High Courts01 Aug 2011Disposed Of
B.K.Gupta (Dr.) Vs Judge Small Cause Court, Agra and another
Allahabad High Court · (2011) 08 AHC CK 0149
Provincial Small Cause Courts Act, 1887 — Section 18
COURT ARCHIVE
Allahabad High Court judgments, 2011
4,609 judgments · page 99 of 231
High Courts01 Aug 2011Dismissed
Azizur Rahman @ Puttan Pahalwan Vs Mohammad Saleem and others
Allahabad High Court · (2011) 08 AHC CK 0147
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 20(2)(a), 20(2)(f)
High Courts01 Aug 2011Dismissed
Ashok Monga Vs Sabir Ali
Allahabad High Court · (2011) 08 AHC CK 0144
Provincial Small Cause Courts Act, 1887 — Section 18, 25Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1)(a)
High Courts01 Aug 2011Disposed Of
Amir Alam Khan Vs Lucknow Development Authority, Lucknow and another
Allahabad High Court · (2011) 08 AHC CK 0139
High Courts01 Aug 2011
Salli Raza Khan Fruit Company and Others Vs State of U.P.and Others
Allahabad High Court · (2011) 08 AHC CK 0129
Constitution of India, 1950 — Article 12
High Courts01 Aug 2011
Laxmi Kant Chaubey Vs D.D.C. and others
Allahabad High Court · (2011) 114 RD 46
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 48, 48A
High Courts01 Aug 2011Allowed
Brajesh Singh Vs State of U.P. and Others
Allahabad High Court · (2011) 10 ADJ 833
Penal Code, 1860 (IPC) — Section 323, 342, 504Police Regulations — Regulation 541(2)
High Courts01 Aug 2011Allowed
Paras Nath Yadav Vs Nagar Aayukta, Nagar Nigam, Allahabad and Others
Allahabad High Court · (2012) 3 ADJ 515
Constitution of India, 1950 — Article 14, 311, 311(2)Government of India Act, 1935 — Section 240(3)Uttar Pradesh Nagar Mahapalika Sewa Niyamawali, 1962 — Rule 31
High Courts01 Aug 2011Allowed
Tejveer Singh Vs State of U.P. and Others
Allahabad High Court · (2012) 5 ADJ 754 : (2012) 132 FLR 1061
Criminal Procedure Code, 1973 (CrPC) — Section 319Penal Code, 1860 (IPC) — Section 323, 504, 506Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)(x)
High Courts29 Jul 2011Dismissed
Kainash Ram Kochar Vs State of U.P. and others
Allahabad High Court · (2011) 6 AWC 6064 : (2011) 3 UPLBEC 2284
Civil Procedure Code, 1908 (CPC) — Section 151Constitution of India, 1950 — Article 226, 299Land Acquisition Act, 1894 — Section 11, 11(1), 11(2), 12, 18
High Courts29 Jul 2011
Veerpal Singh Vs State of U.P. and Others
Allahabad High Court · (2012) ACR 1658 : (2011) 8 ADJ 765
Arms Act, 1959 — Section 17, 17(3), 25, 27, 30Constitution of India, 1950 — Article 21, 221Penal Code, 1860 (IPC) — Section 302
High Courts29 Jul 2011Dismissed
Shailendra Pratap Singh Vs State of U.P. and Others
Allahabad High Court · (2012) 2 AWC 2175
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 11A, 12, 49, 52, 9Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 229B
High Courts29 Jul 2011Dismissed
Agauta Sugar and Chemicals Vs Appellate Authority/Cane Commissioner, Uttar Pradesh and Another
Allahabad High Court · (2011) 9 ADJ 690
Uttar Pradesh Sugarcane (Purchase Tax) Act, 1961 — Section 3, 3(2), 3AUttar Pradesh Sugarcane (Purchase Tax) Rules, 1961 — Rule 16(5), 17
High Courts29 Jul 2011Allowed
S.P. Goyal, Addl. District Judge, Allahabad Vs Mukund Tripathi and Others
Allahabad High Court · (2011) 3 ACR 3210
Contempt of Courts Act, 1971 — Section 10, 12, 2, 2(3)Criminal Procedure Code, 1973 (CrPC) — Section 345, 432, 480, 482Penal Code, 1860 (IPC) — Section 173, 175, 178, 179, 180
High Courts29 Jul 2011
Ganesh Mishra Vs State of U.P. and Others
Allahabad High Court · (2011) 07 AHC CK 0075
National Council for Teacher Education Act, 1993 — Section 14, 14(1), 14(3)University Grants Commission Act, 1956 — Section 22
High Courts29 Jul 2011Dismissed
U.P. State Industrial Development Corpn. Ltd. Vs Chief Commissioner of Income Tax
Allahabad High Court · (2013) 353 ITR 176 : (2011) 203 TAXMAN 337
Companies Act, 1956 — Section 131, 211, 227, 3C, 617Income Tax Act, 1961 — Section 142(2A), 144
High Courts28 Jul 2011Allowed
Ram Autar Yadav Vs Daya Nand Swarup Pandey
Allahabad High Court · (2011) 6 AWC 5483
Civil Procedure Code, 1908 (CPC) — Section 21Provincial Small Cause Courts Act, 1887 — Article 4, 15, 25, 26
High Courts28 Jul 2011Allowed
Vodafone Essar Mobile Services Ltd. Vs State of U.P. and Others
Allahabad High Court · (2012) 1 AWC 627 : (2012) 1 CivCC 174 : (2011) 114 RD 605
Easements Act, 1882 — Section 52Stamp Act, 1899 — Article 35, 2(16), 29, 31, 33Telegraph Act, 1885 — Section 10, 4, 4(2)
High Courts28 Jul 2011
Darbari Engineering Industries Pvt. Ltd. Vs Commissioner of Trade Tax, U.P., Lucknow
Allahabad High Court · (2012) 47 VST 549
Central Sales Tax Act, 1956 — Section 6(2)Contract Act, 1872 — Section 23Uttar Pradesh Trade Tax Act, 1948 — Section 26(2), 34
High Courts28 Jul 2011
Pradeep Kumar Gupta Vs Smt. Meena Rani
Allahabad High Court · (2011) 7 ADJ 501 : (2011) 5 AWC 5060
Evidence Act, 1872 — Section 67, 68Transfer of Property Act, 1882 — Section 106, 20(4)