High Courts27 Jul 2011Dismissed
Manoj Kumar Tiwari Vs United India Insurance Co. Ltd. and others
Allahabad High Court · (2011) 5 AWC 4676
Motor Vehicles Act, 1988 — Section 173
COURT ARCHIVE
Allahabad High Court judgments, 2011
4,609 judgments · page 101 of 231
High Courts27 Jul 2011Allowed
Jitendra and another Vs State of U.P.and others
Allahabad High Court · (2011) 07 AHC CK 0185
High Courts27 Jul 2011Allowed
M/s Prestige Lights Ltd. and Another Vs State Bank of India and Others
Allahabad High Court · (2011) 8 ADJ 288 : (2011) 6 AWC 5873 : (2012) 1 BC 582 : (2011) 114 RD 751
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1, Order 9 Rule 13, 96, 96(2)Constitution of India, 1950 — Article 226Recovery of Debts Due to Banks and Financial Institutions Act, 1993 — Section 19, 20, 22(2)
High Courts27 Jul 2011Allowed
Arun Kumar Sawhney and Another Vs State of U.P. and Others
Allahabad High Court · (2013) 58 VST 241
Sick Industrial Companies (Special Provisions) Act, 1985 — Section 15Uttar Pradesh Trade Tax Act, 1948 — Section 8
High Courts26 Jul 2011Dismissed
Puran Lal Vs Executive Engineer, Tubewell Division Ist and Others
Allahabad High Court · (2012) 132 FLR 310
Penal Code, 1860 (IPC) — Section 323, 325, 504
High Courts26 Jul 2011Dismissed
Smt. Bhagwati Devi and Others Vs Smt. Angoori Devi and Others
Allahabad High Court · (2011) 7 ADJ 766 : (2011) 5 AWC 5322
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10, Order 40 Rule 1, Order 41 Rule 19, Order 41 Rule 21, Order 41 Rule 3AGovernment of India Act, 1915 — Section 108Limitation Act, 1908 — Article 182
High Courts26 Jul 2011
B.S.N. Industries Pvt. Ltd. Vs State of U.P. and Others
Allahabad High Court · (2013) 61 VST 460
Constitution of India, 1950 — Article 226
High Courts26 Jul 2011Disposed Of
U.P.Basic Shiksha Parishad and others Vs Lalit Kumar Arora and another
Allahabad High Court · (2011) 07 AHC CK 0161
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts26 Jul 2011Disposed Of
Iqbal Mahmood and others Vs State of U.P.and others
Allahabad High Court · (2011) 07 AHC CK 0145
High Courts26 Jul 2011Allowed
Uttar Pradesh Road Transport Corporation Vs Smt. Mithlesh Kumari
Allahabad High Court · (2011) 5 AWC 4673
Motor Vehicles Act, 1988 — Section 173
High Courts26 Jul 2011Allowed
Om Prakash Mishra Vs Union of India (UOI) and Others
Allahabad High Court · (2011) 8 ADJ 23 : (2011) 6 AWC 6276 : (2012) 1 CivCC 225 : (2011) 114 RD 748
Limitation Act, 1963 — Section 5
High Courts26 Jul 2011Allowed
Al Faheem Meetex Pvt. Ltd. Vs State of U.P. and Others
Allahabad High Court · (2011) 7 ADJ 872 : (2011) 5 AWC 5422
Constitution of India, 1950 — Article 21, 226Municipal Corporation Act, 1959 — Section 136, 421, 422, 423, 453
High Courts26 Jul 2011
Gajraj and Others Vs State of U.P. and Others
Allahabad High Court · (2011) 07 AHC CK 0068
Land Acquisition Act, 1894 — Section 11A, 17(1), 17(4), 4(1), 5A
High Courts26 Jul 2011Dismissed
Bhai Lal Vs The Addl. Commissioner (Admn.) and Others
Allahabad High Court · (2011) 07 AHC CK 0067
Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 122C, 122C(6), 122C(7), 333, 333A
High Courts26 Jul 2011Dismissed
Smt Kalawati Vs State of U.P. and Others
Allahabad High Court · (2011) 10 ADJ 829
High Courts26 Jul 2011Dismissed
Smt. Kalawati Vs State of U. P. and others
Allahabad High Court · (2011) 6 ADJ 6275
High Courts26 Jul 2011Allowed
Umesh Chand Sharma Vs U.P.S.R.T.C., Bulandsahar and others
Allahabad High Court · (2011) 131 FLR 416
Industrial Disputes Act, 1947 — Section 6(2)(A)
High Courts26 Jul 2011Dismissed
Commissioner of Income Tax Vs Smt. Usha Omer
Allahabad High Court · (2012) 246 CTR 523 : (2011) 338 ITR 448 : (2012) 204 TAXMAN 49
Income Tax Act, 1961 — Section 139, 158BA, 80Remittances of Foreign Exchange and Investment in Foreign Exchange Bonds (Immunities and Exemptions) Act, 1991 — Section 3(1), 4, 6, 7
High Courts26 Jul 2011Allowed
Ram Prakash Yadav and Others Vs State of U.P. and Others
Allahabad High Court · (2011) 131 FLR 617
Constitution of India, 1950 — Article 21, 226, 311(2)
High Courts26 Jul 2011Dismissed
Saraya Industries Ltd. Vs State of Uttar Pradesh and Others
Allahabad High Court · (2013) 20 GSTR 386
Constitution of India, 1950 — Article 19