High Courts30 Jun 2011Disposed Of
Praveen Maheshwari and Another Vs State of U.P.and Others
Allahabad High Court · (2011) 06 AHC CK 0136
COURT ARCHIVE
Allahabad High Court judgments, 2011
4,609 judgments · page 117 of 231
High Courts30 Jun 2011Disposed Of
Mohit and Others Vs State of U.P.and Others
Allahabad High Court · (2011) 06 AHC CK 0109
High Courts29 Jun 2011
Bhupendra Kumar Talwar Vs State of U.P. and Another
Allahabad High Court · (2011) 3 ACR 2961 : (2011) 6 ADJ 951 : (2012) 1 DMC 153 : (2011) 7 RCR(Criminal) 2204
Criminal Procedure Code, 1973 (CrPC) — Section 482Protection of Women From Domestic Violence Act, 2005 — Section 12, 17, 18, 19, 20
High Courts29 Jun 2011Disposed Of
Sohan Singh Negi Vs Manmohan Singh Negi
Allahabad High Court · (2011) 06 AHC CK 0157
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Limitation Act, 1963 — Section 5
High Courts29 Jun 2011Disposed Of
Sridhar Tripathi Vs State of U.P.Through Secy.Deptt.of Home Govt.of U.P.Lko.
Allahabad High Court · (2011) 06 AHC CK 0153
High Courts29 Jun 2011Disposed Of
Srikrishna Awasthi & Others Vs State of U.P., Thru.Prin.Secy.,Home & Others
Allahabad High Court · (2011) 06 AHC CK 0152
High Courts29 Jun 2011Disposed Of
Arjune Prasad Vs Sub Divisional Officer Bhinga Shrawasti and Another
Allahabad High Court · (2011) 06 AHC CK 0151
High Courts29 Jun 2011Dismissed
Sarver Alias Pahelwan and Others Vs State of U.P.and Others
Allahabad High Court · (2011) 06 AHC CK 0150
High Courts29 Jun 2011Disposed Of
Mohd.Aazir and Others Vs State of U.P.and Others
Allahabad High Court · (2011) 06 AHC CK 0149
High Courts29 Jun 2011Disposed Of
Sharda Devi and Anr. Vs State of U.P.and Others
Allahabad High Court · (2011) 06 AHC CK 0108
High Courts29 Jun 2011Disposed Of
Zahoora Vs Sub Divisional Officer Bhinga Shrawasti and Another
Allahabad High Court · (2011) 06 AHC CK 0107
High Courts29 Jun 2011Dismissed
Arvind Kumar Singh @ Bablu Singh Vs State of U.P.Through The Prin.Secy.(Home ) Civil Sectt.Lk
Allahabad High Court · (2011) 06 AHC CK 0106
High Courts29 Jun 2011Disposed Of
People [P.I.L.] Civil Through Its G.S. Vs Sttae of U.P.Through Its Prin.Secy.Deptt.of Home Civil
Allahabad High Court · (2011) 06 AHC CK 0105
High Courts29 Jun 2011Allowed
Rakshpal Vs State of U.P.
Allahabad High Court · (2011) 3 ACR 2959 : (2011) 6 ADJ 954 : (2012) 1 RCR(Criminal) 2279
Criminal Procedure Code, 1973 (CrPC) — Section 216, 482Penal Code, 1860 (IPC) — Section 147, 148, 302, 379, 396
High Courts29 Jun 2011Dismissed
Subhash and another Vs State of U. P. and others
Allahabad High Court · (2011) 5 AWC 4735
Constitution of India, 1950 — Article 32Criminal Procedure Code, 1973 (CrPC) — Section 156(3)Penal Code, 1860 (IPC) — Section 302, 307, 323, 363, 504
High Courts29 Jun 2011
Ram Abhilakh Vs Sub-Divisional Officer, Bhinga Shrawasti and another
Allahabad High Court · (2011) 114 RD 678
Constitution of India, 1950 — Article 226Uttar Pradesh Panchayat Raj Act, 1947 — Section 12C(6)
High Courts28 Jun 2011Dismissed
Smt. Raj Bala Vs State of U.P. and Others
Allahabad High Court · (2012) 5 ADJ 757
Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 132, 195, 197, 198, 198(4)
High Courts28 Jun 2011Disposed Of
Asif and Others Vs State of U.P.and Others
Allahabad High Court · (2011) 06 AHC CK 0154
High Courts28 Jun 2011Disposed Of
Kamla Shankar Maurya and Another Vs State of U.P.and Others
Allahabad High Court · (2011) 06 AHC CK 0132
High Courts28 Jun 2011Disposed Of
Sabir Rahi and Others Vs State of U.P.and Others
Allahabad High Court · (2011) 06 AHC CK 0131