt. Zareena and Others Vs Deputy Director of Consolidation and Others

Allahabad High Court · (2011) 8 ADJ 187 : (2011) 113 RD 827

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High Courts07 Jul 2011Dismissed

Integrated Caps Pvt. Ltd. Vs Commissioner of Trade Tax, U.P, Lucknow

Allahabad High Court · (2012) 47 VST 518

Uttar Pradesh General Clauses Act, 1904 — Section 21Uttar Pradesh Trade Tax Act, 1948 — Section 11

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High Courts07 Jul 2011Dismissed

Swadeshi Polytex Limited Vs Commissioner of Trade Tax, U. P., Lucknow

Allahabad High Court · (2012) 50 VST 426

Central Sales Tax Act, 1956 — Section 8A, 8A(1), 8A(2)Constitution of India, 1950 — Article 132, 133, 136, 137, 226Uttar Pradesh Trade Tax Act, 1948 — Section 11

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High Courts07 Jul 2011Dismissed

Jai Prakash Vs Prescribed Authority and Others

Allahabad High Court · (2011) 7 ADJ 345

Constitution of India, 1950 — Article 226Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1)(a)

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High Courts06 Jul 2011Dismissed

Chetram and others Vs Union of India and others

Allahabad High Court · (2011) 114 RD 536

Allahabad High Court Rules, 1952 — Rule 4Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(2), Order 27 Rule 1, Order 27 Rule 3, Order 7 Rule 1, 79Constitution of India, 1950 — Article 154, 162, 164(2), 226, 300

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High Courts06 Jul 2011