High Courts27 Jan 2010Allowed
Maya Rani Gupta Vs State of U.P. and Others
Allahabad High Court · (2010) 01 AHC CK 0223
Uttar Pradesh Basic Education Staff Rules, 1973 — Rule 5(3)
COURT ARCHIVE
Allahabad High Court judgments, 2010
4,510 judgments · page 213 of 226
High Courts27 Jan 2010Dismissed
Sabit and others Vs State of U.P. and another
Allahabad High Court · (2010) 01 AHC CK 0176
Criminal Procedure Code, 1973 (CrPC) — Section 204(2), 482Penal Code, 1860 (IPC) — Section 323, 354, 379, 504, 506
High Courts27 Jan 2010Allowed
Chaya Verma Vs State of U.P. and Others
Allahabad High Court · (2010) 01 AHC CK 0175
High Courts27 Jan 2010Dismissed
Devender Vs Union of India (UOI) and Others Dinesh Goel Vs Union of India (UOI) Min. of Defence and Others Praveen Kumar Balmiki Vs Union of India (UOI) and Others
Allahabad High Court · (2010) 01 AHC CK 0165
Cantonments Act, 2006 — Section 12, 58
High Courts27 Jan 2010Dismissed
Shree Ram Gupta Vs Shafiquer Rahman and Others
Allahabad High Court · (2010) 10 AWC 2097
High Courts27 Jan 2010Disposed Of
Usha Agrawal Vs State of U.P. and Others
Allahabad High Court · (2010) 4 LLJ 318
High Courts27 Jan 2010Dismissed
Aboo Hurera and Others Vs Deputy Director of Consolidation and Others
Allahabad High Court · (2011) 3 AWC 2245
High Courts27 Jan 2010
Uzma Naz Vs State of U.P. & Others
Allahabad High Court · (2010) 01 AHC CK 0106
High Courts27 Jan 2010Dismissed
Kailash Prasad Verma Vs Union Bank of India and Others
Allahabad High Court · (2010) 4 AWC 3483 : (2010) 3 LLJ 365
Constitution of India, 1950 — Article 226Union Bank of India Officer Employees (Discipline and Appeal) Regulations, 1976 — Regulation 18
High Courts27 Jan 2010Dismissed
Shyam Babu Bhatnagar Vs U.P. Power Corporation Ltd. and Others
Allahabad High Court · (2010) 124 FLR 877
High Courts27 Jan 2010Allowed
Sanjay Kumar Singh Vs State of U.P. and Others
Allahabad High Court · (2011) 9 ADJ 356
Police Regulations — Regulation 541, 541(2)
High Courts27 Jan 2010Dismissed
Surendra Pal Saxena, Gram Panchayat Adhikari Vs State of U.P. and Others
Allahabad High Court · (2010) 124 FLR 878
High Courts27 Jan 2010Allowed
Dr. Shaila Garg Vs State of U.P. and others
Allahabad High Court · (2010) 125 FLR 18
High Courts27 Jan 2010Allowed
Dr. Smt. Madhubala Saxena Vs State of U.P. and Others
Allahabad High Court · (2010) 126 FLR 179
High Courts27 Jan 2010Dismissed
Vinod Giri Vs State of U.P. and Another
Allahabad High Court · (2010) 01 AHC CK 0001
Criminal Procedure Code, 1973 (CrPC) — Section 482Prevention of Food Adulteration Act, 1954 — Section 13, 16, 2(ia), 7
High Courts25 Jan 2010
Avinash Chandra Srivastava Vs Kiran Srivastava
Allahabad High Court · (2010) 01 AHC CK 0307
High Courts25 Jan 2010
Krishna Vs Vijai Kumar Gupta and others
Allahabad High Court · (2010) 01 AHC CK 0306
High Courts25 Jan 2010Partly Allowed
Ashok Kumar and Another Vs State of U.P. and Another
Allahabad High Court · (2010) 2 ACR 1996
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 109, 34, 354, 376
High Courts25 Jan 2010Dismissed
Standard Nut Manufacturers and Another Vs Collector/District Magistrate and Others
Allahabad High Court · (2010) 5 AWC 5216
Companies Act, 1956 — Section 617Uttar Pradesh Public Moneys (Recovery of Dues) Act, 1972 — Section 2
High Courts25 Jan 2010Dismissed
Sudhir Kumar Vs State of U.P. and Others
Allahabad High Court · (2010) 5 AWC 5225 : (2010) 2 UPLBEC 1383