High Courts13 Jan 2010Allowed
Gopal Singh and Another Vs State of U.P. and Others
Allahabad High Court · (2010) 2 AWC 2093
Urban Land (Ceiling and Regulation) Act, 1976 — Section 10(3), 10(6)
COURT ARCHIVE
Allahabad High Court judgments, 2010
4,510 judgments · page 219 of 226
High Courts13 Jan 2010Disposed Of
Santosh Kumar Singh & Ors. Vs State of U.P. & Or.
Allahabad High Court · (2010) 01 AHC CK 0191
Uttar Pradesh Intermediate Education Act, 1921 — Section 16A(7)
High Courts13 Jan 2010Dismissed
Madan Gopal Vs State of U.P. & Ors.
Allahabad High Court · (2010) 01 AHC CK 0190
Constitution of India, 1950 — Article 16, 16(4A)
High Courts13 Jan 2010Disposed Of
Deep Narain Singh and others Vs Avadhraji and others
Allahabad High Court · (2010) 01 AHC CK 0169
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 48
High Courts13 Jan 2010Allowed
C/M Imamul Madaris Inter College and Another Vs Joint Director of Education and Others
Allahabad High Court · (2010) 01 AHC CK 0155
High Courts13 Jan 2010Disposed Of
Brijendra Kumar Misra Vs State of U.P. and Others
Allahabad High Court · (2010) 01 AHC CK 0123
Uttar Pradesh Intermediate Education Act, 1921 — Section 16F(2), 16FF, 16GG
High Courts13 Jan 2010
Committee of Management, Imamul Madaris (I.M.) Inter College, Amroha, Distt. J.P. Nagar Vs State of U.P. and Others
Allahabad High Court · (2010) 01 AHC CK 0119
High Courts13 Jan 2010
Gopal Vs State of U.P.
Allahabad High Court · (2010) 01 AHC CK 0115
Criminal Procedure Code, 1973 (CrPC) — Section 156(3)
High Courts13 Jan 2010
Krishna Nand Chaturvedi and Others Vs State of U.P. Through Its Secretary, Higher Education, Civil Secretariat, U.P. at Lucknow and another
Allahabad High Court · (2010) 01 AHC CK 0114
High Courts13 Jan 2010Dismissed
Lachhu and Others Vs Rabbal and Others
Allahabad High Court · (2010) 3 AWC 2529
Civil Procedure Code, 1908 (CPC) — Section 100Civil Procedure Code, 1908 (CPC) — Section 100Civil Procedure Code, 1908 (CPC) — Section 100
High Courts13 Jan 2010
Ram Dev Ram, Branch Manager (Suspended) Zila Sahkari Bank Ltd., Branch Raniganj, Ballia Vs State of U.P. and others
Allahabad High Court · (2010) 125 FLR 488
High Courts13 Jan 2010
Vishal Singh Vs State of U.P. and Others
Allahabad High Court · (2010) 2 ACR 1991
Criminal Procedure Code, 1973 (CrPC) — Section 161, 439(2)Penal Code, 1860 (IPC) — Section 120B, 302, 307
High Courts13 Jan 2010Allowed
Interarch Building Product Ltd. Vs Commissioner of Trade Tax
Allahabad High Court · (2011) 40 VST 133
Uttar Pradesh Trade Tax Act, 1948 — Section 11(1), 15A(1)
High Courts13 Jan 2010
Raj Kumari Vs State of U.P.
Allahabad High Court · (2010) 1 ACR 976 : (2010) 1 UC 686
Criminal Procedure Code, 1973 (CrPC) — Section 156(3)Penal Code, 1860 (IPC) — Section 463, 464
High Courts13 Jan 2010Allowed
Chandra Kiran Singh Vs State of U.P. and others
Allahabad High Court · (2010) 01 AHC CK 0010
Uttar Pradesh Secondary Education Services Commission and Selection Boards Rules, 1983 — Rule 4(1)(3)
High Courts13 Jan 2010Dismissed
Om Prakash Singh Vs State of U.P. and others
Allahabad High Court · (2010) 01 AHC CK 0009
Uttar Pradesh Secondary Education Services Commission and Selection Boards Rules, 1983 — Rule 4(1)(3)
High Courts13 Jan 2010Allowed
Murari and Others Vs State of U.P. and Another
Allahabad High Court · (2010) 01 AHC CK 0004
Criminal Procedure Code, 1973 (CrPC) — Section 164, 482Penal Code, 1860 (IPC) — Section 363, 366, 368, 504, 506
High Courts12 Jan 2010
Shashi Kumar Yadav Vs Union of India (UOI) and Others
Allahabad High Court · (2010) 1 ACR 332 : (2011) 6 RCR(Criminal) 1134
Constitution of India, 1950 — Article 21National Security Act, 1980 — Section 3(2)
High Courts12 Jan 2010Allowed
Mairaj Ahmad and Another Vs State of U.P.
Allahabad High Court · (2010) 32 CriminalCC 54
Criminal Procedure Code, 1973 (CrPC) — Section 482Evidence Act, 1872 — Section 63, 63(3), 63(c), 65, 66Penal Code, 1860 (IPC) — Section 326, 34
High Courts12 Jan 2010
Vedpal Sharma Vs State of U.P. and others
Allahabad High Court · (2010) 01 AHC CK 0292