COURT ARCHIVE

Allahabad High Court judgments, 2010

4,510 judgments · page 210 of 226

High Courts01 Feb 2010Dismissed

Om Prakash Ashwani Vs Life Insurance Corporation of India and Another

Allahabad High Court · (2010) 02 AHC CK 0191

Contract Act, 1872 — Section 23, 28Public Premises (Eviction of Unauthorised Occupants) Act, 1971 — Section 3, 4, 5, 7Transfer of Property Act, 1882 — Section 106

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High Courts01 Feb 2010Disposed Of

Balram Yadav Vs Committee of Management, Mahabirjuniorhigh School, Naurahni Rampur Post

Allahabad High Court · (2010) 02 AHC CK 0167

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High Courts01 Feb 2010Dismissed

Janta Adarsh Inter College Vs State of U.P. and Others

Allahabad High Court · (2010) 02 AHC CK 0157

Constitution of India, 1950 — Article 226

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High Courts01 Feb 2010

Jag Mohan Lal Vs State of U.P. and Others

Allahabad High Court · (2010) 02 AHC CK 0134

Arms Act, 1959 — Section 25Uttar Pradesh Control of Goondas Act, 1970 — Section 3(1), 3(3)

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High Courts01 Feb 2010

Suresh Thakur Vs Jag Narain

Allahabad High Court · (2010) 02 AHC CK 0126

Civil Procedure Code, 1908 (CPC) — Section 100

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High Courts01 Feb 2010Dismissed

J.P. Suman and Zakir Ali Vs Central Administrative Tribunal, Lucknow Bench and Others

Allahabad High Court · (2010) 02 AHC CK 0123

Constitution of India, 1950 — Article 14, 16Railways Act, 1989 — Section 3

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High Courts01 Feb 2010Allowed

Awadh Jan Kalyan Samiti and Others Vs State of U.P. and Others

Allahabad High Court · (2010) 02 AHC CK 0120

Constitution of India, 1950 — Article 226

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High Courts01 Feb 2010Dismissed

Pawan Kumar Vs Union of India (UOI) and Others

Allahabad High Court · (2010) 2 AWC 1937

Constitution of India, 1950 — Article 226

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High Courts01 Feb 2010Dismissed

Naresh Kumar Vs Director, U.P. Local Body, Directorate and Others

Allahabad High Court · (2010) 3 AWC 2843 : (2010) 125 FLR 229

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High Courts01 Feb 2010Dismissed

U.P. Sambhagiya Pariwahan Karmachari Sangh and Another Vs State of U.P. and Others

Allahabad High Court · (2010) 3 AWC 3070(1) : (2010) 125 FLR 290

Constitution of India, 1950 — Article 226

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High Courts01 Feb 2010Dismissed

Dr. Shakeel Ahmad Vs State of U.P. and Others

Allahabad High Court · (2010) 2 AWC 1936

Uttar Pradesh State Universities Act, 1973 — Section 31(4)(c)

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High Courts01 Feb 2010Allowed

Baij Nath Vs State of U.P. and Others

Allahabad High Court · (2010) 3 AWC 3065

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High Courts01 Feb 2010

Mrs. Humera Khatoon and Others Vs Mohd. Yaqoob

Allahabad High Court · (2010) 2 ACR 1235 : (2010) 2 DMC 4220

Criminal Procedure Code, 1973 (CrPC) — Section 125

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High Courts01 Feb 2010Allowed

Dr. Smt. Madhu Basra Vs State of U.P. and others

Allahabad High Court · (2010) 125 FLR 9

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High Courts29 Jan 2010

Narendra Kumar and another Vs Prem Narain Parihar

Allahabad High Court · (2010) 01 AHC CK 0305

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17

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High Courts29 Jan 2010Disposed Of

Dr. Seema Singh Vs State of U.P. and Others

Allahabad High Court · (2010) 4 AWC 3487

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High Courts29 Jan 2010Dismissed

Divisional Forest Officer Faizabad and Others Vs Smt. Virja Devi and Others

Allahabad High Court · (2010) 01 AHC CK 0269

Penal Code, 1860 (IPC) — Section 279, 304A, 427

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High Courts29 Jan 2010Dismissed

Smt. Rekha Vs State of U.P.

Allahabad High Court · (2010) 01 AHC CK 0239

Criminal Procedure Code, 1973 (CrPC) — Section 198, 97Penal Code, 1860 (IPC) — Section 498

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High Courts29 Jan 2010Allowed

Dinesh Pratap Singh Vs State of U.P. and Others

Allahabad High Court · (2010) 01 AHC CK 0238

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High Courts29 Jan 2010Dismissed

Union of India (UOI) Vs Smt. Savatri Devi and Others

Allahabad High Court · (2010) 01 AHC CK 0232

Evidence Act, 1872 — Section 114Railways Act, 1989 — Section 124A

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