High Courts19 Jan 2010Allowed
Mangat Singh and another Vs State of U.P. and others
Allahabad High Court · (2010) 125 FLR 416
COURT ARCHIVE
Allahabad High Court judgments, 2010
4,510 judgments · page 217 of 226
High Courts19 Jan 2010Allowed
United India Insurance Company Ltd. Vs Shivnathi and others
Allahabad High Court · (2011) ACJ 1644
Motor Vehicles Act, 1988 — Section 140, 170
High Courts19 Jan 2010Dismissed
Smt. Shiva Singh and Others Vs Additional Collector (Admin.) and Others
Allahabad High Court · (2010) 2 AWC 1949
Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 170
High Courts19 Jan 2010Disposed Of
Committee of Management, Kooba Past Graduate College, Dariyapur Newada Azamgarh and Another Vs State of U.P. and Others
Allahabad High Court · (2010) 01 AHC CK 0215
High Courts19 Jan 2010Allowed
Mohan Lal Vs State of U.P.and Others
Allahabad High Court · (2010) 01 AHC CK 0194
High Courts19 Jan 2010Allowed
Mohan Lal Vs State of U.P.
Allahabad High Court · (2010) 01 AHC CK 0193
Essential Commodities Act, 1955 — Section 3
High Courts19 Jan 2010Allowed
Shri Ram Vs Deputy Director of Consolidation, Gonda and Or.
Allahabad High Court · (2010) 01 AHC CK 0192
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, Order 32 Rule 7Contract Act, 1872 — Section 25
High Courts19 Jan 2010Dismissed
Rishi Pal Singh Vs U.P.Ayukt (Khadya), Lucknow Division, Lucknow & Ors.
Allahabad High Court · (2010) 01 AHC CK 0184
Essential Commodities Act, 1955 — Section 3
High Courts19 Jan 2010Dismissed
Ram Baran Vs State of U.P. and Others
Allahabad High Court · (2010) 2 AWC 1947
Constitution of India, 1950 — Article 226
High Courts19 Jan 2010Dismissed
Chandra Mohan and Another Vs Smt. Chandra Devi
Allahabad High Court · (2010) 3 AWC 2188 : (2010) 125 FLR 13 : (2010) 2 UPLBEC 1679
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts19 Jan 2010Allowed
Latifur Rahman Vs State of U.P. and Another
Allahabad High Court · (2010) 2 AWC 1940 : (2010) 125 FLR 650
High Courts19 Jan 2010Dismissed
Suresh Kumar Sharma Vs State of U.P. and Others
Allahabad High Court · (2010) 2 AWC 2100
High Courts19 Jan 2010
Smt. Prema Vs Sri Ram Baran and Others
Allahabad High Court · (2010) 01 AHC CK 0081
Motor Vehicles Act, 1988 — Section 173
High Courts19 Jan 2010Dismissed
Virendra Chauhan Vs State of U.P.
Allahabad High Court · (2010) 01 AHC CK 0065
Criminal Procedure Code, 1973 (CrPC) — Section 161Dowry Prohibition Act, 1961 — Section 3, 4Evidence Act, 1872 — Section 113(B), 114
High Courts19 Jan 2010
Ram Nath Vs State of U.P. and Another
Allahabad High Court · (2010) 2 ACR 1923 : (2010) 7 RCR(Criminal) 1542
Criminal Procedure Code, 1973 (CrPC) — Section 155(2), 156(1), 482Penal Code, 1860 (IPC) — Section 406, 409, 419, 420, 467
High Courts19 Jan 2010Disposed Of
Dr. Arun Kumar Vs State of U.P. and Others
Allahabad High Court · (2010) 5 AWC 5242
High Courts19 Jan 2010Allowed
Krishna Charitable Trust Society And Anr. Vs National Council For Teacher Education And Ors.
Allahabad High Court · (2010) 01 AHC CK 0016
National Council for Teacher Education Act, 1993 — Section 14
High Courts18 Jan 2010Allowed
Prateek Resorts and Builders (P.) Ltd. Vs Assistant Commissioner of Income Tax (Central Circle), Meerut
Allahabad High Court · (2011) 199 TAXMAN 140
Constitution of India, 1950 — Article 136, 226Criminal Procedure Code, 1973 (CrPC) — Section 421Income Tax Act, 1961 — Section 142(2)(a), 142(2A)
High Courts18 Jan 2010Allowed
K.R.B.L. Limited Vs Commissioner of Trade Tax
Allahabad High Court · (2010) 29 VST 451
Uttar Pradesh Trade Tax Act, 1948 — Section 11, 9
High Courts18 Jan 2010Dismissed
Dr. Badri Prasad Narsaria Vs State of U.P. and Another
Allahabad High Court · (2010) 2 AWC 1938 : (2010) 126 FLR 107