High Courts20 Jul 2011Disposed Of
Meerut Development Authority, Meerut Vs Labour Court, Saharanpur and another
Allahabad High Court · (2011) 130 FLR 868 : (2012) 1 LLJ 679
Uttar Pradesh Industrial Disputes Act, 1947 — Section 33(B), 6(H)
COURT ARCHIVE
Allahabad High Court judgments, 2011
4,609 judgments · page 105 of 231
High Courts19 Jul 2011
Harish Chandra Vs State of U.P. and Others
Allahabad High Court · (2011) 07 AHC CK 0321
High Courts19 Jul 2011Allowed
Yashveer Singh Vs State of U.P. and Others
Allahabad High Court · (2011) 8 ADJ 113 : (2012) 2 AWC 1814 : (2011) 114 RD 53
High Courts19 Jul 2011Allowed
State of U.P. Vs Ramakant Pandey
Allahabad High Court · (2011) 07 AHC CK 0292
Criminal Procedure Code, 1973 (CrPC) — Section 377Penal Code, 1860 (IPC) — Section 323, 325
High Courts19 Jul 2011Dismissed
Smt. Shakuntala Vs Board of Revenue, U.P., Allahabad and others
Allahabad High Court · (2011) 8 ADJ 320 : (2011) 114 RD 95
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1, 80Constitution of India, 1950 — Article 226Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 27(3)
High Courts19 Jul 2011
Majid Hasan Vs State of U.P. and Others
Allahabad High Court · (2011) 07 AHC CK 0287
High Courts19 Jul 2011Dismissed
Smt. Satyawati and Others Vs State of U.P. and Others
Allahabad High Court · (2011) 7 ADJ 518 : (2011) 5 AWC 5418 : (2011) 113 RD 825
Constitution of India, 1950 — Article 226Stamp Act, 1899 — Section 33, 47A, 56A
High Courts19 Jul 2011Allowed
State of U.P. Vs Alok Kumar Singh @ Mantu Singh and Another
Allahabad High Court · (2011) 07 AHC CK 0280
Penal Code, 1860 (IPC) — Section 302, 307
High Courts19 Jul 2011Allowed
Har Karan Singh Vs State of U.P. and Others
Allahabad High Court · (2011) 6 ADJ 755 : (2011) 5 AWC 5029
Constitution of India, 1950 — Article 14, 226, 300ALand Acquisition Act, 1894 — Section 11, 17(1), 17(4), 4(1), 5ARight to Information Act, 2005 — Section 9
High Courts19 Jul 2011Allowed
Babblu Vs State of U.P.
Allahabad High Court · (2011) 3 ACR 3238 : (2011) 7 ADJ 261 : (2011) 7 RCR(Criminal) 2201
High Courts19 Jul 2011Allowed
Vijay Kumar @ Vijay Prakash Vs State of U.P.
Allahabad High Court · (2011) 07 AHC CK 0242
Penal Code, 1860 (IPC) — Section 201, 302, 34, 364
High Courts19 Jul 2011Allowed
Ramesh Chandra and Others Vs State of U.P.
Allahabad High Court · (2011) 07 AHC CK 0241
Criminal Procedure Code, 1973 (CrPC) — Section 389Penal Code, 1860 (IPC) — Section 201, 302, 304
High Courts19 Jul 2011Dismissed
Bhagwan Singh and Others Vs District Basic Education Officer and Others
Allahabad High Court · (2012) 6 AWC 6159
High Courts19 Jul 2011Dismissed
Ram Sringar Dwivedi Vs State of U.P. and Others
Allahabad High Court · (2011) 07 AHC CK 0238
Uttar Pradesh Land Revenue Act, 1901 — Section 41
High Courts19 Jul 2011Allowed
Anand College of Education Vs State of U.P. and Others
Allahabad High Court · (2011) 7 ADJ 120 : (2011) 6 AWC 6254
Constitution of India, 1950 — Article 14, 226Uttar Pradesh State Universities Act, 1973 — Section 37(8), 37(9)
High Courts19 Jul 2011Allowed
Lakshman Vs State of U.P.
Allahabad High Court · (2011) 07 AHC CK 0218
Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 304B, 306, 498, 498A
High Courts19 Jul 2011
Vikram Singh Vs State of U.P. and Another
Allahabad High Court · (2011) 07 AHC CK 0217
Prevention of Food Adulteration Act, 1954 — Section 16, 7
High Courts19 Jul 2011Dismissed
Yogendra Bahadur Singh Vs State of U.P. and Others
Allahabad High Court · (2011) 07 AHC CK 0112
High Courts19 Jul 2011
Smt. Sudha Singh and Another Vs The State of U.P. and Another
Allahabad High Court · (2011) 07 AHC CK 0110
Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 498A, 504, 506
High Courts19 Jul 2011
Gaya Prasad Vs State of U.P.
Allahabad High Court · (2011) 07 AHC CK 0108
Penal Code, 1860 (IPC) — Section 302, 304