High Courts06 Jan 2010Disposed Of
Neeraj Kumar Srivastava Vs State of U.P.and Others
Allahabad High Court · (2010) 01 AHC CK 0121
Uttar Pradesh Recruitment of Dependents of Government Servant (Dying-In-Harness) Rules, 1974 — Rule 5
COURT ARCHIVE
Allahabad High Court judgments, 2010
4,510 judgments · page 223 of 226
High Courts06 Jan 2010Allowed
Virendra Singh Vs State of U.P. and Others
Allahabad High Court · (2010) 1 AWC 582
High Courts06 Jan 2010Allowed
Dr. Rishi Ji Srivastava Vs State of U.P. and Others
Allahabad High Court · (2010) 3 AWC 2595 : (2010) 125 FLR 1
High Courts06 Jan 2010Dismissed
Shri Kant Pandey Vs State of U.P. and Others
Allahabad High Court · (2010) 3 AWC 2580(1) : (2010) 125 FLR 232
Constitution of India, 1950 — Article 14Constitution of India, 1950 — Article 14Constitution of India, 1950 — Article 14
High Courts06 Jan 2010Dismissed
Mahesh Chandra Sharma Vs State of U.P. and Others
Allahabad High Court · (2010) 4 AWC 3476
Constitution of India, 1950 — Article 226
High Courts06 Jan 2010Dismissed
Sashi Kant Srivastava Vs District Inspector of Schools and Another
Allahabad High Court · (2010) 3 AWC 2179
Uttar Pradesh Intermediate Education Act, 1921 — Section 16E(2)
High Courts06 Jan 2010Allowed
Piarey Lal and Others Vs State of U.P.
Allahabad High Court · (2011) 1 ACR 386
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313, 377, 378, 382Penal Code, 1860 (IPC) — Section 302, 325, 34
High Courts05 Jan 2010
Meena and Others Vs State of U.P. and Another
Allahabad High Court · (2010) 1 ACR 325
Criminal Procedure Code, 1973 (CrPC) — Section 125, 437, 482Penal Code, 1860 (IPC) — Section 323, 380, 451, 504, 506
High Courts05 Jan 2010Dismissed
Imtiyaz Ahmad Ansari Vs The General Manager, Indian Oil Corporation Ltd. and Others
Allahabad High Court · (2011) 1 RCR(Civil) 511 : (2011) 1 RCR(Criminal) 511
High Courts05 Jan 2010Allowed
Bihari and Others Vs State of U.P.
Allahabad High Court · (2010) 01 AHC CK 0272
High Courts05 Jan 2010Dismissed
Vijai Shanker Mishra Vs State of U.P. and Others
Allahabad High Court · (2010) 3 AWC 2581 : (2010) 2 UPLBEC 1626
Co-operative Societies Act, 1965 — Section 128Uttar Pradesh Sahkari Upbhokta Bhandar Centralized Service Rules, 1986 — Rule 29(4)Co-operative Societies Act, 1965 — Section 128
High Courts05 Jan 2010Dismissed
Ram Asrey Vs State of U.P. and Others
Allahabad High Court · (2010) 3 AWC 2580
Constitution of India, 1950 — Article 226Constitution of India, 1950 — Article 226Constitution of India, 1950 — Article 226
High Courts05 Jan 2010Disposed Of
Sri Narain Misra Vs State of U.P. and Others
Allahabad High Court · (2010) 2 AWC 1479(2) : (2010) 2 UPLBEC 1633
High Courts05 Jan 2010Allowed
Mohan Gramodyog Sansthan Vs Commissioner, Commercial Tax
Allahabad High Court · (2010) 29 VST 607
Uttar Pradesh Trade Tax Act, 1948 — Section 12(2)
High Courts05 Jan 2010Dismissed
Commissioner of Central Excise Vs Auto World
Allahabad High Court · (2010) 27 STT 81
Finance Act, 1984 — Section 80Finance Act, 1994 — Section 78
High Courts05 Jan 2010Dismissed
Commissioner of Income Tax Vs Goel Lottery Centre
Allahabad High Court · (2010) 323 ITR 262
Finance (No. 2) Act, 1998 — Section 90Income Tax Act, 1961 — Section 115BB, 143, 154, 234B, 234C
High Courts05 Jan 2010Dismissed
Trilochan Singh & Anr.(Before Court No.3) Vs Radhey Shyam
Allahabad High Court · (2010) 01 AHC CK 0206
High Courts05 Jan 2010Allowed
State of U.P.and Others Vs Hari Lal
Allahabad High Court · (2010) 01 AHC CK 0205
High Courts05 Jan 2010
Mohd.Muqeem and Others Vs State of U.P. and Others
Allahabad High Court · (2010) 01 AHC CK 0204
High Courts05 Jan 2010
Mohd.Nadeem Farooqui Vs State of U.P. and Others
Allahabad High Court · (2010) 01 AHC CK 0203