COURT ARCHIVE

Allahabad High Court judgments, 2010

4,510 judgments · page 218 of 226

High Courts18 Jan 2010Dismissed

Ing. Vysya Bank Ltd. Vs Asset Reconstruction Company India Ltd. and Others

Allahabad High Court · (2010) 01 AHC CK 0222

Companies Act, 1956 — Section 391, 394Sick Industrial Companies (Special Provisions) Act, 1985 — Section 15(1), 25

Read judgment

High Courts18 Jan 2010Allowed

Indra Bahadur Singh and Another Vs The State of U.P.

Allahabad High Court · (2010) 01 AHC CK 0134

Criminal Procedure Code, 1973 (CrPC) — Section 313, 342Evidence Act, 1872 — Section 101, 102, 105, 14, 32General Clauses Act, 1897 — Section 3

Read judgment

High Courts18 Jan 2010Disposed Of

Subhash Chandra Singh Vs State of U.P. and others

Allahabad High Court · (2010) 01 AHC CK 0122

Read judgment

High Courts18 Jan 2010Dismissed

Om Prakash Sharma Vs State of U.P. and Others

Allahabad High Court · (2010) 2 AWC 2101(1) : (2010) 125 FLR 52

Constitution of India, 1950 — Article 226

Read judgment

High Courts18 Jan 2010Dismissed

Smt. Poornima Misra Vs Sunil Misra

Allahabad High Court · (2010) 2 AWC 1952 : (2010) 3 CivCC 514 : (2010) 1 DMC 646 : (2011) 6 RCR(Criminal) 2296

Hindu Marriage Act, 1955 — Section 13, 24, 9Penal Code, 1860 (IPC) — Section 406, 420, 498A

Read judgment

High Courts18 Jan 2010Dismissed

Chand and Others Vs State of U.P. and Another

Allahabad High Court · (2010) CriLJ 2275 : (2010) 7 RCR(Criminal) 1492

Criminal Procedure Code, 1973 (CrPC) — Section 155(2), 2, 200, 202, 482Penal Code, 1860 (IPC) — Section 323, 504, 506

Read judgment

High Courts18 Jan 2010Dismissed

Tara Devi Vs State of U.P. and Others

Allahabad High Court · (2010) 3 AWC 3067

Read judgment

High Courts18 Jan 2010

Committee of Management, Waqf and Another Vs U.P. Sunni Central Waqf Board and Others

Allahabad High Court · (2010) 3 AWC 3023

Waqf Act, 1995 — Section 63, 64, 64(1), 64(3), 64(5)

Read judgment

High Courts18 Jan 2010

Smt. Shanti Devi Vs State of U.P. and Others

Allahabad High Court · (2010) 4 AWC 4244 : (2010) 2 UPLBEC 1323

Urban Land (Ceiling and Regulation) Act, 1976 — Section 10(1), 10(3), 10(5), 10(6), 35Urban Land (Ceiling and Regulation) Rules, 1976 — Rule 8(4)

Read judgment

High Courts18 Jan 2010Dismissed

Rajeev Aurthor Vs State of U.P.

Allahabad High Court · (2010) 4 AWC 3477

Constitution of India, 1950 — Article 226

Read judgment

High Courts15 Jan 2010Dismissed

State of U.P. Vs Smt. Karma Devi

Allahabad High Court · (2010) 01 AHC CK 0087

Penal Code, 1860 (IPC) — Section 304B, 498A

Read judgment

High Courts13 Jan 2010

Kripal Singh Vs State of U.P. and others

Allahabad High Court · (2010) 01 AHC CK 0315

Read judgment

High Courts13 Jan 2010

Satyendra Pal Singh Vs State of U.P. and Others

Allahabad High Court · (2010) 01 AHC CK 0313

Read judgment

High Courts13 Jan 2010

Deva Brick Field Vs Commissioner, Trade Tax, Uttar Pradesh, Lucknow

Allahabad High Court · (2012) 51 VST 62

Uttar Pradesh Trade Tax Act, 1948 — Section 11, 22, 9

Read judgment

High Courts13 Jan 2010

Subodh Dubey and Others Vs State of U.P. and Another

Allahabad High Court · (2010) 1 ACR 1052

Criminal Procedure Code, 1973 (CrPC) — Section 311, 482Penal Code, 1860 (IPC) — Section 201, 302, 34

Read judgment

High Courts13 Jan 2010

Lal Babu Chaudhary Vs State of U.P. and others

Allahabad High Court · (2010) 01 AHC CK 0297

Read judgment

High Courts13 Jan 2010Dismissed

Smt. Neeb Devi Vs State of U.P. and Others

Allahabad High Court · (2010) CriLJ 2354 : (2011) 6 RCR(Criminal) 2373

Criminal Procedure Code, 1973 (CrPC) — Section 154, 155, 156(1), 156(2), 156(3)

Read judgment

High Courts13 Jan 2010Allowed

Veer Bahadur and Another Vs State of U.P. and Others

Allahabad High Court · (2010) 1 ACR 981

Criminal Procedure Code, 1973 (CrPC) — Section 98Penal Code, 1860 (IPC) — Section 363, 366

Read judgment

High Courts13 Jan 2010Dismissed

Devi Dayal Aluminium Industries Private Ltd. Vs State of U.P. and Others

Allahabad High Court · (2010) 29 VST 380

Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 226, 227

Read judgment

High Courts13 Jan 2010Allowed

Committee of Management, Imamul Madaris Inter College, Amrohaand Another Vs Joint Director of Education and Others

Allahabad High Court · (2010) 01 AHC CK 0224

Read judgment