High Courts07 Jan 2010Allowed
Mahendra Pal Singh Vs The Collector Bahraich and Others
Allahabad High Court · (2010) 01 AHC CK 0266
COURT ARCHIVE
Allahabad High Court judgments, 2010
4,510 judgments · page 222 of 226
High Courts07 Jan 2010Allowed
Santosh Kumar Bhardwaj Vs Education Director (Madhyamik) and Others
Allahabad High Court · (2010) 2 AWC 2044 : (2010) 2 UPLBEC 1293
High Courts07 Jan 2010Disposed Of
Pradeep Kumar Jain Vs U.P. Power Corporation Ltd. and Others
Allahabad High Court · (2010) 1 AWC 770 : (2010) 124 FLR 813 : (2010) 2 UPLBEC 1568
Constitution of India, 1950 — Article 226, 32
High Courts07 Jan 2010Dismissed
Shiv Lochan Vs State of U.P. and Others
Allahabad High Court · (2010) 2 AWC 2042
High Courts07 Jan 2010Dismissed
Syed Vakil Ahmad Vs State of U.P. and Others
Allahabad High Court · (2010) 3 AWC 2181 : (2010) 125 FLR 49
High Courts07 Jan 2010Allowed
Dheeraj Kumar Sharma Vs Central Bank of India and Others
Allahabad High Court · (2010) 01 AHC CK 0236
Constitution of India, 1950 — Article 136, 226
High Courts07 Jan 2010Dismissed
Kshetriya Sri Gandhi Ashram and Another Vs Additional District Judge, Sitapur and Others
Allahabad High Court · (2010) 01 AHC CK 0216
High Courts07 Jan 2010Allowed
Ishwar Bhai Patel Vs Prescribed Authority/Civil Judge (Senior Division) Hardoi and Another
Allahabad High Court · (2010) 01 AHC CK 0172
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts07 Jan 2010Dismissed
Abhiraj and Another Vs Deputy Director of Consolidation and Others
Allahabad High Court · (2010) 01 AHC CK 0164
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 9A(2)
High Courts07 Jan 2010Dismissed
Vibha Srivastava Vs Cantonment Board and Others
Allahabad High Court · (2010) 3 AWC 2583
Constitution of India, 1950 — Article 16, 226Constitution of India, 1950 — Article 16, 226Constitution of India, 1950 — Article 16, 226
High Courts07 Jan 2010Allowed
Heera Singh Vs Amar Jeet Singh and others
Allahabad High Court · (2010) 01 AHC CK 0006
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts06 Jan 2010
Pramod Kumar Agarwal Vs Dwarika Prasad Agarwal
Allahabad High Court · (2010) 01 AHC CK 0316
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11
High Courts06 Jan 2010
Commissioner of Income Tax, Allahabad Vs Shiv Prasad
Allahabad High Court · (2011) 12 TAXMAN 118
Income Tax Act, 1961 — Section 143(3), 253, 256, 263, 263(1)(c)
High Courts06 Jan 2010
Raj Kumar Singh Vs United India Insurance Co. Ltd. and Others
Allahabad High Court · (2010) 3 AWC 2913 : (2011) 7 RCR(Civil) 1940
High Courts06 Jan 2010Dismissed
Commissioner of Income Tax Vs Muzaffar Nagar Kshetriya Gramin Bank Ltd.
Allahabad High Court · (2010) 323 ITR 202
Income Tax Act, 1961 — Section 143, 148, 260A, 80P
High Courts06 Jan 2010Dismissed
Commissioner of Income Tax Vs Varanasi Auto Sales (P.) Ltd.
Allahabad High Court · (2011) 238 CTR 107 : (2010) 190 TAXMAN 60
Income Tax Act, 1961 — Section 32
High Courts06 Jan 2010Dismissed
General Manager, Chitrakoot Dham Mandal, Jal Sansthan and Another Vs Presiding Officer, Labour Court (I) and Others
Allahabad High Court · (2010) 1 AWC 577 : (2010) 124 FLR 807 : (2010) 4 LLJ 92 : (2010) 2 UPLBEC 1396
Constitution of India, 1950 — Article 141, 226, 254
High Courts06 Jan 2010Dismissed
Shri Kant Pandey Vs State of U.P. Through Principal Secretary, Nagar Vikas, U.P. at Lucknow and Others
Allahabad High Court · (2010) 01 AHC CK 0230
Constitution of India, 1950 — Article 14
High Courts06 Jan 2010Dismissed
Commissioner of Income Tax Vs Kishori Kripa, Purna Shahar, Vrindaban, Mathura
Allahabad High Court · (2010) 01 AHC CK 0189
Income Tax Act, 1961 — Section 40(A), 40A(3), 69
High Courts06 Jan 2010Dismissed
Commissioner of Income-tax, Varanasi and Anr. Vs Varanasi Auto Sales (P) Ltd., Alaipur, Varanasi
Allahabad High Court · (2010) 01 AHC CK 0180
Income Tax Act, 1961 — Section 32