High Courts25 Jan 2010Allowed
Asif Ali Vs State of U.P. and Another
Allahabad High Court · (2010) 3 AWC 2841
Stamp Act, 1899 — Section 47A, 47A(3), 47A(4), 56(1A)Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 143
COURT ARCHIVE
Allahabad High Court judgments, 2010
4,510 judgments · page 214 of 226
High Courts25 Jan 2010Dismissed
Nawab Jamshed Ali Khan and Others Vs State of U.P.
Allahabad High Court · (2010) 2 AWC 1942
Administration of Evacuee Property Act, 1950 — Section 7Civil Procedure Code, 1908 (CPC) — Section 80Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(8)
High Courts25 Jan 2010Dismissed
Manoj Kumar Sharma Vs Union of India and Others
Allahabad High Court · (2010) 01 AHC CK 0211
High Courts25 Jan 2010Dismissed
Katori Devi Vs State of U.P. and Others
Allahabad High Court · (2010) 01 AHC CK 0174
High Courts25 Jan 2010Dismissed
Union of India Through General Manager, N.C.R., Allahabad and Another Vs Central Administrative Tribunal at Allahabad and Another
Allahabad High Court · (2010) 01 AHC CK 0170
High Courts25 Jan 2010Dismissed
Rohtash Singh Chauhan and Others Vs State of U.P. and Others
Allahabad High Court · (2010) 01 AHC CK 0135
Land Acquisition Act, 1894 — Section 17(1), 17(4), 4(1), 6
High Courts25 Jan 2010Disposed Of
Shoaib and others Vs State of U.P. and another
Allahabad High Court · (2010) 01 AHC CK 0132
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 323, 379, 452, 504, 506
High Courts25 Jan 2010
Pramod Kumar Sagar Vs U.P. Power Corporation Nigam Ltd. and Others
Allahabad High Court · (2010) 01 AHC CK 0120
High Courts25 Jan 2010
Subhash Chandra Vs State of U.P and Others
Allahabad High Court · (2010) 01 AHC CK 0117
High Courts25 Jan 2010Dismissed
Anju Devi Maurya Vs State of U.P. and Others
Allahabad High Court · (2010) 2 AWC 2087 : (2010) 124 FLR 968
High Courts25 Jan 2010
Kumari Deepti and Another Vs State of U.P. and Others
Allahabad High Court · (2010) 4 AWC 3484
High Courts25 Jan 2010Dismissed
Vacment Packagings (India) Pvt. Ltd. Vs Pradeshiya Industrial and Investment Corporation of U.P. Ltd.
Allahabad High Court · (2010) 5 AWC 5221
Companies Act, 1956 — Section 617Constitution of India, 1950 — Article 14, 19(1)Contract Act, 1872 — Section 23
High Courts25 Jan 2010Dismissed
Lallan Prasad Vs State of U.P. and others
Allahabad High Court · (2010) 125 FLR 532
High Courts25 Jan 2010
Girand Singh Vs State of U.P.
Allahabad High Court · (2010) 2 ACR 1362
Penal Code, 1860 (IPC) — Section 302
High Courts25 Jan 2010Dismissed
Rais Ahmad and Others Vs Deputy Director of Consolidation Moradabad and Another
Allahabad High Court · (2010) 6 AWC 5522
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 48(1), 9A(2), 9C(2)Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 178
High Courts25 Jan 2010Allowed
Mohd. Saleem Vs Madarsa Rafiqul, Islam, Gaura Badshahpur and Others
Allahabad High Court · (2010) 124 FLR 875
High Courts25 Jan 2010Disposed Of
Yashwant Kharwar Vs U.P. State Road Transport Corporation, U.P., Lucknow and others
Allahabad High Court · (2010) 01 AHC CK 0014
Constitution of India, 1950 — Article 226
High Courts25 Jan 2010Dismissed
Pramod Kumar Singh Vs State of U.P. and Others
Allahabad High Court · (2010) 01 AHC CK 0003
High Courts25 Jan 2010Disposed Of
Yamaha Vihar Sahkari Avas Samiti Ltd., Gautam Budh Nagar and Another Vs Chief Executive Officer, New Okhla Industrial Development Authority, Administrative Bhavan, Noida, Gautam Budh Nagar and Another
Allahabad High Court · (2010) 01 AHC CK 0002
Land Acquisition Act, 1894 — Section 4, 6
High Courts22 Jan 2010
Kumari Mamta Vs State of U.P.
Allahabad High Court · (2010) 1 ACR 998
Criminal Procedure Code, 1973 (CrPC) — Section 439Evidence Act, 1872 — Section 25Penal Code, 1860 (IPC) — Section 147, 201, 302, 34