COURT ARCHIVE

Allahabad High Court judgments, 2010

4,510 judgments · page 226 of 226

High Courts04 Jan 2010Dismissed

Upper India Couper Paper Mills Co.Ltd. Vs State of U.P. and others

Allahabad High Court · (2010) 01 AHC CK 0149

High Courts04 Jan 2010Dismissed

Allahabad High Court · (2010) 01 AHC CK 0148

High Courts04 Jan 2010Dismissed

Allahabad High Court · (2010) 01 AHC CK 0147

High Courts04 Jan 2010Dismissed

Allahabad High Court · (2010) 01 AHC CK 0146

High Courts04 Jan 2010Disposed Of

Allahabad High Court · (2010) 01 AHC CK 0145

High Courts04 Jan 2010Dismissed

Allahabad High Court · (2010) 2 AWC 1482

Constitution of India, 1950 — Article 14, 16, 226

High Courts04 Jan 2010Dismissed

Allahabad High Court · (2010) 2 AWC 1479(1)

Constitution of India, 1950 — Article 226

High Courts04 Jan 2010

Allahabad High Court · (2010) 254 ELT 546

Central Excises and Salt Act, 1944 — Section 35

High Courts04 Jan 2010Dismissed

Allahabad High Court · (2010) 124 FLR 474

Constitution of India, 1950 — Article 226

High Courts03 Jan 2010

Allahabad High Court · (2011) 2 ADJ 73 : AIR 2011 All 36 : (2011) 3 AWC 3050

Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13, 13(2), 13(4), 14, 17