High Courts29 Jan 2010Disposed Of
Raj Kumar and others Vs Manoj Kumar and others
Allahabad High Court · (2010) 01 AHC CK 0015
COURT ARCHIVE
Allahabad High Court judgments, 2010
4,510 judgments · page 212 of 226
High Courts29 Jan 2010Disposed Of
Nootan Shukla and others Vs State of U.P. and others
Allahabad High Court · (2010) 01 AHC CK 0013
Constitution of India, 1950 — Article 226
High Courts28 Jan 2010
Om Prakash Dwivedi Vs State of U.P.
Allahabad High Court · (2010) 2 ACR 1624
Criminal Procedure Code, 1973 (CrPC) — Section 167, 167(2), 173(8), 309, 309(2)General Clauses Act, 1897 — Section 10, 9Penal Code, 1860 (IPC) — Section 419, 420, 467, 468, 471
High Courts28 Jan 2010Dismissed
Mohd Kaleem Vs State of U.P. thr. Prin. Sec. Home and Others
Allahabad High Court · (2010) 01 AHC CK 0280
Constitution of India, 1950 — Article 226
High Courts28 Jan 2010Dismissed
Union of India (UOI) Vs Ashok Kumar and Others
Allahabad High Court · (2011) ACJ 2708 : (2010) 3 AWC 2424
Civil Procedure Code, 1908 (CPC) — Section 79, 80Motor Vehicles Act, 1988 — Section 140, 163A, 163B, 166Civil Procedure Code, 1908 (CPC) — Section 79, 80
High Courts28 Jan 2010Dismissed
Babbu Ram Vs U.P. State Bridge Corporation Ltd. and Others
Allahabad High Court · (2010) 2 AWC 2092 : (2010) 125 FLR 234 : (2010) 2 UPLBEC 996
High Courts28 Jan 2010Dismissed
B.P.Mishra Vs Addl. District Judge [Vii] Raebareli/M.A.C.Tribunal
Allahabad High Court · (2010) 01 AHC CK 0209
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 1 Rule 10(i)
High Courts28 Jan 2010Disposed Of
R.B. Singh (Raj Bahadur Singh) (Dr. ) Vs State of U.P. and another
Allahabad High Court · (2010) 01 AHC CK 0187
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts28 Jan 2010Allowed
Dhrubo Jyoti Chatterjee Vs State of U.P. and Others
Allahabad High Court · (2010) 01 AHC CK 0160
High Courts28 Jan 2010Dismissed
Vinay Kumar Pandey Vs Union of India (UOI) and Others
Allahabad High Court · (2010) 10 AWC 2094 : (2010) 3 BC 85
National Highways Act, 1956 — Section 2, 4, 5
High Courts28 Jan 2010
Rashmi Sinha W/O Sanjay Sinha Vs Union of India Thru Secy. Human Resource Dev. & Ors.
Allahabad High Court · (2010) 01 AHC CK 0105
High Courts28 Jan 2010Allowed
Satendra Kumar Singh Vs State of U.P. and Others
Allahabad High Court · (2010) 3 AWC 2793
Representation of the People Act, 1951 — Section 83(1)
High Courts28 Jan 2010Allowed
Smt. Arvind Kumari Yadav Vs State of U.P. and Others
Allahabad High Court · (2010) 3 AWC 2839
Stamp Act, 1899 — Section 47A(3), 56(1A)Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 143Uttar Pradesh Zamindari Abolition and Land Reforms Rules, 1952 — Rule 4, 7
High Courts28 Jan 2010Dismissed
U.P. State Road Transport Corporation Vs Smt. Naima Rehman and Others
Allahabad High Court · (2010) 3 AWC 2435
Insurance Act, 1938 — Section 64VBMotor Vehicles Act, 1988 — Section 147, 149, 163A, 166Insurance Act, 1938 — Section 64VB
High Courts28 Jan 2010Dismissed
Bhola Nath Singh Vs State of U.P. and others
Allahabad High Court · (2010) 125 FLR 463
Uttar Pradesh Secondary Education Service Selection Board Rules, 1998 — Rule 11
High Courts28 Jan 2010Dismissed
Smt. Vajay Singh Vs State of U.P. and Others
Allahabad High Court · (2010) 124 FLR 874
High Courts27 Jan 2010
Rifaqat Ali Vs Vijai Kumar and others
Allahabad High Court · (2010) 01 AHC CK 0308
High Courts27 Jan 2010
Ateeq and Others Vs State of U.P. and Another
Allahabad High Court · (2010) 1 ACR 1010
Criminal Procedure Code, 1973 (CrPC) — Section 161, 173, 319, 397(1), 401Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 323
High Courts27 Jan 2010Allowed
Shyam Sunder Gupta and Others Vs State of U.P. and Another
Allahabad High Court · (2010) 32 CriminalCC 515
Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 323, 498A, 504, 506
High Courts27 Jan 2010Disposed Of
Sanjay Kumar Singh Vs State of U.P.
Allahabad High Court · (2010) 1 ACR 979 : (2011) 6 RCR(Criminal) 1408