High Courts03 Feb 2010
Prem Chand Sharma Vs Ashok Kumar and others
Allahabad High Court · (2010) 02 AHC CK 0125
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 115
COURT ARCHIVE
Allahabad High Court judgments, 2010
4,510 judgments · page 208 of 226
High Courts03 Feb 2010Dismissed
Mashooq Ahmad Vs D.D.C. and Others
Allahabad High Court · (2010) 2 AWC 2030
Administration of Evacuee Property Act, 1950 — Section 7, 8Citizenship Act, 1955 — Section 9
High Courts03 Feb 2010Dismissed
Sister of Our Lady of Providence Education Society Vs Chief Commissioner of Income Tax and Another
Allahabad High Court · (2010) 02 AHC CK 0085
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 10, 12A, 12AA, 139
High Courts03 Feb 2010Allowed
Vijay Pal Singh Vs Tilak Singh and Others
Allahabad High Court · (2010) 3 AWC 3068
Constitution of India, 1950 — Article 226Uttar Pradesh Land Revenue Act, 1901 — Section 201
High Courts03 Feb 2010
Pandit Sukhraj Raghunathi Institute of Education Technology Vs National Council For Teacher Education, Wing-Ii
Allahabad High Court · (2010) 02 AHC CK 0063
National Council for Teacher Education Act, 1993 — Section 14(1)
High Courts03 Feb 2010
Dharmendra Kumar Vs State of U.P. and others
Allahabad High Court · (2010) 125 FLR 6
High Courts03 Feb 2010Dismissed
Ram Ashish Chaudhary and Others Vs Basic Shiksha Adhikari, Faizabad and Others
Allahabad High Court · (2010) 126 FLR 233
High Courts02 Feb 2010
Jaleesh Ahmad Vs State of U.P. and Others
Allahabad High Court · (2010) 2 ACR 1617
Constitution of India, 1950 — Article 22(5)National Security Act, 1980 — Section 3(2), 3(3), 3(5), 8(1)Penal Code, 1860 (IPC) — Section 420, 489B, 489C
High Courts02 Feb 2010Dismissed
Chandra Kishore Srivastava Vs State of U.P. and Others
Allahabad High Court · (2010) 3 AWC 3069 : (2010) 125 FLR 412 : (2010) 2 UPLBEC 1326
High Courts02 Feb 2010Allowed
Mohd. Maruf Ahamad Vs State of U.P. and Others
Allahabad High Court · (2010) 3 AWC 2850(1) : (2010) 2 UPLBEC 1330
High Courts02 Feb 2010Disposed Of
Kailash Sahkari Awas Samiti Vs State of U.P. and Others
Allahabad High Court · (2010) 02 AHC CK 0291
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 263, 264, 265, 341, 351
High Courts02 Feb 2010Dismissed
Subhash Tiwari Vs State of U.P. and Others
Allahabad High Court · (2010) 3 AWC 2821
Constitution of India, 1950 — Article 15, 16, 162, 166, 338Electricity (Supply) Act, 1948 — Section 78A
High Courts02 Feb 2010Dismissed
Aman Jauhari Vs Mahatama Jyotiba Phule Rohilkhand University, Bareilly & Ors.
Allahabad High Court · (2010) 02 AHC CK 0246
Constitution of India, 1950 — Article 226
High Courts02 Feb 2010Dismissed
Ram Gopal Shukla Vs State of U.P. and Ors.
Allahabad High Court · (2010) 02 AHC CK 0242
Constitution of India, 1950 — Article 226
High Courts02 Feb 2010Disposed Of
Rajendra and others Vs State of U.P. and others
Allahabad High Court · (2010) 02 AHC CK 0241
Criminal Procedure Code, 1973 (CrPC) — Section 482Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 323, 498A, 504, 506
High Courts02 Feb 2010Dismissed
Mahesh Chand Vs Amichand
Allahabad High Court · (2010) 02 AHC CK 0238
Specific Relief Act, 1963 — Section 34, 41
High Courts02 Feb 2010Disposed Of
Ravi Kumar Agarwal Vs Prescribed Authority Agra/VI Additional Civil Judge (S.D.) Agra and another
Allahabad High Court · (2010) 02 AHC CK 0228
High Courts02 Feb 2010Allowed
Laxman Singh Vs Chancellor His Exellency The Governor of U.P., Raj Bhawan
Allahabad High Court · (2010) 02 AHC CK 0210
High Courts02 Feb 2010Allowed
Ram Nath Ram Vs State of U.P. and Others
Allahabad High Court · (2010) 02 AHC CK 0195
High Courts02 Feb 2010Allowed
Bishop Johnson School and College and Another Vs The Excise Commissioner, State of U.P. and Others
Allahabad High Court · (2010) 3 AWC 2626
Constitution of India, 1950 — Article 14, 19, 245, 246