COURT ARCHIVE

Allahabad High Court judgments, 2010

4,510 judgments · page 216 of 226

High Courts22 Jan 2010

Smt. Preeti Agrawal and Others Vs State of U.P. and Another

Allahabad High Court · (2010) 1 ACR 986

Civil Procedure Code, 1908 (CPC) — Section 115, 151Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 125, 200, 202, 245(2), 362

Read judgment

High Courts22 Jan 2010

Satendra Kumar Vs State of U.P. and Another

Allahabad High Court · (2010) 1 ACR 991

Criminal Procedure Code, 1973 (CrPC) — Section 169, 313, 319, 319(1)Penal Code, 1860 (IPC) — Section 201, 302, 364

Read judgment

High Courts22 Jan 2010Disposed Of

Shravan Kumar Tiwari Vs State of U.P. and others

Allahabad High Court · (2010) 01 AHC CK 0007

Read judgment

High Courts21 Jan 2010Dismissed

Mohar Singh Vs Bhagwan Das

Allahabad High Court · (2010) 2 CivCC 332

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27

Read judgment

High Courts21 Jan 2010

K.C.C. Builders India Ltd. Vs Mahanideshak (MARG VIKAS), Avam Vishesh Sachiv and others

Allahabad High Court · (2010) 01 AHC CK 0314

Arbitration and Conciliation Act, 1996 — Section 11(6)

Read judgment

High Courts21 Jan 2010

Dheemant Singh Vs State of U.P.

Allahabad High Court · (2010) 1 ACR 995

Criminal Procedure Code, 1973 (CrPC) — Section 161, 439Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 304B, 306, 498A

Read judgment

High Courts21 Jan 2010Allowed

Dr. Raj Kumari Singh and another Vs State of U.P. and others

Allahabad High Court · (2010) 125 FLR 421

Read judgment

High Courts21 Jan 2010Allowed

Parshuram Misra Vs State of U.P. and Others

Allahabad High Court · (2010) 01 AHC CK 0257

Constitution of India, 1950 — Article 226

Read judgment

High Courts21 Jan 2010Dismissed

Dr. Kalp Nath Chaubey Vs Information Commissioner, Central Information Commission and Others

Allahabad High Court · (2010) 2 AWC 2087(1)

Constitution of India, 1950 — Article 14, 16Right to Information Act, 2005 — Section 20, 3, 7

Read judgment

High Courts21 Jan 2010Allowed

Committee of Management, Karm Kshetra Inter College, Etawah and Others Vs State of U.P. and Others

Allahabad High Court · (2010) 01 AHC CK 0229

Uttar Pradesh High School and Intermediate Colleges (Payment of Salary to Teachers and Other Staff) Act, 1971 — Section 5(1)

Read judgment

High Courts21 Jan 2010Dismissed

Bhupendra Kumar Vs State of U.P. & Ors.

Allahabad High Court · (2010) 01 AHC CK 0183

Constitution of India, 1950 — Article 16

Read judgment

High Courts21 Jan 2010Allowed

Nitesh Kumar Vs University of Allahabad and Others

Allahabad High Court · (2010) 01 AHC CK 0161

Read judgment

High Courts21 Jan 2010Partly Allowed

Raj Kumar No.3000802 Sepoy/Chef (U) Vs Union of India and others

Allahabad High Court · (2010) 01 AHC CK 0129

Army Act, 1950 — Section 116(1), 120(3), 122Army Rules, 1954 — Rule 116(4)

Read judgment

High Courts21 Jan 2010Allowed

Kamal Ji Vs State of U.P. and Others

Allahabad High Court · (2010) 3 AWC 2524

Uttar Pradesh Cinemas (Regulation) Act, 1955 — Section 2Uttar Pradesh Cinemas (Regulation) Act, 1955 — Section 2Uttar Pradesh Cinemas (Regulation) Act, 1955 — Section 2

Read judgment

High Courts21 Jan 2010