High Courts21 Jul 2011Dismissed
Arban Kumar Vs Ram Bharose lal Singhal & another
Allahabad High Court · (2011) 07 AHC CK 0143
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 20(2)(a), 20(2)(c)
COURT ARCHIVE
Allahabad High Court judgments, 2011
4,609 judgments · page 104 of 231
High Courts21 Jul 2011Dismissed
Nidhi Export Thru.Its Partner Neha Ohri, Moroadabad (M/S) Vs Special Judge, Moradabad and another
Allahabad High Court · (2011) 07 AHC CK 0139
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 151Limitation Act, 1963 — Section 5Provincial Small Cause Courts Act, 1887 — Section 17, 18
High Courts21 Jul 2011Dismissed
Kashi Prasad Vs State of U.P. and Others
Allahabad High Court · (2011) 8 ADJ 76 : (2011) 6 AWC 5491
Constitution of India, 1950 — Article 162, 309, 349A, 361Uttar Pradesh Public Service Commission (Third Amendment) Rules, 2001 — Rule 56, 6
High Courts21 Jul 2011Allowed
Shyam Kumar Vs State of U.P.
Allahabad High Court · (2012) 1 ACR 615 : (2011) 7 ADJ 258 : (2012) 1 AWC 259
Criminal Procedure Code, 1973 (CrPC) — Section 357, 421, 421(1), 421(1)(b), 442(1)
High Courts21 Jul 2011Dismissed
Manmohan Sharma Vs District Magistrate, Ghaziabad and Others
Allahabad High Court · (2011) 7 ADJ 781 : (2011) 3 UPLBEC 2003
Companies Act, 1956 — Section 372, 379, 398, 4, 4(1)Constitution of India, 1950 — Article 12, 226, 311
High Courts21 Jul 2011Dismissed
Om Prakash Dwivedi Vs State of U.P. and Others
Allahabad High Court · (2011) 7 ADJ 813
Constitution of India, 1950 — Article 14, 16, 309Financial Hand Book Rules — Rule 197(A)Uttar Pradesh Judicial Officers Rules, 1992 — Rule 4
High Courts20 Jul 2011
Rambriksha Bhagat and Others Vs State of U.P.
Allahabad High Court · (2011) 07 AHC CK 0306
High Courts20 Jul 2011Allowed
Sri Bankey Lal Vs State of U.P. and Others
Allahabad High Court · (1997) 3 UPLBEC 1590
High Courts20 Jul 2011Allowed
Kapil Deo Yadav Vs State of U.P. and Others
Allahabad High Court · (2011) 9 ADJ 666
High Courts20 Jul 2011Allowed
Reliance General Insurance Company Ltd. Vs Smt. Geeta and others
Allahabad High Court · (2011) 10 ADJ 531 : (2011) 4 CivCC 717 : (2011) 114 RD 316
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 7
High Courts20 Jul 2011Allowed
State of U.P. Vs Medi Lal and Others
Allahabad High Court · (2011) 07 AHC CK 0237
Criminal Procedure Code, 1973 (CrPC) — Section 378(3)Penal Code, 1860 (IPC) — Section 302, 34
High Courts20 Jul 2011Dismissed
Rashid Vs State of U.P.
Allahabad High Court · (2011) 07 AHC CK 0228
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 304, 34
High Courts20 Jul 2011Allowed
Dhruv Nath Tewari and Others Vs Guldesh Kumar and Others
Allahabad High Court · (2011) 07 AHC CK 0184
Motor Vehicles Act, 1988 — Section 173
High Courts20 Jul 2011Dismissed
Chhedi Lal Yadav Vs Addl.District Judge/Special Judge (SC/ST Act), Mirzapur and another
Allahabad High Court · (2011) 07 AHC CK 0162
Provincial Small Cause Courts Act, 1887 — Section 17(1), 18
High Courts20 Jul 2011Allowed
Bata India Ltd.(M/S.) Vs A.D.M.(Civil Supplies)/R.C.& E.O.and Another
Allahabad High Court · (2011) 07 AHC CK 0157
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 12
High Courts20 Jul 2011
Jumeydeen and Others Vs State of U.P.
Allahabad High Court · (2011) 07 AHC CK 0113
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 323
High Courts20 Jul 2011Allowed
State of U.P. Vs Laimood Khan
Allahabad High Court · (2011) 07 AHC CK 0109
Arms Act, 1959 — Section 25, 3Penal Code, 1860 (IPC) — Section 302
High Courts20 Jul 2011Allowed
Ravendra Singh Vs State of U.P. and Another
Allahabad High Court · (2011) 3 ACR 2977 : (2011) 7 ADJ 723 : (2012) 1 Crimes 630
Criminal Procedure Code, 1973 (CrPC) — Section 156(3)
High Courts20 Jul 2011Dismissed
Kedar Nath Verma Vs State of U.P.
Allahabad High Court · (2011) 3 ACR 3241 : (2011) 7 ADJ 312
Criminal Procedure Code, 1973 (CrPC) — Section 173(8), 91Penal Code, 1860 (IPC) — Section 302
High Courts20 Jul 2011Dismissed
Ramesh Singh and Others Vs State of U.P. and Others
Allahabad High Court · (2011) 8 ADJ 105 : (2011) 131 FLR 404 : (2011) 3 UPLBEC 1953