High Courts18 Jul 2011Allowed
Tek Chandra and Others Vs State of U.P.
Allahabad High Court · (2011) 07 AHC CK 0224
Criminal Procedure Code, 1973 (CrPC) — Section 389Penal Code, 1860 (IPC) — Section 147, 149, 307, 323, 427
COURT ARCHIVE
Allahabad High Court judgments, 2011
4,609 judgments · page 107 of 231
High Courts18 Jul 2011Dismissed
Sandeep Kumar Vs State of U.P. and Another
Allahabad High Court · (2011) 3 ACR 2976
Criminal Procedure Code, 1973 (CrPC) — Section 164, 319, 397, 401Penal Code, 1860 (IPC) — Section 302, 307
High Courts18 Jul 2011Dismissed
Radha Krishna Pandey Vs Sub-Divisional Officer, Kanpur Dehat and Another
Allahabad High Court · (2011) 07 AHC CK 0203
Uttar Pradesh Public Premises (Eviction of Unauthorised Occupants) Act, 1972 — Section 4, 7
High Courts18 Jul 2011Allowed
Shuva Dutta (Km.) Vs State of U.P.
Allahabad High Court · (2011) 07 AHC CK 0166
High Courts18 Jul 2011Allowed
Sita Ram Gupta and Another Vs Vice-Chancellor, Mahatma Gandhi Kashi Vidyapith and Others
Allahabad High Court · (2011) 07 AHC CK 0136
Uttar Pradesh State Universities Act, 1973 — Section 2(13)
High Courts18 Jul 2011Dismissed
Radha Krishna Pandey Vs Sub-Divisional Officer, Kanpur Dehat & Anr.
Allahabad High Court · (2011) 07 AHC CK 0131
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 3, Order 9 Rule 4Uttar Pradesh Public Premises (Eviction of Unauthorised Occupants) Act, 1972 — Section 4, 7
High Courts18 Jul 2011
Pinki Gupta Vs District Basic Shiksha Adhikari, Sultanpur and Another
Allahabad High Court · (2011) 07 AHC CK 0121
High Courts18 Jul 2011Dismissed
R.K. Pandey Vs S.D.O.
Allahabad High Court · (2012) 2 AWC 1408
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 3, Order 9 Rule 4, Order 9 Rule 6, Order 9 Rule 9Uttar Pradesh Public Premises (Eviction of Unauthorised Occupants) Act, 1972 — Section 4, 7
High Courts18 Jul 2011
Bata India Ltd. and Another Vs State of U.P. and Others
Allahabad High Court · (2011) 07 AHC CK 0115
Uttar Pradesh Industrial Disputes Act, 1947 — Section 17B, 6N
High Courts18 Jul 2011Allowed
M/s. Bureau Chief Rastriya Sahara and Another Vs Presiding Officer, Labour Court and Another
Allahabad High Court · (2011) 10 ADJ 555
Uttar Pradesh Industrial Disputes Act, 1947 — Section 4K, 6NWorking Journalists and Other Newspaper Employees (Conditions of Service) and Miscellaneous Provisions Act, 1955 — Section 3
High Courts18 Jul 2011Allowed
Kushagra Mokhriwale Vs State of U.P. and Another
Allahabad High Court · (2011) 3 ACR 3321 : (2011) 7 ADJ 363 : (2012) CriLJ 164 : (2012) 1 Crimes 69 : (2011) 7 RCR(Criminal) 2245
Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 53Penal Code, 1860 (IPC) — Section 386
High Courts18 Jul 2011Allowed
Nirmal Kumar Tripathi Vs State of U.P. and Others
Allahabad High Court · (2012) 3 ADJ 790 : (2012) 6 AWC 5870
High Courts15 Jul 2011Allowed
Hindustan Aeronautics Limited Vs State of U.P. and Others
Allahabad High Court · (2011) 8 ADJ 102
Uttar Pradesh Industrial Disputes Act, 1947 — Section 4K, 6(6)
High Courts15 Jul 2011Allowed
Man Mohan Singh Jaggi Vs Food Corporation of India and Others
Allahabad High Court · (2011) 10 ADJ 849
Constitution of India, 1950 — Article 14, 226
High Courts15 Jul 2011Disposed Of
Ashiq Ali Vs State of TIP. and Others
Allahabad High Court · (2012) 115 RD 66
High Courts15 Jul 2011Dismissed
Dayaram and another Vs Indrawati and another
Allahabad High Court · (2011) 114 RD 308
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts15 Jul 2011Dismissed
Mohd. Abbas Vs Mst. Ejazan and Others
Allahabad High Court · (2011) 7 ADJ 481 : (2011) 6 AWC 5613 : (2012) CriLJ 580 : (2012) 1 RCR(Civil) 196 : (2012) 1 RCR(Civil) 196
Criminal Procedure Code, 1973 (CrPC) — Section 125, 126, 127, 128, 397Muslim Women (Protection of Rights on Divorce) Act, 1986 — Section 2, 3, 5, 7
High Courts15 Jul 2011Disposed Of
Shri Gandhi Ashram, Das Bhawan Vs Dinesh Das and Others
Allahabad High Court · (2011) 07 AHC CK 0193
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11
High Courts15 Jul 2011Allowed
Bhupendra Singh Vs Commissioner, Devi Patan Mandal, Gonda and others
Allahabad High Court · (2011) 07 AHC CK 0150
High Courts15 Jul 2011Disposed Of
Mohammed Abbas Vs Mst.Ejazan and others
Allahabad High Court · (2011) 07 AHC CK 0148
Muslim Women (Protection of Rights on Divorce) Act, 1986 — Section 2(a), 3, 7