High Courts03 Jun 2011Disposed Of
Krishna Gopal Singh Vs State of U.P.and Others
Allahabad High Court · (2011) 06 AHC CK 0142
COURT ARCHIVE
Allahabad High Court judgments, 2011
4,609 judgments · page 126 of 231
High Courts03 Jun 2011
Committee of Management, Pt.Durga Prasad Badri Prasad Uchchatar Madhyamik and Another Vs State of U.P.and Others
Allahabad High Court · (2011) 06 AHC CK 0043
Societies Registration Act, 1860 — Section 25(1)
High Courts03 Jun 2011Dismissed
Pankaj Shrivastava and Another Vs High Court of Judicature and Another Kashi Prasad Yadav Vs The Registrar General and Others
Allahabad High Court · (2011) 5 ADJ 863
Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 173, 173(2), 196, 197High Court Rules, 1952 — Rule 1, 14, 2, 3A
High Courts02 Jun 2011
Nagendra Bahadur Singh and Others Vs State of U.P. and Others
Allahabad High Court · (2011) 06 AHC CK 0184
Penal Code, 1860 (IPC) — Section 223, 224
High Courts02 Jun 2011Disposed Of
Simla Gomti Pan Products Vs Commissioner Of Commercial Tax
Allahabad High Court · (2013) 61 VST 475
Uttar Pradesh Trade Tax Act, 1948 — Section 11
High Courts31 May 2011
Jagran Limited Vs Labour Court
Allahabad High Court · (2011) 8 ADJ 453 : (2011) 130 FLR 893 : (2012) 1 LLJ 565 : (2011) 3 UPLBEC 2156
Industrial Disputes Act, 1947 — Section 17B, 6N
High Courts31 May 2011Dismissed
Oriental Insurance Co. Ltd. Vs Satendra Kumar and Another
Allahabad High Court · (2011) 8 ADJ 26
Insurance Act, 1938 — Section 64Motor Vehicles Act, 1988 — Section 147, 147(5), 149, 149(1), 149(2)
High Courts31 May 2011Dismissed
Om Prakash and Others Vs State of U.P. and Others
Allahabad High Court · (2011) 6 ADJ 881
High Courts31 May 2011Dismissed
Samiullah Vs State of U.P. and Others
Allahabad High Court · (2011) 6 ADJ 68
Penal Code, 1860 (IPC) — Section 498A
High Courts31 May 2011
Gopal Dass Vs Sri Bal Kishan Dass
Allahabad High Court · (2011) 6 ADJ 328
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 12(5), 2(2), 21(1A), 24(2), 24A
High Courts31 May 2011Dismissed
Rajendra Prasad Pandey and Others Vs Board of Revenue and Others
Allahabad High Court · (2011) 05 AHC CK 0400
Constitution of India, 1950 — Article 226Evidence Act, 1872 — Section 115, 90Uttar Pradesh Land Revenue Act, 1901 — Section 34(5)
High Courts31 May 2011Dismissed
Indopol Flour Mills Vs State of U.P. and Others
Allahabad High Court · (2011) 6 ADJ 643
Constitution of India, 1950 — Article 226Uttar Pradesh Trade Tax Act, 1948 — Section 12B, 13A(6), 13A(8)
High Courts31 May 2011Allowed
Pradyymna Singh Vs Chancellor and Others
Allahabad High Court · (2011) 6 ADJ 82 : (2011) 3 UPLBEC 2345
Penal Code, 1860 (IPC) — Section 408, 419, 420, 467, 468Uttar Pradesh State Universities Act, 1973 — Section 35(2)
High Courts31 May 2011Dismissed
Vilay Gyan Dharmarth Sansthan and Another Vs Union of India (UOI) and Others
Allahabad High Court · (2011) 6 ADJ 7
Constitution of India, 1950 — Article 14, 226Land Acquisition Act, 1894 — Section 17, 4, 48, 6
High Courts31 May 2011Dismissed
State of U.P. and Others Vs Surendra Nath Mishra and Others
Allahabad High Court · (2011) 7 ADJ 32 : (2011) 5 AWC 4527
Uttar Pradesh Secondary Education Services Commission and Selection Boards Act, 1982 — Section 18, 33, 33F
High Courts31 May 2011Dismissed
The Oriental Insurance Co. Ltd. Vs Smt. Shivpari Devi and Others
Allahabad High Court · (2011) 9 ADJ 472
Insurance Act, 1938 — Section 64VBMotor Vehicles Act, 1988 — Section 147, 147(1), 147(3), 147(5), 149
High Courts31 May 2011Dismissed
Hameed (Since Deceased) through L.Rs. Vs Allauddin and another
Allahabad High Court · (2011) 5 AWC 5151 : (2011) 113 RD 760(1)
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts31 May 2011Allowed
Hari Ram Gupta Vs State of U.P. and Others
Allahabad High Court · (2011) 6 ADJ 282 : (2011) 5 AWC 4943 : (2011) 3 UPLBEC 2352
Uttar Pradesh Recruitment to Services (Determination of Date of Birth) Rules, 1974 — Rule 2, 3
High Courts31 May 2011Dismissed
Ansar Ahmad Vs State of U.P.
Allahabad High Court · (2012) 2 ACR 1946
Arms Act, 1959 — Section 25, 3, 4Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 302, 504
High Courts31 May 2011Dismissed
Rajendra Prasad Pandey Vs Dinesh Gupta, Registrar General, High Court Allahabad
Allahabad High Court · (2011) 6 ADJ 430 : (2011) 5 AWC 4629
Allahabad High Court Officers and Staff (Conditions of Service and Conduct) Rules, 1976 — Rule 14Penal Code, 1860 (IPC) — Section 201, 204B, 302, 304B, 318