High Courts12 Jul 2011Allowed
Surendra Kumar Vs State of U.P.
Allahabad High Court · (2011) 3 ACR 3237 : (2011) 7 ADJ 719
Criminal Procedure Code, 1973 (CrPC) — Section 156(3)
COURT ARCHIVE
Allahabad High Court judgments, 2011
4,609 judgments · page 110 of 231
High Courts12 Jul 2011Dismissed
Ashima Dwivedi and others Vs Registrar General, High Court of Judicature at Allahabad and another
Allahabad High Court · (2011) 6 ADJ 6053
Allahabad High Court Rules, 1952 — Rule 8Constitution of India, 1950 — Article 226, 348, 351
High Courts12 Jul 2011Dismissed
Kusum Lata (Smt.) and Others Vs Prescribed Authority (Judge Small Cause) and Another
Allahabad High Court · (2011) 07 AHC CK 0190
High Courts12 Jul 2011Dismissed
Mohammad Anish and Others Vs Sri Abdul Zabbar
Allahabad High Court · (2011) 07 AHC CK 0189
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1)(a), 22
High Courts12 Jul 2011Dismissed
Saroj Sharma (Smt.) Vs Learned Special Judge (Economic Offence Act) and Others
Allahabad High Court · (2011) 07 AHC CK 0140
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 20(2)(a)
High Courts12 Jul 2011Dismissed
Modipon Fibre Co.(A division of Modipon Ltd.), Modinagar, Ghaziabad Vs Commissioner of Trade Tax, U.P.Lucknow
Allahabad High Court · (2011) 07 AHC CK 0130
Uttar Pradesh Trade Tax Act, 1948 — Section 2(d), 3
High Courts12 Jul 2011Allowed
Vishal Gupta Vs State of U.P. and Another
Allahabad High Court · (2011) 7 ADJ 103 : (2011) 7 RCR(Criminal) 2319
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Penal Code, 1860 (IPC) — Section 420, 467, 468, 471
High Courts12 Jul 2011Allowed
Satya Ram Vs State of U.P. and Another
Allahabad High Court · (2011) 3 ACR 3235 : (2011) 7 ADJ 745
Uttar Pradesh Excise Act, 1910 — Section 72
High Courts12 Jul 2011Allowed
Tarkeshwar Thakur Vs State of U.P. and Others
Allahabad High Court · (2011) 10 ADJ 280 : (2012) 1 AWC 682
Constitution of India, 1950 — Article 311(1), 311(2)Uttar Pradesh Police Officers of Subordinate Ranks (Punishment and Appeal) Rules, 1991 — Rule 8, 8(2)
High Courts12 Jul 2011Allowed
Brij Nath Yadav Vs State of U.P. and Others
Allahabad High Court · (2011) 11 ADJ 521 : (2011) 131 FLR 802
Constitution of India, 1950 — Article 311, 311(2)Penal Code, 1860 (IPC) — Section 395, 397, 412Uttar Pradesh Police Officers of Subordinate Ranks (Punishment and Appeal) Rules, 1991 — Rule 8(2)
High Courts12 Jul 2011Dismissed
Rajneesh Vs State of U.P. and others
Allahabad High Court · (2012) 115 RD 67
High Courts11 Jul 2011Allowed
Tauqir Alam Vs State of U.P. and others
Allahabad High Court · (2011) 114 RD 794
Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 198
High Courts11 Jul 2011Allowed
Optho Remedies (P.) Ltd. Vs Union of India
Allahabad High Court · (2011) 274 ELT 45
Central Excises and Salt Act, 1944 — Section 35A, 35F
High Courts11 Jul 2011
Gajraj and Others Vs State of U.P. and Others
Allahabad High Court · (2011) 07 AHC CK 0349
Land Acquisition Act, 1894 — Section 17(1), 17(4), 4, 5A, 6
High Courts11 Jul 2011Dismissed
Ramu Mishra Vs State of U.P. and Others
Allahabad High Court · (2012) 2 ADJ 386
Constitution of India, 1950 — Article 226
High Courts11 Jul 2011Dismissed
Raj Narayan and others Vs State of U.P. and another
Allahabad High Court · (2011) 131 FLR 410 : (2011) 3 UPLBEC 1981
High Courts11 Jul 2011Dismissed
Nitin Sharma and Others Vs State of U.P. and Another
Allahabad High Court · (2011) 3 ACR 2965 : (2012) 1 DMC 270 : (2011) 7 RCR(Criminal) 2267
Criminal Procedure Code, 1973 (CrPC) — Section 161, 227, 397, 401Evidence Act, 1872 — Section 113BPenal Code, 1860 (IPC) — Section 3, 304B, 4, 498A
High Courts11 Jul 2011Dismissed
Manoj Kumar Shukla Vs Usman Naqvi (Since deceased) and Another
Allahabad High Court · (2011) 07 AHC CK 0222
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 15, Order 41 Rule 31, 100Evidence Act, 1872 — Section 114, 45General Clauses Act, 1897 — Section 11(1), 12(3), 27
High Courts11 Jul 2011Disposed Of
State of U.P. Vs Ramesh Chandra Sharma
Allahabad High Court · (2011) 07 AHC CK 0213
High Courts11 Jul 2011Dismissed
Muneshi Devi Vs State of Uttarakhand
Allahabad High Court · (2011) 07 AHC CK 0169
Criminal Procedure Code, 1973 (CrPC) — Section 197, 397(2)