High Courts25 Jul 2011Dismissed
Commissioner of Central Excise, Kanpur Vs Ram Shree Steels Pvt. Ltd.
Allahabad High Court · (2011) 274 ELT 30
Central Excise Rules, 1944 — Rule 96ZO(2)
COURT ARCHIVE
Allahabad High Court judgments, 2011
4,609 judgments · page 102 of 231
High Courts25 Jul 2011Dismissed
Jagdamaba Prasad and others Vs Vth Addl. District Judge, Allahabad and others
Allahabad High Court · (2011) 07 AHC CK 0347
Civil Procedure Code, 1908 (CPC) — Section 11, 92Evidence Act, 1872 — Section 115
High Courts25 Jul 2011Allowed
Smt. Raisa Begam Vs District Registrar, Saharanpur and Another
Allahabad High Court · (2011) 8 ADJ 726 : (2011) 6 AWC 5982 : (2012) 1 CivCC 28 : (2011) 114 RD 499
Criminal Procedure Code, 1973 (CrPC) — Section 156(3)Registration Act, 1877 — Section 32, 33, 34, 35Registration Act, 1908 — Section 19, 2(10), 20, 21, 23
High Courts25 Jul 2011Allowed
Xerox India Ltd. Vs Commissioner of Central Excise, Meerut-II
Allahabad High Court · (2012) 26 STR 491
Central Excises and Salt Act, 1944 — Section 11
High Courts25 Jul 2011Allowed
Salim Khan @ Guddu Vs Union of India (UOI) and Another
Allahabad High Court · (2011) 07 AHC CK 0322
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21, 67, 8
High Courts25 Jul 2011
Ram Nayak Tiwari and Others Vs State of U.P. and Others
Allahabad High Court · (2011) 07 AHC CK 0313
Contempt of Courts Act, 1971 — Section 2Penal Code, 1860 (IPC) — Section 409, 419, 420, 421, 467
High Courts25 Jul 2011Dismissed
Neeraj Goswami and Others Vs The State of U.P. and Another
Allahabad High Court · (2011) 7 RCR(Criminal) 2263
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 177, 178, 179, 188Dowry Prohibition Act, 1961 — Section 3, 4
High Courts25 Jul 2011Dismissed
Jagdamba Prasad and Others Vs Vth A.D.J. and Others
Allahabad High Court · (2011) 10 ADJ 159 : (2012) 1 AWC 653 : (2011) 114 RD 742
Civil Procedure Code, 1908 (CPC) — Section 11, 92Evidence Act, 1872 — Section 115
High Courts25 Jul 2011Dismissed
Nisar Ahmad Vs Ataru
Allahabad High Court · (2011) 07 AHC CK 0205
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 15, Order 7 Rule 11, 115
High Courts25 Jul 2011Allowed
Muslim Inter College Vs Asstt.Registrar, Firms, Societies and Chits and Others
Allahabad High Court · (2011) 07 AHC CK 0133
Societies Registration Act, 1860 — Section 25
High Courts25 Jul 2011Dismissed
Yatindra Kumar Singh @ Raju and Others Vs State of U.P. and Others
Allahabad High Court · (2011) 7 ADJ 553 : (2011) 5 AWC 5246 : (2011) 3 UPLBEC 2180
Uttar Pradesh Nagar Mahapalika Act, 1959 — Section 126, 127Uttar Pradesh Panchayat Raj Act, 1947 — Section 3Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 117(1), 117(2), 117(3), 117(4), 117(5)
High Courts25 Jul 2011Partly Allowed
Chhotey Lal Vs State of U.P. and Others
Allahabad High Court · (2011) 8 ADJ 204
High Courts25 Jul 2011Dismissed
Mahesh Chandra Mahajan and Others Vs Harish Chandra Nagaria and Others
Allahabad High Court · (2011) 8 ADJ 531
Civil Procedure Code, 1908 (CPC) — Section 115, 96Provincial Small Cause Courts Act, 1887 — Section 25Uttar Pradesh Municipalities Act, 1916 — Section 143, 2(2)
High Courts22 Jul 2011
Suresh Pal Vs Civil Judge, Hapur
Allahabad High Court · (2011) 8 ADJ 874 : (2011) 114 RD 296
Civil Procedure Code, 1908 (CPC) — Section 122Constitution of India, 1950 — Article 21General (Civil) Rules, 1957 — Rule 162
High Courts22 Jul 2011Dismissed
Ashok Kumar Vs State of U.P. and Others
Allahabad High Court · (2011) 7 ADJ 508
Constitution of India, 1950 — Article 226
High Courts22 Jul 2011
Saleem @ Karia Vs State of U.P. and Another
Allahabad High Court · (2011) 7 ADJ 105
Criminal Procedure Code, 1973 (CrPC) — Section 162, 164Evidence Act, 1872 — Section 74Penal Code, 1860 (IPC) — Section 363, 364, 366, 376
High Courts22 Jul 2011Allowed
Mahesh Kumar Vs U.P. Power Corporation Limited
Allahabad High Court · (2012) 1 AWC 648 : (2011) 131 FLR 513
Uttar Pradesh State Electricity Board (Retirement of Employees) Regulations, 1975 — Regulation 1(2)
High Courts22 Jul 2011Dismissed
Smt. Bala Dhama and Others Vs Sub Divisional Magistrate and Others
Allahabad High Court · (2011) 3 ACR 3361 : (2011) 7 ADJ 305 : (2012) CriLJ 169 : (2011) 4 RCR(Criminal) 878 : (2011) 4 RCR(Criminal) 878
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 145, 146(1)
High Courts22 Jul 2011Dismissed
State of U.P. Vs Ashish Niranjan and Anr.
Allahabad High Court · (2011) 07 AHC CK 0181
Constitution of India, 1950 — Article 311Uttar Pradesh Government Servants (Punishment and Appeal) Rules, 1999 — Rule 7
High Courts22 Jul 2011Disposed Of
Sheela Devi Vs State of U.P.and others
Allahabad High Court · (2011) 07 AHC CK 0164
Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 120B, 306, 323, 506