High Courts29 Jan 2010Partly Allowed
Avdhesh Singh Vs Sanyukt Shiksha Nideshak and Others
Allahabad High Court · (2010) 01 AHC CK 0228
COURT ARCHIVE
Allahabad High Court judgments, 2010
4,510 judgments · page 211 of 226
High Courts29 Jan 2010Dismissed
Sudha Dixit Vs State of U.P. And Others
Allahabad High Court · (2010) 01 AHC CK 0208
High Courts29 Jan 2010Dismissed
Oriental Insurance Company Ltd.Thru R.M. Vs Sarmila Devi & 4 Ors.
Allahabad High Court · (2010) 01 AHC CK 0207
High Courts29 Jan 2010Allowed
Vishvanath Prasad Gupta Vs State of U.P. and others
Allahabad High Court · (2010) 01 AHC CK 0188
Arms Act, 1959 — Section 17(3)
High Courts29 Jan 2010Dismissed
Harikesh Yadav Vs State of U.P.
Allahabad High Court · (2010) 01 AHC CK 0185
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 34
High Courts29 Jan 2010Allowed
Ashish Kumar and others Vs State of U.P. and others
Allahabad High Court · (2010) 01 AHC CK 0182
Stamp Act, 1899 — Section 33, 47A
High Courts29 Jan 2010Dismissed
Kripa Shanker Pandey Vs Baij Nath Pandey
Allahabad High Court · (2010) 4 CivCC 549
Registration Act, 1908 — Section 17(2)
High Courts29 Jan 2010Dismissed
Shiv Dayal and Others Vs Deputy Director of Consolidation and Others
Allahabad High Court · (2010) 3 AWC 2779
High Courts29 Jan 2010Allowed
Brahmaji Vs State of U.P. and others
Allahabad High Court · (2010) 01 AHC CK 0158
Constitution of India, 1950 — Article 226
High Courts29 Jan 2010Allowed
Mukesh Kumar Vs State of U.P. and Others
Allahabad High Court · (2009) 122 FLR 226
High Courts29 Jan 2010
Abdullah Faiz and Others Vs State of U.P. Through Its Secretary (Higher Education) Civil Secretariat, Lucknow and Others
Allahabad High Court · (2010) 01 AHC CK 0113
High Courts29 Jan 2010Allowed
Ram Milan Vs U.P.Subordinate Services Selection Commission and Others
Allahabad High Court · (2010) 01 AHC CK 0112
High Courts29 Jan 2010
Malti Dixit And Another Vs State of U.P. And Others
Allahabad High Court · (2010) 01 AHC CK 0107
High Courts29 Jan 2010Dismissed
Gauri Shanker Gupta and Others Vs State of U.P. and Another
Allahabad High Court · (2010) CriLJ 2355 : (2011) 1 DMC 772 : (2011) 6 RCR(Criminal) 2204
Criminal Procedure Code, 1973 (CrPC) — Section 161, 177, 178, 179, 181Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 313, 323, 406, 498A
High Courts29 Jan 2010Dismissed
Anoop Singh Vs Ranjeet Singh and Another
Allahabad High Court · (2010) 3 AWC 2785
High Courts29 Jan 2010
Surya Transformers Vs Union of India (UOI)
Allahabad High Court · (2010) 19 STR 489 : (2011) 30 STT 185 : (2011) 38 VST 27
High Courts29 Jan 2010Dismissed
Syed Mohammad Abbas, Sub-Inspector Vs State Of U.P. and Others
Allahabad High Court · (2010) 124 FLR 1013
High Courts29 Jan 2010Allowed
Jai Prakash Singh Yadav Vs State of U.P. and Others
Allahabad High Court · (2011) 3 AWC 2614
Uttar Pradesh Police Officers of Subordinate Ranks (Punishment and Appeal) Rules, 1991 — Rule 8(2)
High Courts29 Jan 2010Dismissed
Suneeta Devi Vs State of U.P. and Others
Allahabad High Court · (2010) 124 FLR 947
High Courts29 Jan 2010Dismissed
Sultanpur Kshetriya Gramin Bank Vs Joint Commissioner of Income Tax
Allahabad High Court · (2011) 245 CTR 64 : (2011) 336 ITR 156
Civil Procedure Code, 1908 (CPC) — Order 3 Rule 3, Order 5 Rule 12Income Tax (Appellate Tribunal) Rules, 1963 — Rule 2, 35Income Tax Act, 1961 — Section 260A, 282, 288