High Courts05 Jan 2010Dismissed
Shri Krishna Lal Vs Addl. District Judge And Others
Allahabad High Court · (2010) 01 AHC CK 0005
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1)(a)
COURT ARCHIVE
Allahabad High Court judgments, 2010
4,510 judgments · page 225 of 226
High Courts04 Jan 2010Dismissed
Manendra Singh (Recovery) Vs State of U.P. and Others
Allahabad High Court · (2010) 01 AHC CK 0279
Constitution of India, 1950 — Article 226Uttar Pradesh Chalchitra Adhiniyam, 1979 — Section 12
High Courts04 Jan 2010Dismissed
Mangal Sen Vs State of U.P. and Others
Allahabad High Court · (2010) 3 AWC 2578(1) : (2010) 124 FLR 969 : (2010) 2 UPLBEC 1629
Constitution of India, 1950 — Article 226Constitution of India, 1950 — Article 226Constitution of India, 1950 — Article 226
High Courts04 Jan 2010Disposed Of
Ranveer Singh Vs State of U.P.
Allahabad High Court · (2010) 2 UPLBEC 1390
High Courts04 Jan 2010Disposed Off
Jhalloo Vs State of U.P.
Allahabad High Court · (2010) 01 AHC CK 0254
Criminal Procedure Code, 1973 (CrPC) — Section 161
High Courts04 Jan 2010
Amrawati Devi and Others Vs State of U.P. And Others
Allahabad High Court · (2010) 01 AHC CK 0214
High Courts04 Jan 2010
Mukharani (Sas) and Others Vs State of U.P. And Others
Allahabad High Court · (2010) 01 AHC CK 0213
High Courts04 Jan 2010Disposed Of
Manoj Divoliya & Others Vs State of U.P. & Another
Allahabad High Court · (2010) 01 AHC CK 0212
High Courts04 Jan 2010Dismissed
Diksha Offset Printing & Publication Vs Chief Judicial Magistrate, Gorakhpur and Others.
Allahabad High Court · (2010) 01 AHC CK 0200
High Courts04 Jan 2010Allowed
P.R.Fuels Pvt.Ltd., Varanasi Vs Commissioner of Trade Tax, U.P. Lucknow
Allahabad High Court · (2010) 01 AHC CK 0199
High Courts04 Jan 2010Dismissed
Rani Devi Vs State of U.P.
Allahabad High Court · (2010) 01 AHC CK 0198
High Courts04 Jan 2010Allowed
Ajay Kumar Sharma & 3 Ors. Vs Chancellor, Lucknow University & 2 Ors.
Allahabad High Court · (2010) 01 AHC CK 0197
High Courts04 Jan 2010Dismissed
National Insurance Company Limited Lucknow Thr.Manager Vs Jahanara and Others
Allahabad High Court · (2010) 01 AHC CK 0196
High Courts04 Jan 2010
Rajkali and Others Vs State of U.P. and Others
Allahabad High Court · (2010) 01 AHC CK 0195
High Courts04 Jan 2010Partly Allowed
Ashkar Vs State of U.P. and others
Allahabad High Court · (2010) 01 AHC CK 0178
High Courts04 Jan 2010Disposed Of
Mohd.Sagir @ Chanda and Others Vs State of U.P. And Another
Allahabad High Court · (2010) 01 AHC CK 0154
High Courts04 Jan 2010Disposed Of
State of U.P.(U/S 378 (3) Cr.P.C.) Vs Hafiz Mohd Yasin
Allahabad High Court · (2010) 01 AHC CK 0153
High Courts04 Jan 2010Allowed
Razia Anad Others Vs State of U.P. And Others
Allahabad High Court · (2010) 01 AHC CK 0152
High Courts04 Jan 2010Disposed Off
Lakshmi Devi and Others Vs State of U.P. And Others
Allahabad High Court · (2010) 01 AHC CK 0151
High Courts04 Jan 2010Disposed Off
Ruchi Jaiswal & Others Vs State of U.P. & Others
Allahabad High Court · (2010) 01 AHC CK 0150