High Courts11 Jul 2011Dismissed
Rajesh Kumar @ Raju Vs Receiver Sri Harpal Singh and Others
Allahabad High Court · (2011) 07 AHC CK 0142
Limitation Act, 1963 — Section 5Provincial Small Cause Courts Act, 1887 — Section 17(1)
COURT ARCHIVE
Allahabad High Court judgments, 2011
4,609 judgments · page 111 of 231
High Courts11 Jul 2011Dismissed
Sazid Vs State of U.P. and Others
Allahabad High Court · (2011) 7 ADJ 505 : (2012) 1 CivCC 804 : (2012) 1 DMC 666 : (2011) 7 RCR(Criminal) 2282
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts11 Jul 2011Dismissed
Smt. Usha Devi Vs State of U.P. and others
Allahabad High Court · (2012) 3 AWC 2334
Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 195, 198
High Courts11 Jul 2011Dismissed
Denso India Ltd. Vs State of U.P. and others
Allahabad High Court · (2012) 3 AWC 2232 : (2011) 113 RD 795
Constitution of India, 1950 — Article 226Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 122B, 132
High Courts11 Jul 2011Allowed
Robin Lal Vs Addl. Commissioner Gorakhpur Division and Others
Allahabad High Court · (2011) 7 ADJ 370 : (2011) 6 AWC 5457 : (2011) 114 RD 100
High Courts11 Jul 2011Dismissed
Hotel Pradeep Vs Airports Authority of India and Another
Allahabad High Court · (2011) 07 AHC CK 0042
Arbitration and Conciliation Act, 1996 — Section 16(2), 16(3), 17, 19(1), 34Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1, 115Constitution of India, 1950 — Article 226, 227
High Courts11 Jul 2011Dismissed
Ram Vilas Vs State of U.P. and Others
Allahabad High Court · (2011) 9 ADJ 416 : (2012) 3 AWC 2555
High Courts11 Jul 2011Allowed
Jitendra Prasad Yadav alias Jitendra Vs State of U.P. and others
Allahabad High Court · (2011) 114 RD 797
Constitution of India, 1950 — Article 243A, 243F, 243OUttar Pradesh Panchayat Raj Act, 1947 — Section 12C, 5A, 6A, 95, 95(1)
High Courts11 Jul 2011Dismissed
Savitri devi and Another Vs 6th A.D.J. and Others
Allahabad High Court · (2011) 07 AHC CK 0026
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts11 Jul 2011Dismissed
State of U.P. and Others Vs State Public Service Tribunal and Another
Allahabad High Court · (2011) 07 AHC CK 0025
Constitution of India, 1950 — Article 311(1), 311(2)Criminal Procedure Code, 1973 (CrPC) — Section 82, 83Uttar Pradesh Police Officers of Subordinate Ranks (Punishment and Appeal) Rules, 1991 — Rule 8, 8(2)
High Courts08 Jul 2011
Banglore Agarbatti House Vs Commissioner, Commercial Tax
Allahabad High Court · (2013) 60 VST 355
Uttar Pradesh Value Added Tax Act, 2008 — Section 17, 48, 48(7), 50, 58
High Courts08 Jul 2011
Mahesh Babu Vs State of U.P. and Another
Allahabad High Court · (2011) 6 ADJ 500
Criminal Procedure Code, 1973 (CrPC) — Section 125, 127
High Courts08 Jul 2011Dismissed
Musafir Yadav Vs State of U.P. and others
Allahabad High Court · (2011) 131 FLR 84 : (2011) 3 UPLBEC 2178
Constitution of India, 1950 — Article 226Uttar Pradesh Recognized Basic Schools (Junior High School) (Recruitment and Conditions of Services of Teachers) Rules, 1978 — Rule 4
High Courts08 Jul 2011Dismissed
Sharda Prasad Tripathi Vs Selection Committee and Others
Allahabad High Court · (2012) 4 ADJ 456 : (2013) 136 FLR 412
Allahabad High Court Officers and Staff (Conditions of Service and Conduct) Rules, 1976 — Rule 14, 16, 18, 41, 45Constitution of India, 1950 — Article 229
High Courts08 Jul 2011Allowed
Devendra Pratap Singh and Others Vs Union of India
Allahabad High Court · (2011) 7 ADJ 169
Constitution of India, 1950 — Article 12, 14, 16, 16(4), 21
High Courts08 Jul 2011Allowed
Hindalco Industries Limited. Vs Brijesh Kumar Agarwal and Another
Allahabad High Court · (2011) 8 ADJ 511
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Companies Act, 1956 — Section 5Constitution of India, 1950 — Article 226, 227
High Courts08 Jul 2011Dismissed
Bare Lal Vs Anushashanik Pradhikari Rani Laxmi Bai Gramin Bank and Others
Allahabad High Court · (2012) 1 ADJ 326
Constitution of India, 1950 — Article 226
High Courts08 Jul 2011Dismissed
Hari Pati Vs State of U.P. and others
Allahabad High Court · (2011) 5 AWC 5264 : (2011) 131 FLR 411 : (2011) 3 UPLBEC 1988
Evidence Act, 1872 — Section 35High Court Rules, 1952 — Rule 5
High Courts08 Jul 2011Dismissed
Ram Nevaj Vs State of U.P. and Others
Allahabad High Court · (2011) 8 RCR(Civil) 342 : (2011) 114 RD 205
High Courts08 Jul 2011Disposed Of
Rajeshwari Prasad Singh Vs Swami Sharan Singh and others
Allahabad High Court · (2011) 07 AHC CK 0200
Societies Registration Act, 1860 — Section 25(2)