High Courts05 Jan 2010Dismissed
Prem Saran Satsangi (Guru Maharaj) and Others Vs State of U.P. and Others
Allahabad High Court · (2010) 01 AHC CK 0202
COURT ARCHIVE
Allahabad High Court judgments, 2010
4,510 judgments · page 224 of 226
High Courts05 Jan 2010Dismissed
State of U.P.Through Commissioner Rural Development Vs Manohar Lal
Allahabad High Court · (2010) 01 AHC CK 0201
High Courts05 Jan 2010Dismissed
Smt. Sangeeta Goel Vs Smt. Chandrakanta Bansal
Allahabad High Court · (2010) 10 AWC 2039
Constitution of India, 1950 — Article 226Transfer of Property Act, 1882 — Section 106, 2, 20
High Courts05 Jan 2010Allowed
Mahesh Kumar Sharma Vs Government of India and others
Allahabad High Court · (2010) 01 AHC CK 0157
Railway Protection Force Rules, 1987 — Rule 153, 219(1)Railway Servants (Discipline and Appeal) Rules, 1968 — Rule 11
High Courts05 Jan 2010Allowed
Munni Devi Vs Shiv Prakash @ Putan
Allahabad High Court · (2010) 01 AHC CK 0144
High Courts05 Jan 2010Disposed Off
Shankar Devi and Others Vs State of U.P. and Others
Allahabad High Court · (2010) 01 AHC CK 0143
High Courts05 Jan 2010Disposed Of
Saraswati and Others Vs State of U.P. and Others
Allahabad High Court · (2010) 01 AHC CK 0142
High Courts05 Jan 2010Partly Allowed
Hans Raj and (3) Others Vs State of U.P.
Allahabad High Court · (2010) 01 AHC CK 0141
High Courts05 Jan 2010Disposed Of
Ausan (B.C.C.) Vs D.M., Lucknow & 5 Ors.
Allahabad High Court · (2010) 01 AHC CK 0140
High Courts05 Jan 2010Dismissed
Shiv Sahai Vs State of U.P. and Others
Allahabad High Court · (2010) 2 AWC 1482(1) : (2010) 125 FLR 233
High Courts05 Jan 2010
Chaturbhuj Das Ravindra Nath Vs Commissioner of Trade Tax
Allahabad High Court · (2010) 29 VST 515
Uttar Pradesh Trade Tax Act, 1948 — Section 11
High Courts05 Jan 2010
Prem Chandra Mishra Vs Union of India (UOI) and Others
Allahabad High Court · (2010) 3 AWC 2178 : (2010) 125 FLR 56
High Courts05 Jan 2010Allowed
National Insurance Co. Limited Vs Rakesh Kumar Sharma and Others
Allahabad High Court · (2010) 01 AHC CK 0082
Motor Vehicles Act, 1988 — Section 166, 173
High Courts05 Jan 2010Dismissed
U.P.S.R.T.C. and Others Vs Smt. Sudha Goswami and Others
Allahabad High Court · (2010) 3 AWC 2917 : (2011) 7 RCR(Civil) 1997
High Courts05 Jan 2010
Ashwani Kumar Jain and Another Vs C.B.I.
Allahabad High Court · (2010) 1 ACR 978
Constitution of India, 1950 — Article 20(2)Criminal Procedure Code, 1973 (CrPC) — Section 210, 26, 300, 482Customs Act, 1962 — Section 132, 135, 136
High Courts05 Jan 2010Dismissed
Sangam Lal Mishra Vs State of U.P. and Another
Allahabad High Court · (2010) 3 AWC 2192
High Courts05 Jan 2010
CIT Vs Padmani G. Thadani
Allahabad High Court · (2010) 01 AHC CK 0047
Income Tax Act, 1961 — Section 143(3), 147, 148, 256(2), 268A
High Courts05 Jan 2010
Regional Manager, U.P. State Road Transport Corporation Vs State of U.P. and Others
Allahabad High Court · (2010) 124 FLR 473
Constitution of India, 1950 — Article 226
High Courts05 Jan 2010
Om Dal Mill Vs Commissioner of Trade Tax
Allahabad High Court · (2010) 29 VST 528
Uttar Pradesh Sales Tax Act, 1948 — Section 11, 8A