High Courts11 Jan 2010Dismissed
Ashok Kumar Gupta Vs District Judge and Another
Allahabad High Court · (2010) 2 AWC 1958
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21
COURT ARCHIVE
Allahabad High Court judgments, 2010
4,510 judgments · page 221 of 226
High Courts11 Jan 2010Allowed
Dinesh Chandra Gupta and Sons Vs State of U.P. and Another
Allahabad High Court · (2010) 3 AWC 2177
Uttar Pradesh Value Added Tax Act, 2008 — Section 25(2)
High Courts11 Jan 2010
Narendra Singh Sisodia Vs General Manager, Mathura Zila Sahkari Bank Ltd. and Others
Allahabad High Court · (2010) 124 FLR 1060 : (2010) 3 LLJ 363 : (2010) 2 UPLBEC 1372
High Courts11 Jan 2010Dismissed
Shivbhanu Pratap Singh Vs State of U.P. and Others
Allahabad High Court · (2010) 4 AWC 3480 : (2010) 124 FLR 1015 : (2010) 2 UPLBEC 1024
Uttar Pradesh Sub-Inspector and Inspector (Civil Police) Service Rules, 2008 — Rule 16
High Courts11 Jan 2010Allowed
Sant Ram Verma Vs D.M. Faizabad and Others
Allahabad High Court · (2010) 01 AHC CK 0054
Constitution of India, 1950 — Article 226Uttar Pradesh Minor Mineral Concession Act, 1963 — Section 29Uttar Pradesh Minor Minerals Concession Rules, 1963 — Rule 7
High Courts08 Jan 2010
Dharam Singh and Another Vs State of U.P. and Others
Allahabad High Court · (2010) 1 ACR 328
Criminal Procedure Code, 1973 (CrPC) — Section 173, 173(2), 173(8), 226, 482Penal Code, 1860 (IPC) — Section 120B, 302
High Courts08 Jan 2010Allowed
Rayana Paper Board Industries Ltd. Vs U.P. Power Corporation Ltd. and Others
Allahabad High Court · (2010) 01 AHC CK 0226
High Courts08 Jan 2010Dismissed
Shanti Devi Vs Board of Revenue, U.P. Board Lucknow, through Chairman and others
Allahabad High Court · (2010) 01 AHC CK 0177
High Courts08 Jan 2010Allowed
Ram Ji Misra Vs U.P.S.R.T.C. and Others
Allahabad High Court · (2010) 01 AHC CK 0173
High Courts08 Jan 2010Dismissed
State of U.P.and others Vs Baldeo Tripathi
Allahabad High Court · (2010) 01 AHC CK 0168
High Court Rules, 1952 — Chapter 8 Rule 5
High Courts08 Jan 2010Dismissed
Brij Raj Dwivedi Vs State of U.P. and Others
Allahabad High Court · (2010) 01 AHC CK 0137
Uttar Pradesh Board of Secondary Sanskrit Education Act, 2000 — Section 25
High Courts08 Jan 2010
Farida Vs State of U.P. and Others
Allahabad High Court · (2010) 01 AHC CK 0118
Uttar Pradesh Panchayat Raj Act, 1947 — Section 12J
High Courts08 Jan 2010
Deepak @ Pappu Yadav Vs State of U.P. and Another
Allahabad High Court · (2010) 01 AHC CK 0116
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 397Penal Code, 1860 (IPC) — Section 120B, 147, 148, 149, 167
High Courts08 Jan 2010
Girja Shanker Misra Vs Anil Kumar, Home Secretary, U.P. Government and Others
Allahabad High Court · (2010) 01 AHC CK 0078
High Courts08 Jan 2010Dismissed
Deepak Vs State of U.P. and Another
Allahabad High Court · (2010) CriLJ 2274
Criminal Procedure Code, 1973 (CrPC) — Section 156(3)Penal Code, 1860 (IPC) — Section 120B, 147, 148, 149, 167
High Courts08 Jan 2010Dismissed
Saif Ali Khan and Others Vs State of U.P. and Others
Allahabad High Court · (2010) 4 AWC 3469
High Courts08 Jan 2010Dismissed
Ziaul Haque and another Vs Abdul Hameed and another
Allahabad High Court · (2010) 01 AHC CK 0012
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 16(5)
High Courts07 Jan 2010
Prem Pal Singh Vs Union of India & Ors.
Allahabad High Court · (2010) 01 AHC CK 0318
Constitution of India, 1950 — Article 226Uttar Pradesh Police Act, 1861 — Section 2
High Courts07 Jan 2010Disposed Of
Dr. Major Bipul Kumar Vs State of U.P. and Others
Allahabad High Court · (2010) 4 AWC 3479 : (2010) 125 FLR 55
High Courts07 Jan 2010Dismissed
Qamar Steel Tubes (P.) Ltd. Vs Customs, Excise and Gold (Control)
Allahabad High Court · (2010) 27 STT 197
Central Excise Rules, 1944 — Rule 52A, 57A, 57G, 57G(2A), 57TCentral Excises and Salt Act, 1944 — Section 35H(1)