COURT ARCHIVE

Allahabad High Court judgments, 2010

4,510 judgments · page 220 of 226

High Courts12 Jan 2010Dismissed

Raghu Nath Vs Secretary, Railway Department Union of India (U.O.I.) and Others

Allahabad High Court · (2010) 3 AWC 2844 : (2010) 125 FLR 11

Administrative Tribunals Act, 1985 — Section 14Constitution of India, 1950 — Article 226, 323A, 323B

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High Courts12 Jan 2010Dismissed

Punit Kumar Vs State of U.P. and Others

Allahabad High Court · (2010) 3 AWC 2578 : (2010) 124 FLR 971

Constitution of India, 1950 — Article 12Constitution of India, 1950 — Article 12Constitution of India, 1950 — Article 12

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High Courts12 Jan 2010Allowed

Committee of Management, Keshav Nath, Jr. High School and Another Vs Assistant Registrar, Firms, Societies and Chits and Others

Allahabad High Court · (2010) 01 AHC CK 0225

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High Courts12 Jan 2010Disposed Of

Ram Nath Yadav Vs State of U.P.

Allahabad High Court · (2010) 01 AHC CK 0179

Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 396

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High Courts12 Jan 2010Dismissed

Amar Nath Maurya Vs State of U.P. Through principal secretary higher education, uchch shiksha anubhag, vidhan bhawan, U.P. At Lucknow and others

Allahabad High Court · (2010) 01 AHC CK 0171

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High Courts12 Jan 2010Dismissed

Sangam Lal Pandey Vs U.P. Jal Nigam Ltd. and Others

Allahabad High Court · (2010) 01 AHC CK 0138

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High Courts12 Jan 2010

Ashok Kumar Chhabra Vs Commissioner, Commercial Tax

Allahabad High Court · (2010) 29 VST 531

Uttar Pradesh Sales Tax Act, 1948 — Section 3F(2)(b)(i)

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High Courts12 Jan 2010Dismissed

Shom Raj Shukla Vs Public Service Commission and Others

Allahabad High Court · (2010) 3 AWC 2184

Constitution of India, 1950 — Article 15, 16

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High Courts12 Jan 2010Dismissed

National Insurance Co. Ltd. Vs Jai Deo Singh and Others

Allahabad High Court · (2011) ACJ 213

Criminal Procedure Code, 1973 (CrPC) — Section 161

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High Courts12 Jan 2010

Suman Jeet Kaur Vs Union of India (UOI) and Others

Allahabad High Court · (2010) 3 AWC 2582

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High Courts12 Jan 2010Dismissed

Sunil Kumar Prasad Vs State of U.P. and Others

Allahabad High Court · (2010) 124 FLR 799

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High Courts12 Jan 2010Dismissed

Madan Gopal Vs State of U.P. and others

Allahabad High Court · (2010) 125 FLR 781

Constitution of India, 1950 — Article 226

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High Courts12 Jan 2010Disposed Of

Sanjai Ji Rao Vs State of U.P. and others

Allahabad High Court · (2010) 01 AHC CK 0011

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High Courts12 Jan 2010Dismissed

Om Prakash Vs State of U.P. and others

Allahabad High Court · (2010) 01 AHC CK 0008

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High Courts11 Jan 2010Allowed

Xerox Modicorp Limited Vs State of U.P. and Others

Allahabad High Court · (2010) 01 AHC CK 0256

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High Courts11 Jan 2010Allowed

Rishi Handicarfts (P) Ltd. Vs Commissioner, Trade Tax

Allahabad High Court · (2010) 29 VST 489

Uttar Pradesh Trade Tax Act, 1948 — Section 28A

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High Courts11 Jan 2010Allowed

Kushlanand Nautiyal Vs Union of India (UOI) and Others

Allahabad High Court · (2010) 01 AHC CK 0235

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High Courts11 Jan 2010Allowed

Mohd. Kaisar Vs Chhabili Devi and Another

Allahabad High Court · (2010) 01 AHC CK 0233

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High Courts11 Jan 2010Dismissed

Bulaki Ram (deceased) through L.Rs. Vs Bhikhari Lal

Allahabad High Court · (2010) 3 AWC 2597

Civil Procedure Code, 1908 (CPC) — Section 100Evidence Act, 1872 — Section 114Specific Relief Act, 1963 — Section 16

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High Courts11 Jan 2010Dismissed

Smt. Sandhya Sharma Vs District Judge and Others

Allahabad High Court · (2010) 2 AWC 1934 : (2010) 124 FLR 1016 : (2010) 2 UPLBEC 1023

Constitution of India, 1950 — Article 226

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