COURT ARCHIVE

Allahabad High Court judgments, 2011

4,609 judgments · page 124 of 231

High Courts22 Jun 2011Dismissed

Satish Kumar Sharma Vs Committee of Management and Others Committee of Management, Intermediate College Vs Salil Kumar Srivastava and Others

Allahabad High Court · (2011) 6 ADJ 801

Constitution of India, 1950 — Article 226, 227Societies Registration Act, 1860 — Section 25, 25(1)

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High Courts21 Jun 2011Disposed Of

Amit Kumar Maurya @ Beerey and Another Vs State of U.P.and Another

Allahabad High Court · (2011) 06 AHC CK 0161

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High Courts21 Jun 2011Disposed Of

Jafarullah and Others Vs State of U.P.and Another

Allahabad High Court · (2011) 06 AHC CK 0115

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High Courts21 Jun 2011Dismissed

Haroon and Others Vs State of U.P.

Allahabad High Court · (2011) 06 AHC CK 0114

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High Courts21 Jun 2011Allowed

Surjeet Singh Vs State of U.P.

Allahabad High Court · (2011) 06 AHC CK 0113

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High Courts21 Jun 2011Disposed Of

Rekha and Anr. Vs State of U.P.and Anr.

Allahabad High Court · (2011) 06 AHC CK 0112

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High Courts21 Jun 2011Allowed

Ganga Charan Vs State of U.P.and Anr.

Allahabad High Court · (2011) 06 AHC CK 0111

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High Courts21 Jun 2011Disposed Of

Babu Ram Vs State of U.P.and Others

Allahabad High Court · (2011) 06 AHC CK 0110

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High Courts21 Jun 2011Disposed Of

Mehul Shah Vs State of U.P.and Another

Allahabad High Court · (2011) 06 AHC CK 0082

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High Courts21 Jun 2011Allowed

Satpal and Anr. Vs State of U.P.and Anr.

Allahabad High Court · (2011) 06 AHC CK 0081

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High Courts21 Jun 2011Allowed

Ramshri and Others Vs State of U.P.and Anr.

Allahabad High Court · (2011) 06 AHC CK 0080

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High Courts21 Jun 2011Allowed

Pushpa Devi and Anr. Vs State of U.P.

Allahabad High Court · (2011) 06 AHC CK 0079

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High Courts21 Jun 2011Dismissed

Ram Ashish Deubey Vs State of U.P.

Allahabad High Court · (2011) 06 AHC CK 0078

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High Courts21 Jun 2011Allowed

Dhiraj Kumar Sharma @ Shashi Bhushan Sharma Vs State of U.P.

Allahabad High Court · (2011) 06 AHC CK 0077

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High Courts21 Jun 2011Disposed Of

Saukhilal and Others Vs State of U.P.and Another

Allahabad High Court · (2011) 06 AHC CK 0046

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High Courts17 Jun 2011Allowed

Motim Jahan Alias Mosim Begum Vs State of U.P.and Others

Allahabad High Court · (2011) 06 AHC CK 0141

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High Courts16 Jun 2011

Kushum Devi Vs Deputy Director of Consolidation, Chitrakoot and Others

Allahabad High Court · (2011) 06 AHC CK 0045

Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 19, 21

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High Courts15 Jun 2011

Mohammad Aslam Khan and Others Vs State of U.P. and Others

Allahabad High Court · (2011) 06 AHC CK 0190

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High Courts14 Jun 2011Allowed

Tej Bahadur Yadav Vs State of U.P. and Others

Allahabad High Court · (2011) 06 AHC CK 0189

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High Courts14 Jun 2011

Maa Shakum Bhari Synthetic Ltd. Vs Canara Bank

Allahabad High Court · (2011) 06 AHC CK 0178

Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13(2), 13(4), 17

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