High Courts14 Jul 2011Allowed
Devendra Sharma Vs State of U.P. and Others
Allahabad High Court · (2011) 7 ADJ 316
Constitution of India, 1950 — Article 21
COURT ARCHIVE
Allahabad High Court judgments, 2011
4,609 judgments · page 109 of 231
High Courts14 Jul 2011Allowed
Jagdish Narain Vs Union of India (UOI) and Others
Allahabad High Court · (2011) 8 ADJ 217 : (2012) 2 AWC 1526 : (2011) 3 UPLBEC 2196
Constitution of India, 1950 — Article 14, 16, 162, 309, 311(2)
High Courts14 Jul 2011Dismissed
Rajshree Jewellers Vs Commissioner, Commercial Tax
Allahabad High Court · (2012) 48 VST 245
Uttar Pradesh Value Added Tax Act, 2008 — Section 32, 48(5), 58
High Courts13 Jul 2011Dismissed
Kushal K. Rana Vs State of U.P. and Others
Allahabad High Court · (2011) 7 ADJ 267
Constitution of India, 1950 — Article 226
High Courts13 Jul 2011Allowed
Rakshapal Singh Vs State of U.P. and Others
Allahabad High Court · (2012) 1 ACR 831 : (2011) 7 ADJ 914 : (2011) 4 RCR(Criminal) 876 : (2011) 4 RCR(Criminal) 876
Arms Act, 1959 — Section 18, 25, 30Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 182, 307, 504
High Courts13 Jul 2011Dismissed
Smt. Raj Rani Vs Vth Addl. District Judge, Agra and others
Allahabad High Court · (2011) 5 AWC 5319
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1)(a)
High Courts13 Jul 2011Dismissed
Sri Pal Verma Vs State of U.P.
Allahabad High Court · (2011) 07 AHC CK 0196
Penal Code, 1860 (IPC) — Section 120B, 193, 196, 420, 465Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2)
High Courts13 Jul 2011Disposed Of
Shri Ram Mishra Vs Santosh Kumar Agrahari and Others
Allahabad High Court · (2011) 07 AHC CK 0192
High Courts13 Jul 2011Disposed Of
Govind Prasad Vs Additional District Judge Agra and Others
Allahabad High Court · (2011) 07 AHC CK 0191
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1)(a)
High Courts13 Jul 2011Dismissed
Chandra Pal Vs State of U.P.and another
Allahabad High Court · (2011) 07 AHC CK 0186
Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 49, 6, 7Penal Code, 1860 (IPC) — Section 376, 506
High Courts13 Jul 2011Disposed Of
Balram Yadav Vs C.B.I.& State of U.P.
Allahabad High Court · (2011) 07 AHC CK 0183
Criminal Procedure Code, 1973 (CrPC) — Section 197Penal Code, 1860 (IPC) — Section 120B, 420, 467, 468, 471
High Courts13 Jul 2011Dismissed
Krishna Kant Pandey Vs State of U.P.
Allahabad High Court · (2011) 07 AHC CK 0163
Penal Code, 1860 (IPC) — Section 120B, 193, 196, 420, 465
High Courts13 Jul 2011Dismissed
Kalloo Khan @ Rahmat Khan and Others Vs Bachcha Babu Khan and Others
Allahabad High Court · (2011) 07 AHC CK 0149
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 9
High Courts13 Jul 2011Allowed
Indian Telephone Industries Limited Vs Raj Enterprises and Others
Allahabad High Court · (2011) 7 ADJ 280
Arbitration and Conciliation Act, 1996 — Section 34, 37, 43, 7(1)Companies Act, 1956 — Section 617Interest on Delayed Payments to Small Scale and Ancillary Industrial Undertakings (Amendment) Act, 1998 — Section 6(2)
High Courts13 Jul 2011
Jawahar Lal Vs State of U.P. and Others
Allahabad High Court · (2011) 114 RD 262
High Courts13 Jul 2011Dismissed
CIT Vs Henna Zebraat
Allahabad High Court · (2012) 207 TAXMAN 60
Income Tax Act, 1961 — Section 10A, 10B, 80O
High Courts13 Jul 2011Dismissed
Girish Chandra Agarwal Vs State of U.P. and Another
Allahabad High Court · (2012) 2 ACR 1919 : (2011) 7 RCR(Criminal) 2360
Criminal Procedure Code, 1973 (CrPC) — Section 161, 482Penal Code, 1860 (IPC) — Section 120B, 406, 419, 420, 467
High Courts12 Jul 2011Allowed
Lal Mani Mishra Vs State of U.P. and Others
Allahabad High Court · (2011) 8 ADJ 162 : (2012) 2 AWC 1411 : (2011) 3 UPLBEC 2191
High Courts12 Jul 2011Allowed
Shiv Pal Singh Vs State of U.P. and Others
Allahabad High Court · (2011) 8 ADJ 660 : (2011) 6 AWC 6074 : (2011) 131 FLR 612
High Courts12 Jul 2011Allowed
Keshav Deo and Others Vs Board of Revenue U.P. Allahabad and Others
Allahabad High Court · (2011) 8 ADJ 17 : (2011) 5 AWC 5024 : (2011) 113 RD 821
Evidence Act, 1872 — Section 92Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 176